← All Benches
ITAT Amritsar Bench
3,228 judgments
SUKHMANI SOCIETY FOR CITIZEN SERVICES,BATHINDA vs THE COMMISSIONER OF INCOME-TAX, BATHINDA
ITA 141/ASR/2014[]Status: Disposed15/5/2018
M/S KASHMIR STEEL ROLLING MILLS,JAMMU vs ASSISTANT COMMISSIONER OF INCOME TAX, JAMMU
ITA 548/ASR/2016[2009-10]Status: Disposed9/5/2018AY 2009-10
M/S SUTLEJ EDUCATIONAL CHARITABLE TRUST,LUDHIANA vs COMMISSIONER OF INCOME TAX, (EXAMPTION), CHANDIGARH
ITA 676/ASR/2017[0]Status: Disposed9/5/2018
M/S ORTHONOVA HOSPITAL,JALANDHAR vs THE DY COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 125/ASR/2017[2007-08]Status: Disposed9/5/2018AY 2007-08
M/S ASIAN CEMENT,PATHANKOT vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, PATHANKOT
ITA 241/ASR/2016[2006-07]Status: Disposed27/4/2018AY 2006-07
SUKHMANI SOCIETY FOR CITIZEN SERVICES,JALANDHAR vs INCOME TAX OFFICER, (EXAMPTION), JALANDHAR
ITA 594/ASR/2017[2014-15]Status: Disposed24/4/2018AY 2014-15
SUKHMANI SOCIETY FOR CITIZEN SERVICES,JALANDHAR vs THE ASSTT. COMMISSIONER OF INCOME-TAX, JALANDHAR
ITA 52/ASR/2014[2010-11]Status: Disposed24/4/2018AY 2010-11
THE INCOME TAX OFFICER, AMRITSAR. vs M/S TILLA BABAL FARID RELIGIOUS AND CHARITABLE SOCIETY, FARIDKOT
ITA 91/ASR/2017[2012-13]Status: Disposed20/4/2018AY 2012-13
M/S SWAMI VIVEKANAND EDUCATIONAL & WELFARE SOCIETY,SHERPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 422/ASR/2017[2017-18]Status: Disposed20/4/2018AY 2017-18
TILLA BABA FARID RELIGIOUS & CHARITABLE SOCIETY,FARIDKOT vs THE INCOME TAX OFFICER(EXEMPTIONS), AMRITSAR.
ITA 621/ASR/2015[2012-13]Status: Disposed20/4/2018AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME TAX, JAMMU vs SH. DARSHAN KUMAR MAHAJAN, PATHANKOT
ITA 566/ASR/2016[2013-14]Status: Disposed18/4/2018AY 2013-14
THE INCOME TAX OFFICER, JALANDHAR vs GURINDER SINGH SODHI, JALANDHAR
ITA 68/ASR/2017[2006-07]Status: Disposed17/4/2018AY 2006-07
SH. SATNAM SINGH,AMRITSAR vs INCOME TAX OFFICER, WARD 4(4), AMRITSAR
ITA 631/ASR/2017[2011-12]Status: Disposed12/4/2018AY 2011-12
SH. IQBAL SINGH,AMRITSAR vs INCOME TAX OFFICER, WARD - 4(4), AMRITSAR
ITA 629/ASR/2017[2006-07]Status: Disposed12/4/2018AY 2006-07
SH. WASEEM AHMED KHAYEEB,SRINAGAR vs INCOME TAX OFFICER, WARD 3(3), SRINAGAR
ITA 556/ASR/2017[2007-08]Status: Disposed12/4/2018AY 2007-08
M/S ALLIED BUILDER,SRINAGAR vs COMMISSIONER OF INCOME TAX, JAMMU
ITA 381/ASR/2017[2012-13]Status: Disposed12/4/2018AY 2012-13
UJJAGAR SINGH AULAKH MEMORIAL TRUST,MALERKOTLA vs COMMISIONER OF INCOME TAX (EXAMPTION), CHANDIGARH
ITA 364/ASR/2017[2016-17]Status: Disposed12/4/2018AY 2016-17
GURLABH RAI BATRA S/ SHAM LAL BATRA,MUKATSAR vs THE INCOME TAX OFFICER, WARD II(2), MUKATSAR
ITA 224/ASR/2017[2010-11]Status: Disposed12/4/2018AY 2010-11
LALLY MOTORS INDIA PVT. LTD,JALANDHAR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-2, JALANDHAR
ITA 218/ASR/2017[2012-13]Status: Disposed12/4/2018AY 2012-13
THE INCOME TAX OFFICER, AMRITSAR. vs SH. SUNIL KUMAR, AMRITSAR.
ITA 474/ASR/2016[2007-08]Status: Disposed12/4/2018AY 2007-08
