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THE INCOME TAX OFFICER, AMRITSAR. vs M/S TILLA BABAL FARID RELIGIOUS AND CHARITABLE SOCIETY, FARIDKOT | BharatTax
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THE INCOME TAX OFFICER, AMRITSAR. vs. M/S TILLA BABAL FARID RELIGIOUS AND CHARITABLE SOCIETY, FARIDKOT
THE INCOME TAX OFFICER, AMRITSAR. vs. M/S TILLA BABAL FARID RELIGIOUS AND CHARITABLE SOCIETY, FARIDKOT
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ITA 91/ASR/2017
Status: Disposed
ITAT Amritsar
20 April 2018
AY 2012-13
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