← All Benches
ITAT Amritsar Bench
3,228 judgments
PAVAN MALHOTRA,JAMMU vs THE INCOME TAX OFFICER, JAMMU
ITA 651/ASR/2016[2006-07]Status: Disposed11/4/2018AY 2006-07
SHIVA MINT INDUSTRIES,JAMMU vs DY COMMISSIONER OF INCOME TAX, JAMMU
ITA 650/ASR/2016[2009-10]Status: Disposed5/4/2018AY 2009-10
M/S SHIVA MINT INDUSTRIES,JAMMU vs THE DY COMMISSIONER OF INCOME TAX, JAMMU
ITA 649/ASR/2016[2007-08]Status: Disposed5/4/2018AY 2007-08
M/S MALIKS COMPANY,FEROZPUR CANTT vs PR. COMM. OF INCOME TAX, BATINDA
ITA 221/ASR/2017[2012-13]Status: Disposed3/4/2018AY 2012-13
M/S SPRING DEW PUBLIC SCHOOL,JAGRAON vs COMMISSIONER OF INCOME TAX (EXAMPTION), CHANDIGARH
ITA 492/ASR/2017[-]Status: Disposed28/3/2018
INCOME TAX OFFICEER, WARD - 2(2), JAMMU vs M/S NIKHIL INFRA - TECH LTD., DELHI
ITA 373/ASR/2017[2009-10]Status: Disposed28/3/2018AY 2009-10
M/S. PMS DIESELS,PHAGWARA vs ADDL. COMMISSIONER OF INCOME TAX, PHAGWARA
ITA 64/ASR/2016[2005-06]Status: Disposed28/3/2018AY 2005-06
ATAM PARGAS SOCIAL WELFARE COUNCIL,LUDHIANA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 637/ASR/2016[]Status: Disposed28/3/2018
SH. JASBIR SINGH PROP.,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.
ITA 507/ASR/2016[2012-13]Status: Disposed28/3/2018AY 2012-13
SH. PREM PAL GANDHI,NAWANSHAHR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- II, JALANDHAR
ITA 457/ASR/2017[2010-11]Status: Disposed27/3/2018AY 2010-11
SH. PREM PAL GANDHI,NAWANSHAHR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- II, JALANDHAR
ITA 456/ASR/2017[2008-09]Status: Disposed27/3/2018AY 2008-09
SH. NAJIR AHMED TAK,ANANTNAG vs INCOME TAX OFFICER, WARD - ANANTNAG, KASHMIR
ITA 365/ASR/2017[2008-09]Status: Disposed27/3/2018AY 2008-09
SH. QAZI NACIR AHMED,SRINAGAR vs THE INCOME TAX OFFICER, SRINAGAR
ITA 636/ASR/2016[2012-13]Status: Disposed27/3/2018AY 2012-13
INCOME TAX OFFICER (EXEMPTIONS), JALANDHAR vs DR SHYAM LAL THAPAR NURSING HOME, MOGA
ITA 586/ASR/2016[2010-11]Status: Disposed27/3/2018AY 2010-11
SH. PARAMJIT SINGH (PROP.) OF,KAPURTHALA vs THE INCOME TAX OFFICER, KAPURTHALA
ITA 220/ASR/2016[2004-05]Status: Disposed27/3/2018AY 2004-05
M/S SHYMA LAL THAPAR FOUNDATION,MOGA vs THE INCOME TAX OFFICERII, MOGA
ITA 592/ASR/2015[2009-10]Status: Disposed27/3/2018AY 2009-10
M/S. SHYAM LAL THAPAR FOUNDATION,MOGA vs THE INCOME TAX OFFICER_II, MOGA
ITA 644/ASR/2013[2010-11]Status: Disposed27/3/2018AY 2010-11
M/S GNA DURAPARTS LIMITED,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRE CIRCLE-1, JALANDHAR
ITA 535/ASR/2017[2012-13]Status: Disposed23/3/2018AY 2012-13
M/S GNA DURAPARTS LIMITED,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRE CIRCLE-1, JALANDHAR
ITA 534/ASR/2017[2011-12]Status: Disposed23/3/2018AY 2011-12
M/S GNA DURAPARTS LIMITED,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRE CIRCLE-1, JALANDHAR
ITA 533/ASR/2017[2010-11]Status: Disposed23/3/2018AY 2010-11
