← All Benches
ITAT Amritsar Bench
3,228 judgments
M/S GNA AXLES LTD,JALANDHAR vs THE ASSTT. COMMISSIONER OF INCOME-TAX, CIRCLE-1, JALANDHAR
ITA 532/ASR/2017[2011-12]Status: Disposed23/3/2018AY 2011-12
M/S. PMS DIESELS,PHAGWARA vs ADDL. COMMISSIONER OF INCOME TAX, PHAGWARA
ITA 361/ASR/2017[2006-07]Status: Disposed23/3/2018AY 2006-07
ABDUL HAFIZ,UDHAMPUR vs D.C.I.T, CIRCLE-2, JAMMU
ITA 465/ASR/2017[2013-14]Status: Disposed19/3/2018AY 2013-14
THE INCOME TAX OFFICER, (EXEMPTION), JALANDHAR vs K.M.V. COLLEGIATE SR. SEC. SCHOOL, JALANDHAR
ITA 623/ASR/2017[2011-12]Status: Disposed16/3/2018AY 2011-12
THE INCOME TAX OFFICER, (EXEMPTION), JALANDHAR vs K.M.V. COLLEGIATE SR. SEC. SCHOOL, JALANDHAR
ITA 622/ASR/2017[2010-11]Status: Disposed16/3/2018AY 2010-11
DCIT, CIRCLE-4, JALANDHAR vs M/S LALLY MOTORS PVT. LTD, JALANDHAR
ITA 219/ASR/2017[2013-14]Status: Disposed16/3/2018AY 2013-14
M/S SURINDER ARJUN,AMRITSAR. vs THE DY. COMMISSIONER OF INCOME-TAX, AMRITSAR.
ITA 67/ASR/2015[2005-06]Status: Disposed16/3/2018AY 2005-06
M/S. SURJA RAM & SONS,MALOUT vs THE DEPUTY COMMISSIONER OF INCOME TAX, BATHINDA
ITA 598/ASR/2013[2006-07]Status: Disposed16/3/2018AY 2006-07
LANGAR COMMITTEE HANUMAN MANDIR,MALERKOTLA vs INCOME TAX OFFICER, (EXAMPTION), JALANDHAR
ITA 516/ASR/2017[2014-15]Status: Disposed15/3/2018AY 2014-15
ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-3, JALANDHAR vs M/S JALANDHAR CENTRAL CO OP. BANK LTD., JALANDHAR
ITA 509/ASR/2017[2014-15]Status: Disposed8/3/2018AY 2014-15
MANZOOR AHMED MAKROO,SRINAGAR vs INCOME TAX OFFICER, ANNANTNAG
ITA 332/ASR/2017[2012-13]Status: Disposed23/2/2018AY 2012-13
THE INCOME-TAX OFFICER, SRINAGAR vs M/S. ALI SHAH, SRINAGAR
ITA 537/ASR/2011[2006-07]Status: Disposed23/2/2018AY 2006-07
DINESH SHARMA,GURDASPUR vs THE INCOME TAX OFFICER, GURDASPUR
ITA 73/ASR/2017[2007-08]Status: Disposed22/2/2018AY 2007-08
THE ASSTT. COMMISSIONER OF INCOME TAX, RANGE - 1, JALANDHAR vs M/S KAPSONS INDUSTRIES LTD., JALANDHAR
ITA 511/ASR/2017[2014-15]Status: Disposed22/2/2018AY 2014-15
D.CI.T, CENTRAL CIRCLE - II, JALANDHAR vs SH. SUBASH GANDHI, JALANDHAR
ITA 412/ASR/2017[2010-11]Status: Disposed21/2/2018AY 2010-11
D.CI.T, CENTRAL CIRCLE - II, JALANDHAR vs SH. SUBASH GANDHI, JALANDHAR
ITA 410/ASR/2017[2006-07]Status: Disposed21/2/2018AY 2006-07
D.CI.T, CENTRAL CIRCLE - II, JALANDHAR vs SH. SUBASH GANDHI, JALANDHAR
ITA 408/ASR/2017[2004-05]Status: Disposed21/2/2018AY 2004-05
ABDUL RAHIM BHATT,SRINAGAR vs INCOME TAX OFFICER, WARD - 3(1), SRINAGAR
ITA 398/ASR/2017[2007-08]Status: Disposed21/2/2018AY 2007-08
INCOME TAX OFFICER, WARD 3(1), SRINAGAR vs SH. FAYAZ AHMED BHAT, SRINAGAR
ITA 394/ASR/2017[2012-13]Status: Disposed21/2/2018AY 2012-13
INCOME TAX OFFICER, WARD 3(2), SRINAGAR vs M/S M M I ENTERPRISES, SRINAGAR
ITA 392/ASR/2017[2012-13]Status: Disposed21/2/2018AY 2012-13
