← All Benches
ITAT Amritsar Bench
3,228 judgments
A.C.I.T, CIRCLE-1, JAMMU vs M/S J.K GRAMIN BANK, JAMMU
ITA 386/ASR/2017[2012-13]Status: Disposed21/2/2018AY 2012-13
A.C.I.T. CIRCLE-1, JAMMU vs M/S KASHMIR WALNUT OVERSEAS PVT LTD, JAMMU
ITA 383/ASR/2017[2010-11]Status: Disposed21/2/2018AY 2010-11
THE ASSTT. COMMISSIONER OF INCOME-TAX, CIRCLE - III, JALANDHAR vs M/S. CAPITAL LOCAL AREA BANK LTD, JALANDHAR
ITA 380/ASR/2017[2014-15]Status: Disposed21/2/2018AY 2014-15
INCOME TAX OFICER, WARD1(3), JALANDHAR vs SH. RAJESH MAYUR, JALANDHAR
ITA 400/ASR/2017[2010-11]Status: Disposed20/2/2018AY 2010-11
A.C.I.T., CIRCLE-3, SRINAGAR vs M/S. SHAW & BROTHERS, SRINAGAR
ITA 389/ASR/2017[2011-12]Status: Disposed20/2/2018AY 2011-12
THE ASSTT. COMMISSIONER OF INCOME TAX CIRCLE - III, JALANDHAR vs M/S THE CITIZEN URBAN CO-OP. BANK LTD., JALANDHAR
ITA 379/ASR/2017[2014-15]Status: Disposed20/2/2018AY 2014-15
SH. NAVNEET KATYAL,MALOUT vs INCOME TAX OFFICER, WARD II(2), MUKATSAR
ITA 377/ASR/2017[2012-13]Status: Disposed20/2/2018AY 2012-13
DR JASLEEN KAUR,JALANDHAR vs A.C.I.T, CIRCLE - II, JALNDHAR
ITA 376/ASR/2017[2007-08]Status: Disposed20/2/2018AY 2007-08
M/S PARMESHWARI HANSRAJ JAIN KHANGA DOGRA TRUST,LUDHIANA vs CIT (EXAMPTION), CHANDIGARH
ITA 220/ASR/2017[0]Status: Disposed16/2/2018
M/S SWARAN NURSING HOME,AMRITSAR vs DCIT, CIRCLE-V, AMRITSAR
ITA 217/ASR/2017[2012-13]Status: Disposed16/2/2018AY 2012-13
M/S RAGA MOTOR PVT LTD,JALANDHAR vs DY COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 11/ASR/2017[2013-14]Status: Disposed16/2/2018AY 2013-14
DILBAGH FASHION,PHAGWARA vs THE INCOME-TAX OFFICER, PHAGWARA
ITA 635/ASR/2016[2007-08]Status: Disposed9/2/2018AY 2007-08
M/S ANWAR SULTAN EDUCATIONAL TRUST,SRINAGAR vs COMMISSIONER OF INCOME TAX, CHANDIGARH
ITA 683/ASR/2017[0]Status: Disposed8/2/2018
M/S ANWAR SULTAN EDUCATIONAL TRUST,SRINAGAR vs COMMISSIONER OF INCOME TAX, "(EXAMPTION), CHANDIGARH
ITA 682/ASR/2017[0]Status: Disposed8/2/2018
M/S HORIZON BUILDERS & DEVELOPERS,AMRITSAR. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, AMRITSAR.
ITA 400/ASR/2015[2008-09]Status: Disposed8/2/2018AY 2008-09
M/S HORIZON BUILDERS & DEVELOPERS,AMRITSAR. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, AMRITSAR.
ITA 399/ASR/2015[2007-08]Status: Disposed8/2/2018AY 2007-08
INCOME TAX OFFICER, WARD - 5(2), AMRITSAR vs SH. HARPREET SINGH SANDHU (HUF), AMRITSAR
ITA 569/ASR/2017[2014-15]Status: Disposed7/2/2018AY 2014-15
M/S RADIANT SOCIETY OF EDUCATION,BATHINDA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 600/ASR/2016[]Status: Disposed7/2/2018
M/S SAINT PAUL'S EDUCATIONAL SOCIETY,BATHINDA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 599/ASR/2016[]Status: Disposed7/2/2018
THE INCOME TAX OFFICER, WARD - IV(1), JALANDHAR vs SH. RAJESH JOSHI, JALANDHAR
ITA 510/ASR/2017[2011-12]Status: Disposed29/1/2018AY 2011-12