← All Benches
ITAT Amritsar Bench
3,233 judgments
LATE SMT. MOHINI PURI THROUGH,JAMMU vs THE INCOME-TAX OFFICER, JAMMU
ITA 76/ASR/2013[2004-05]Status: Disposed25/3/2019AY 2004-05
SHRI RAGHU RAJ CHETHLEY,MOGA vs INCOME TAX OFFICER, WARD 2, MOGA
ITA 645/ASR/2018[2011-12]Status: Disposed20/3/2019AY 2011-12
THE HALDHAR FOODS(P) LTD.,FEROZPUR CANTT vs INCOME TAX OFFICER, WARD-III(5), FEROZPUR
ITA 59/ASR/2018[2012-13]Status: Disposed20/3/2019AY 2012-13
KASHMIR STEEL INDUSTRIES,JAMMU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JAMMU
ITA 201/ASR/2018[2013-14]Status: Disposed20/3/2019AY 2013-14
SHRI GURIQBAL SINGH,GURDASPUR vs INCOME TAX OFFICER WARD -1, BATALA
ITA 782/ASR/2017[2013-14]Status: Disposed20/3/2019AY 2013-14
THE ASSTT. COMMISSIONER OF INCOME TAX, JAMMU vs M/S KAISER INDUSTRIES PVT. LTD, SAMBA
ITA 381/ASR/2016[2006-07]Status: Disposed20/3/2019AY 2006-07
M/S. SATISH AGGARWAL & CO.,AMRITSAR. vs ASSTT. COMMISSIONER OF INCOME-TAX, AMRITSAR.
ITA 176/ASR/2015[2010-11]Status: Disposed20/3/2019AY 2010-11
M/S. JAMMU DEVELOPMENT AUTHORITY,JAMMU ( J&K) vs THE DEPUTY COMMISSIONER OF INCOME TAX, JAMMU
ITA 498/ASR/2013[2005-06]Status: Disposed20/3/2019AY 2005-06
THE DEPUTY COMMISSIONER OF INCOME TAX, JAMMU vs M/S. JAMMU DEVELPMENT AUTHORITY, JAMMU
ITA 494/ASR/2013[2005-06]Status: Disposed20/3/2019AY 2005-06
MESERS P.D SEKHSARIA TRADING COMPANY,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, BATHINDA
ITA 331/ASR/2018[2014-15]Status: Disposed18/3/2019AY 2014-15
SHRI VIJAY KUMAR AGGARWAL,JALANDHAR vs INCOME TAX OFICER,WARD II(4), JALANDHAR
ITA 119/ASR/2018[2014-15]Status: Disposed18/3/2019AY 2014-15
DIOCESE OF CHANDIGARH,CNI,MISSION COMPUNDBROWN ROAD,LUDHIANA vs INCOME TAX OFFICER (EXEMPTIONS), JALANDHAR
ITA 737/ASR/2017[ 2012-13]Status: Disposed18/3/2019
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, SRINAGAR vs M/S JAMMU & KASHMIR TOURISM DEVEOLPMENT CORPORATION, SRINAGAR
ITA 645/ASR/2017[2014-15]Status: Disposed18/3/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, SRINAGAR vs M/S JAMMU & KASHMIR TOURISM DEVEOLPMENT CORPORATION, SRINAGAR
ITA 644/ASR/2017[2013-14]Status: Disposed18/3/2019AY 2013-14
SH. VIJAY KUMAR AGGARWAL, PROP.,JALANDHAR vs INCOME TAX OFFICER, JALANDHAR
ITA 38/ASR/2017[2013-14]Status: Disposed18/3/2019AY 2013-14
J.K PETRO CHEMICALS,UDHAMPUR vs THE INCOME TAX OFFICER, UDHAMPUR
ITA 69/ASR/2016[2011-12]Status: Disposed18/3/2019AY 2011-12
J.K PETRO CHEMICALS,UDHAMPUR vs THE INCOME TAX OFFICER, UDHAMPUR
ITA 68/ASR/2016[2010-11]Status: Disposed18/3/2019AY 2010-11
SH. RABINDER SINGH WANN,AMRITSAR vs INCOME TAX OFFICER, WARD - 5(3), AMRITSAR
ITA 552/ASR/2017[2008-09]Status: Disposed8/3/2019AY 2008-09
SH. RUCHI SHARMA,JAMMU vs THE INCOME TAX OFFICER, JAMMU
ITA 135/ASR/2017[200910]Status: Disposed8/3/2019
ASSADULLAH ALLIE,SRINAGAR vs THE INCOME TAX OFFICER, SRINAGAR
ITA 142/ASR/2015[2010-11]Status: Disposed7/3/2019AY 2010-11
