← All Benches
ITAT Amritsar Bench
3,233 judgments
ARYA SAMAJ TRUST,KAPURTHALA vs DEPUTY COMMISSIONER OF INCOME TAX,CPC, BANGALORE
ITA 443/ASR/2018[2015-16]Status: Disposed5/4/2019AY 2015-16
MESERS THE HOSHIARPUR TELECOM EMPLOYEES COOP.THRIFT AND CREDIT SOCIETY LIMITED,HOSHIARPUR vs DEPUTY COMMISSIONER OF INCOME,CIRCLE HOSHIARPUR, HOSHIARPUR
ITA 385/ASR/2018[2015-16]Status: Disposed5/4/2019AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -IV, KAPURTHALA vs M/S PUNJAB GRAMIN BANK, KAPURTHALA
ITA 731/ASR/2017[2014-15]Status: Disposed5/4/2019AY 2014-15
M/S SHAHEED UDHAM SINGH EDUCATYIONAL SOCIETY,MOGA vs INCOME TAX OFFICER, (EXEMPTIONS), JALANDHAR
ITA 562/ASR/2016[2011-12]Status: Disposed5/4/2019AY 2011-12
M/S SAARTHI,AMRITSAR. vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 12/ASR/2017[2016-17]Status: Disposed2/4/2019AY 2016-17
JASWINDER SINGH BAINS ALIA JAZZY B,JALANDHAR vs D.C.I.T, CENTRAL CIRCLE - II, JALANDHAR
ITA 341/ASR/2017[2013-14]Status: Disposed27/3/2019AY 2013-14
JASWINDER SINGH BAINS ALIA JAZZY B,JALANDHAR vs D.C.I.T, CENTRAL CIRCLE - II, JALANDHAR
ITA 340/ASR/2017[2010-11]Status: Disposed27/3/2019AY 2010-11
JASWINDER SINGH BAINS ALIA JAZZY B,JALANDHAR vs D.C.I.T, CENTRAL CIRCLE - II, JALANDHAR
ITA 339/ASR/2017[2009-10]Status: Disposed27/3/2019AY 2009-10
JASWINDER SINGH BAINS ALIA JAZZY B,JALANDHAR vs D.C.I.T, CENTRAL CIRCLE - II, JALANDHAR
ITA 338/ASR/2017[2008-09]Status: Disposed27/3/2019AY 2008-09
JASWINDER SINGH BAINS ALIA JAZZY B,JALANDHAR vs D.C.I.T, CENTRAL CIRCLE - II, JALANDHAR
ITA 337/ASR/2017[2007-08]Status: Disposed27/3/2019AY 2007-08
THE ASSTT. COMMISSIONER OF INCOME TAX, AMRITSAR. vs M/S KHOSLA INTERNATIONAL, BATALA
ITA 307/ASR/2016[2008-09]Status: Disposed27/3/2019AY 2008-09
M/S. SAMARKAND ORIENTAL CARPETS,SRINAGAR (KMR) vs THE INCOME-TAX OFFICER, SRINAGAR
ITA 12/ASR/2014[2001-02]Status: Disposed27/3/2019AY 2001-02
THE INCOME-TAX OFFICER, SRINAGAR vs M/S. TARIQ ENGINEERING WORKS, KASHMIR
ITA 10/ASR/2014[2007-08]Status: Disposed27/3/2019AY 2007-08
PUSHAPDEEP SINGH SANDHU,MOHALI vs INCOME TAX OFFICER,WARD 3(3), FARIDKOT
ITA 545/ASR/2017[2009-10]Status: Disposed25/3/2019AY 2009-10
M/S SHIV KUMAR BAIGARA AND COMPANY,UDHAMPUR vs INCOME TAX OFFICER UDHAMPUR, UDHAMPUR
ITA 358/ASR/2017[2001-02]Status: Disposed25/3/2019AY 2001-02
M/S SHIV KUMAR BAIGARA AND COMPANY,UDHAMPUR vs INCOME TAX OFFICER UDHAMPUR, UDHAMPUR
ITA 357/ASR/2017[2001-02]Status: Disposed25/3/2019AY 2001-02
SMT. JASMINDER KAUR,AMRITSAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-IV AMRITSAR
ITA 314/ASR/2017[2005-06]Status: Disposed25/3/2019AY 2005-06
SH. SUBASH CHANDER,UDHAMPUR vs THE INCOME TAX OFFICER, UDHAMPUR
ITA 143/ASR/2017[1993-94]Status: Disposed25/3/2019AY 1993-94
SH. SUBASH CHANDER,UDHAMPUR vs THE INCOME TAX OFFICER, UDHAMPUR
ITA 142/ASR/2017[1992-93]Status: Disposed25/3/2019AY 1992-93
SMT. AMITA NARANG,DELHI vs THE DY COMMISSIONER OF INCOME TAX, JAMMU
ITA 385/ASR/2016[2007-08]Status: Disposed25/3/2019AY 2007-08
