← All Benches
ITAT Amritsar Bench
3,233 judgments
M/S INDIAN RED CROSS SOCIETY,JAMMU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIAGRH
ITA 248/ASR/2017[0]Status: Disposed14/5/2019
MESERS EMBROCIA FARMS PVT LTD,PATHANKOT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6, PATHANKOT
ITA 561/ASR/2018[2006-07]Status: Disposed13/5/2019AY 2006-07
SH. HARPREET SINGH SIDHU,JALANDHAR vs INCOME TAX OFFICER, WARD II(I), JALANDHAR
ITA 717/ASR/2017[2008-09]Status: Disposed13/5/2019AY 2008-09
M/S EMBROCIA FARMS PVT LTD.,PATHANKOT vs D.C.I.T, CIRCLE-6, PATHANKOT
ITA 284/ASR/2017[2006-07]Status: Disposed13/5/2019AY 2006-07
SH. JASPAL SINGH S/O SH. SWARAN SINGH,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.
ITA 445/ASR/2016[2004-05]Status: Disposed8/5/2019AY 2004-05
SHRI GULBAHAR SINGH,HOSHIARPUR vs INCOME TAX OFFICER, DASUYA, DASUYA
ITA 335/ASR/2018[2008-09]Status: Disposed30/4/2019AY 2008-09
SH. SURAJ PRAKASH,AMRTITSAR vs INCOME TAX OFFICER, WARD - 5(5), AMRITSAR
ITA 638/ASR/2017[2014-15]Status: Disposed30/4/2019AY 2014-15
SH. GURJEET SINGH,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.
ITA 597/ASR/2015[2010-11]Status: Disposed30/4/2019AY 2010-11
SHRI PAWAN K KATIA,BATHINDA vs THE INCOME TAX OFFICER, BATHINDA
ITA 315/ASR/2014[2009-10]Status: Disposed30/4/2019AY 2009-10
SHRI BILAS CHAND,BATHINDA vs INCOME TAX OFFICER, WARD1(1), BATHINDA
ITA 399/ASR/2018[2016-17]Status: Disposed25/4/2019AY 2016-17
M/S AQUA TRADERS,SRINAGAR vs INCOME TAX OFFICER, WARD 3(1), SRINAGAR
ITA 434/ASR/2017[2012-13]Status: Disposed25/4/2019AY 2012-13
M/S. BIR BHOLA TRUCK UNION,BATHINDA vs THE INCOME-TAX OFFICER, BATHINDA
ITA 743/ASR/2013[2008-09]Status: Disposed25/4/2019AY 2008-09
IMPROVEMENT TRUST KHANNA,LUDHIANA vs INCOME TAX OFFICER,(EXEMPTION),WARD, JALANDHAR
ITA 56/ASR/2018[2014-15]Status: Disposed23/4/2019AY 2014-15
M/S JAIN KASUR PARIVAR TRUST,LUDHIANA vs COMMISSIONER OF INCOME TAX, ( EXAMPTION), CHANDIGARH
ITA 641/ASR/2017[2017-18]Status: Disposed23/4/2019AY 2017-18
IMPROVEMENT TRUST KHANNA,LUDHIANA vs THE THE INCOME TAX OFFICER,(EXEMPTION), JALANDHAR
ITA 172/ASR/2017[2013-14]Status: Disposed23/4/2019AY 2013-14
THE INCOME TAX OFFICER, SRINAGAR vs SH. SUHAIL AHMED BHAT, PROP. M/S SHIFA TRADERS, RANGPARISTAN, SRINAGAR
ITA 136/ASR/2015[2007-08]Status: Disposed23/4/2019AY 2007-08
THE INCOME-TAX OFFICER, SRINAGAR vs SH. SYED MUSADIQ SHAH, SRINAGAR
ITA 598/ASR/2014[2011-12]Status: Disposed23/4/2019AY 2011-12
SURYA AUTOMOBILES PVT .LTD.,ABOHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-II, BATHINDA
ITA 93/ASR/2018[2014-15]Status: Disposed8/4/2019AY 2014-15
SURYA AUTOMOBILES PVT LTD,ABOHAR vs ASSIATANT COMMISSIONER OF INCOME TAX, CIRCLE-II, BATHINDA
ITA 92/ASR/2018[2013-14]Status: Disposed8/4/2019AY 2013-14
MESERS SANATAM DHARAM EDUCATIONAL CHARITABLE SOCIETY,PHAGWARA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 600/ASR/2018[2017-18]Status: Disposed5/4/2019AY 2017-18