← All Benches
ITAT Amritsar Bench
3,233 judgments
MESRES SURYA MOTORS,ABOHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-II, BATHINDA
ITA 91/ASR/2018[2013-14]Status: Disposed3/6/2019AY 2013-14
MESERS SURYA MOTORS,ABOHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-II, BATHINDA
ITA 90/ASR/2018[2012-13]Status: Disposed3/6/2019AY 2012-13
DALJIT KAUR,HOSHIARPUR vs THE INCOME TAX OFFICER, HOSHIARPUR
ITA 96/ASR/2017[2011-12]Status: Disposed3/6/2019AY 2011-12
M/S GURU RAM DASS EDUCATIONAL SOCIETY,BATHINDA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 598/ASR/2016[]Status: Disposed3/6/2019
BABA FARID PUBLIC WELFARE SOCIETY,BATHINDA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 470/ASR/2016[2016-17]Status: Disposed3/6/2019AY 2016-17
SH. GURMIT SINGH PROP.,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.
ITA 229/ASR/2016[2005-06]Status: Disposed31/5/2019AY 2005-06
SHRI SANJIV WALIA,BATHINDA vs THE INCOME TAX OFFICER, BATHINDA
ITA 355/ASR/2014[2009-10]Status: Disposed31/5/2019AY 2009-10
M/S PUNJAB AGRO INDUSTRIES,GURUHARSAHAI vs DY. COMMISSIONER OF INCOME TAX CIRCLE-3, FEROZPUR
ITA 213/ASR/2019[2011-12]Status: Disposed28/5/2019AY 2011-12
PUNJAB AGRO INDUSTRIES FARIDKOT ROAD,GURUHARSAHAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -1, FEROZPUR
ITA 653/ASR/2018[2010-11]Status: Disposed28/5/2019AY 2010-11
SHRI MATA JI EDUCATIONAL TRUST,JAMMU & KASHMIR vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH
ITA 581/ASR/2018[2018-19]Status: Disposed28/5/2019AY 2018-19
SANJAY BAJAJ HUF,BATALA vs INCOME TAX OFFICER, WARD - 2, BATALA
ITA 626/ASR/2017[2013-14]Status: Disposed28/5/2019AY 2013-14
SH. LALIT DEEWAN,JAMMU vs D.C.I.T., CIRCLE-2, JAMMU
ITA 453/ASR/2017[2013-14]Status: Disposed28/5/2019AY 2013-14
THE INCOME TAX OFFICER, JAMMU vs SH. SUDERSHAN KUMAR SHARMA, JAMMU
ITA 194/ASR/2016[2011-12]Status: Disposed28/5/2019AY 2011-12
SH. SUNIL KUMAR BANSAL,AMRITSAR. vs THE INCOME-TAX OFFICER, AMRITSAR.
ITA 649/ASR/2014[2010-11]Status: Disposed28/5/2019AY 2010-11
SH. ARUN KUMAR SETH,SRINAGAR vs THE DY.COMMISSIONER OF INCOME-TAX, SRINAGAR
ITA 36/ASR/2014[2010-11]Status: Disposed28/5/2019AY 2010-11
SHRI SURINDER ARJUN,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, AMRITSAR
ITA 544/ASR/2018[2005-06]Status: Disposed15/5/2019AY 2005-06
SHRI JASPAL SINGH,AMRITSAR vs INCOME TAX OFICER, WARD-5(2), AMRITSAR
ITA 240/ASR/2018[2004-05]Status: Disposed15/5/2019AY 2004-05
MESERS ARYA SAMAJ TRUST,KAPURTHALA vs INCOME TAX OFFICER(EXEMPTIONS), JALANDHAR
ITA 641/ASR/2018[2014-15]Status: Disposed14/5/2019AY 2014-15
SHRI BAWA BRAHAM DEV JI,JAMMU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 729/ASR/2017[F.Y.2017-18]Status: Disposed14/5/2019
INCOME TAX OFFICER, WARD - 2(1), JAMMU vs SH. BADRI NATH LUTHRA, JAMMU
ITA 572/ASR/2017[2010-11]Status: Disposed14/5/2019AY 2010-11