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ITAT Amritsar Bench
3,233 judgments
SMT. VEENA,JALANDHAR vs INCOME TAX OFFICER, JALANDHAR
ITA 232/ASR/2019[2010-11]Status: Disposed14/6/2019AY 2010-11
SH. GAURAV LUTHRA,JALANDHAR vs INCOME TAX OFFICER, JALANDHAR
ITA 206/ASR/2019[2010-11]Status: Disposed14/6/2019AY 2010-11
SHRIMATI SEEMA BATRA,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX,OSD, NOIDA
ITA 169/ASR/2019[2010-11]Status: Disposed14/6/2019AY 2010-11
M/S GHUBAYA EDUCATIONAL SOCIETY,FAZILKA vs INCOME TAX OFFICER (EXEMPTION) -WARD, AMRITSAR
ITA 106/ASR/2019[2010-11]Status: Disposed14/6/2019AY 2010-11
SHRIMATI JASWINDER KAUR,JALANDHAR vs DEPUTY COMMISSIONER OF NCOME TAX, CENTRAKL CIRCLE, JALANDHAR
ITA 107/ASR/2018[2010-11]Status: Disposed14/6/2019AY 2010-11
SHRIMATI JASWINDER KAUR,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, JALANDHAR
ITA 106/ASR/2018[2009-10]Status: Disposed14/6/2019AY 2009-10
SHRIMATI JASWINDER KAUR,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, JALANDHAR
ITA 105/ASR/2018[2008-09]Status: Disposed14/6/2019AY 2008-09
SHRIMATI JASWINDER KAUR,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX . CENTRAL CIRCLE-II, JALANDHAR
ITA 104/ASR/2018[2007-08]Status: Disposed14/6/2019AY 2007-08
SMT. NIRMAL KAUR,AMRITSAR vs INCOME TAX OFFICER, WARD 1(2), AMRITSAR
ITA 700/ASR/2017[2009-10]Status: Disposed14/6/2019AY 2009-10
M/S SNATAN DHARAM SABHA (SDSES) SD SARVHITKARI VIDYA MANDIR,HOSHIARPUR vs COMMISSIONER OF INCOME TAX(EXAMPTION), CHANDIGARH
ITA 693/ASR/2017[0]Status: Disposed14/6/2019
SHAFIQ AHMED QASBA,SRINAGAR vs INCOME TAX OFFICER, WARD 3(3), SRINAGAR
ITA 598/ASR/2017[2007-08]Status: Disposed14/6/2019AY 2007-08
NIRBHAY TREHAN,JAMMU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JAMMU
ITA 559/ASR/2017[2012-13]Status: Disposed14/6/2019AY 2012-13
NIRBHAY TREHAN,JAMMU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JAMMU
ITA 558/ASR/2017[2012-13]Status: Disposed14/6/2019AY 2012-13
DUSSEHRA COMMITTEE AMRITSAR NORTH,AMRITSAR vs ASSISTANT COMMISIONER OF INCOME TAX, (CPC), BANGLORE
ITA 464/ASR/2017[2014-15]Status: Disposed14/6/2019AY 2014-15
DHARAMPAL CONTRACTOR HOT MIX PLANT,MANSA vs THE PR. COMMISSIONER OF INCOME TAX, BATHINDA
ITA 211/ASR/2017[2012-13]Status: Disposed14/6/2019AY 2012-13
SHRI LAKHWINDER SINGH,AMRITSAR vs INCOME TAX OFFICER WARD 3(2), AMRITSAR
ITA 656/ASR/2016[2010-11]Status: Disposed14/6/2019AY 2010-11
THE INCOME TAX OFFICER, KATRA. vs SMT. MADHU GUPTA, REASI (J & K)
ITA 643/ASR/2016[2010-11]Status: Disposed14/6/2019AY 2010-11
THE JAMMU & KASHMIR BANK LTD,SRINAGAR vs THE ADDL. COMMISSIONER OF ICOME-TAX, JAMMU
ITA 241/ASR/2014[2006-07]Status: Disposed14/6/2019AY 2006-07
M/S GREEN EDUCATIONAL SOCIETY,BATHINDA vs COMMISSIONER OF INCOME TAX, (EXAMPTION), CHANDIGARH
ITA 684/ASR/2017[2017-18]Status: Disposed10/6/2019AY 2017-18
SHRI VIPAN KHANNA,PATHANKOT vs INCOME TAX OFFICER, WARD6(3), PATHANKOT
ITA 209/ASR/2018[2013-14]Status: Disposed7/6/2019AY 2013-14
