← All Benches
ITAT Amritsar Bench
3,233 judgments
THE INCOME-TAX OFFICER, AMRITSAR. vs M/S. VIVEK PRINTS, AMRITSAR.
ITA 438/ASR/2011[2003-04]Status: Disposed23/8/2019AY 2003-04
THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR vs THE HIND SAMACHAR LTD., JALANDHAR
ITA 393/ASR/2011[2003-04]Status: Disposed23/8/2019AY 2003-04
DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-4, AMRITSAR vs MESERS SSF PLASTPRO LIMITED FORMERLY MESERS NYPRO FORBES PRODUCTS LIMITED, TAMILNADU
ITA 439/ASR/2018[2014-15]Status: Disposed16/8/2019AY 2014-15
M/S SURYA AUTOMOBILES PRIVATE LIMITED,ABOHAR vs DY. COMMISSIONER OF INCOME TAX CIRCLE-II, BATHINDA
ITA 589/ASR/2018[2012-13]Status: Disposed6/8/2019AY 2012-13
SHRIMATI SHALINI SHARMA,AMRITSAR vs INCOME TAX OFICER WARD 5 (5), AMRITSAR
ITA 787/ASR/2017[2009-10]Status: Disposed6/8/2019AY 2009-10
SHRI SURINDER SINGH DECEASED,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.
ITA 357/ASR/2016[2002-03]Status: Disposed30/7/2019AY 2002-03
SATNAM SINGH MEMORIAL TRUST,JALANDHAR vs INCOME TAX OFFICE WARD-III(2), JALANDHAR
ITA 478/ASR/2017[2010-11]Status: Disposed19/7/2019AY 2010-11
SHRI SANT SADHU SINGH,HOSHIARPUR vs INCOME TAX OFFICER,WARD-4, HOSHIARPUR
ITA 763/ASR/2017[2009-10]Status: Disposed17/7/2019AY 2009-10
M/S STEEL KRAFT INDIA,BATALA vs INCOME TAX OFFICER, WARD-2, BATALA
ITA 615/ASR/2017[2014-15]Status: Disposed17/7/2019AY 2014-15
M/S G G OILS & FATS PVT.LTD,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX, BATHINDA
ITA 508/ASR/2017[2014-15]Status: Disposed5/7/2019AY 2014-15
SMT. ZEENAB,SRINAGAR vs INCOME TAX OFFICER, WARD 3(3), SRINAGAR
ITA 433/ASR/2017[2008-09]Status: Disposed4/7/2019AY 2008-09
ITO, WARD- 3(3), SRINAGAR vs SMT. ZEENAB, BEMINA
ITA 430/ASR/2017[2008-09]Status: Disposed4/7/2019AY 2008-09
SHRI AJAIB SINGH,BATHINDA vs THE INCOME TAX OFFICER, BATHINDA
ITA 78/ASR/2015[2007-08]Status: Disposed1/7/2019AY 2007-08
MAJOR SINGH,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.
ITA 426/ASR/2015[2005-06]Status: Disposed1/7/2019AY 2005-06
ESS KAY BHATTA COMPANY,MOGA vs INCOME TAX OFFICER, WARD-1, MOGA
ITA 278/ASR/2018[2010-11]Status: Disposed27/6/2019AY 2010-11
MESERS MALWA MOTORS,BATHINDA vs INCOME TAX OFFICER, WARD-1(3), BATHINDA
ITA 131/ASR/2018[2012-13]Status: Disposed27/6/2019AY 2012-13
SHRI H.K. GANDOTRA,GURGAON vs THE INOCME-TAX OFFICER, JAMMU
ITA 594/ASR/2014[1997-98]Status: Disposed27/6/2019AY 1997-98
SH.SUKHDEV SINGH,JALANDHAR vs INCOME TAX OFFICER, PHAGWARA
ITA 8/ASR/2019[2015-16]Status: Disposed14/6/2019AY 2015-16
M/S APEX FIBRE INDIA LIMITED,BATHINDA vs INCOME TAX OFFICER, SAMBA
ITA 428/ASR/2019[2014-15]Status: Disposed14/6/2019AY 2014-15
SH. JAGJIT SINGH (THRU) L/H. SMT SURINDER KAUR (WIFE),HOSHIARPUR vs INCOME TAX OFFICER WARD-2, HOSHIARPUR
ITA 413/ASR/2019[2011-12]Status: Disposed14/6/2019AY 2011-12
