← All Benches
ITAT Amritsar Bench
3,233 judgments
THE INCOME TAX OFFICER, ABOHAR vs SH. SHER SINGH GHUBAYA, FAZILKA
ITA 568/ASR/2015[2007-08]Status: Disposed23/8/2019AY 2007-08
THE IMRAN FAROOQ SHEIKH, BATHINDA vs SH. CHIRANJI LAL GARG, BATHINDA
ITA 555/ASR/2015[2007-08]Status: Disposed23/8/2019AY 2007-08
THE INCOME TAX OFFICER, AMRITSAR. vs M/S S.S. EMBROIDERY, AMRITSAR.
ITA 434/ASR/2015[2010-11]Status: Disposed23/8/2019AY 2010-11
THE INCOME-TAX OFFICER, MUKTSAR vs SHRI SURJIT SINGH, DISTT. MUKTSAR.
ITA 418/ASR/2014[2006-07]Status: Disposed23/8/2019AY 2006-07
THE INCOME-TAX OFFICER, MUKTSAR vs SHRI ATTAR SINGH, DISTT. MUKTSAR.
ITA 417/ASR/2014[2006-07]Status: Disposed23/8/2019AY 2006-07
THE INCOME-TAX OFFICER, MUKTSAR vs SMT.. PARAMJIT KAUR, DISTT. MUKTSAR.
ITA 415/ASR/2014[2006-07]Status: Disposed23/8/2019AY 2006-07
THE INCOME-TAX OFFICER, MUKTSAR vs SHRI GURNEET SINGH, DISTT. MUKTSAR.
ITA 414/ASR/2014[9357526]Status: Disposed23/8/2019
THE INCOME-TAX OFFICER, MUKTSAR vs SHRI HARMINDER SINGH, MUKTSAR
ITA 413/ASR/2014[2006-07]Status: Disposed23/8/2019AY 2006-07
THE INCOME-TAX OFFICER, MUKTSAR vs SHRI HARBHAJAN SINGH, DISTT. MUKTSAR.
ITA 412/ASR/2014[2006-07]Status: Disposed23/8/2019AY 2006-07
THE INCOME-TAX OFFICER, BATALA vs SH. BALBIR SINGH GORAYA, BATALA
ITA 291/ASR/2014[2009-10]Status: Disposed23/8/2019AY 2009-10
THE INCOME TAX OFFICER, AMRITSAR. vs M/S. RAM SARAN DASS KISHORI LAL, AMRITSAR.
ITA 281/ASR/2014[2006-07]Status: Disposed23/8/2019AY 2006-07
THE INCOME TAX OFFICER, JALANDHAR vs SH. RAMANDEEP SINGH, JALANDHAR
ITA 277/ASR/2014[2009-10]Status: Disposed23/8/2019AY 2009-10
THE INCOME-TAX OFFICER, JALANDHAR vs SH. HARBHAJAN SINGH PROP., JALANDHAR
ITA 262/ASR/2014[2009-10]Status: Disposed23/8/2019AY 2009-10
THE INCOME-TAX OFFICER, PHAGWARA vs SH. HARNEET SINGH, PHAGWARA
ITA 131/ASR/2014[2009-10]Status: Disposed23/8/2019AY 2009-10
THE INCOME TAX OFFICER, AMRITSAR. vs M/S. RAM SARAN DASS, AMRITSAR.
ITA 113/ASR/2014[2003-04]Status: Disposed23/8/2019AY 2003-04
THE ASSISATANT COMMISSIOENR OF INCOME-TAX, HOSHIARPUR vs SH. MANINDER SINGH CHEEMA, HOSHIARPUR
ITA 721/ASR/2013[2009-10]Status: Disposed23/8/2019AY 2009-10
THE DEPUTY COMMISSIONER OF INCOME-TAX, BATHINDA vs M/S. BALAJI FUN RESORTS PVT. LTD., BATHINDA
ITA 202/ASR/2013[2006-07]Status: Disposed23/8/2019AY 2006-07
THE DY. COMMISSIONER OF INCOME-TAX, MOGA vs SH. MANJIT KUMAR, MOGA
ITA 175/ASR/2013[2009-10]Status: Disposed23/8/2019AY 2009-10
THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR vs M/S. THE HIND SAMACHAR LTD, JALANDHAR, NEW DELHI
ITA 566/ASR/2011[2004-05]Status: Disposed23/8/2019AY 2004-05
THE ACIT, JALANDHAR vs SH. RAKESH KUMAR AGGARWAL, JALANDHAR
ITA 45/ASR/2011[2007-08]Status: Disposed23/8/2019AY 2007-08
