← All Benches
ITAT Amritsar Bench
3,233 judgments
THE DY. COMMISSIONER OF INCOME TAX, MOGA vs MANJIT KUMAR, MOGA
ITA 512/ASR/2017[2009-10]Status: Disposed23/8/2019AY 2009-10
INCOME TAX OFFICER (EXEMPTIONS), CHANDIGARH vs M/S BATALA IMPROVEMENT TRUST, BATALA
ITA 473/ASR/2017[2014-15]Status: Disposed23/8/2019AY 2014-15
D.C.I.T, CENTRAL CIRCLE-II, JALANDHAR vs SH. GURPREET SINGH, MOHALI
ITA 354/ASR/2017[2013-14]Status: Disposed23/8/2019AY 2013-14
D.C.I.T, CENTRAL CIRCLE-II, JALANDHAR vs SH. GURPREET SINGH, MOHALI
ITA 352/ASR/2017[2009-10]Status: Disposed23/8/2019AY 2009-10
THE INCOME TAX OFFICER, AMRITSAR. vs SH. BALDEV SINGH, HUF, AMRITSAR.
ITA 194/ASR/2017[2009-10]Status: Disposed23/8/2019AY 2009-10
THE DY. COMMISSIONER OF INCOME TAX, AMRITSAR. vs M/S VENUS ALBUM CO. PVT. LTD, AMRITSAR.
ITA 112/ASR/2017[2013-14]Status: Disposed23/8/2019AY 2013-14
THE INCOME TAX OFFICER, AMRITSAR. vs STITCH CREATION (P) LTD., AMRITSAR.
ITA 473/ASR/2016[2010-11]Status: Disposed23/8/2019AY 2010-11
THE INCOME TAX OFFICER, MUKTSAR vs GURNAIB SINGH S/O GULWANT SINGH, MUKTSAR
ITA 457/ASR/2016[2009-10]Status: Disposed23/8/2019AY 2009-10
THE INCOME TAX OFFICER, MUKTSAR vs GURNAIB SINGH S/O GULWANT SINGH, MUKTSAR
ITA 456/ASR/2016[2009-10]Status: Disposed23/8/2019AY 2009-10
THE INCOME TAX OFFICER, BATHINDA vs M/S TANTIA-SEC (JV) POWER HOUSE ROAD, BATHINDA
ITA 452/ASR/2016[2013-14]Status: Disposed23/8/2019AY 2013-14
THE INCOME TAX OFFICER, AMRITSAR. vs SHRI BALJINDER SINGH CHAHAL, AMRITSAR.
ITA 439/ASR/2016[2008-09]Status: Disposed23/8/2019AY 2008-09
THE INCOME TAX OFFICER, PATHANKOT vs SH. AKSHAY KUMAR, PATHANKOT
ITA 349/ASR/2016[2011-12]Status: Disposed23/8/2019AY 2011-12
THE INCOME TAX OFFICER, AMRITSAR. vs SH. JASWANT SINGH, AMRITSAR.
ITA 342/ASR/2016[2009-10]Status: Disposed23/8/2019AY 2009-10
THE INCOME TAX OFFICER, FEROZEPUR vs SMT. ANITA MITTAL, FEROZEPUR CANTT.
ITA 247/ASR/2016[2009-10]Status: Disposed23/8/2019AY 2009-10
THE INCOME TAX OFFICER, FEROZEPUR vs SMT. ANITA MITTAL, FEROZEPUR CANTT.
ITA 246/ASR/2016[2008-09]Status: Disposed23/8/2019AY 2008-09
THE INCOME TAX OFFICER, FEROZEPUR vs SH. DHARMINDER MITTAL, FEROZEPUR CANTT.
ITA 245/ASR/2016[2009-10]Status: Disposed23/8/2019AY 2009-10
THE INCOME TAX OFFICER, FEROZEPUR vs SH. DHARMINDER MITTAL, FEROZEPUR CANTT.
ITA 244/ASR/2016[2008-09]Status: Disposed23/8/2019AY 2008-09
THE INCOME TAX OFFICER, AMRITSAR. vs SMT. SARBJIT KAUR, AMRITSAR.
ITA 140/ASR/2016[2011-12]Status: Disposed23/8/2019AY 2011-12
THE INCOME TAX OFFICER (EXEMPTIONS), JALANDHAR vs AJIT EDUCATIONAL & WELFARE SOCIETY, SANGRUR
ITA 635/ASR/2015[2011-12]Status: Disposed23/8/2019AY 2011-12
THE ASSTT. COMMISSIONER OF INCOME TAX, BATHINDA vs M/S TANITA SEC(JV), BATHINDA
ITA 612/ASR/2015[2012-13]Status: Disposed23/8/2019AY 2012-13
