INCOME TAX OFFICER (EXEMPTIONS), CHANDIGARH vs. M/S BATALA IMPROVEMENT TRUST, BATALA

IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR BEFORE SH. B. R. BASKARAN, ACCOUNTANT MEMBER AND SH. N. K. CHOUDHRY, JUDICIAL MEMBER

I.T.A. No. 202/Asr/2013 Assessment Year: 2006-07

The Deputy Commissioner of vs. M/s Balaji Fun Resorts Pvt. Ltd., Income Tax, Circle-1, Bathinda Bibiwala Road, Bathinda [PAN: AACCB 5482G] (Appellant) (Respondent)

I.T.A. No. 597/Asr/2017 Assessment Year: 2013-14

Income Tax officer, vs. Sh. Balbir Singh, H. No.170/3, Ward-2(1), Amritsar Gali Tara Chand, Katyal, Katra Mit Singh, Amritsar [PAN: ECDPS 3320A] (Appellant) (Respondent)

I.T.A. No. 473/Asr/2017 Assessment Year: 2014-15

Income Tax Officer vs. Batala Improvement Trust, Batala (Exemption), Ward -Amritsar [PAN: AAATB 9994Q] (Appellant) (Respondent)

I.T.A. No. 609/Asr/2017 Assessment Year: 2013-14

The Income Tax Officer, vs. Sh. Guru Hargobind Sahib (Exemptions) Ward, Jalandhar Charitable Trust, Opp.- Ludhiana Hospital, Vill- Kothe Baggu, Jagraon, Distt. Ludhiana [PAN: AACTS 9358K] (Appellant) (Respondent)

I.T.A. No. 262/Asr/2014 Assessment Year: 2009-10

The Income Tax Officer, vs. Sh. Harbhajan Singh Props, Ward 1(2), Jalandhar M/S Bhasin & Sons, Nakodar Road, Jalandhar [PAN: AKFPS 6705F] (Appellant) (Respondent)

I.T.A. No. 277/Asr/2014 Assessment Year: 2009-10

Income Tax Officer, vs. Sh. Ramandeep Singh, Ward 1(3), Jalandhar Prop. M/s B. S. Agencies, H.No. 7/235, New Vijay Nagar, Jalandhar [PAN: AKFPS 6708J] (Appellant) (Respondent)

I.T.A. Nos. 131/2014 Assessment Year: 2009-10

Income Tax Officer, vs. Sh. Harneet Singh, S/o Gurbax

Ward-1, Phagwara Singh, 340-Guru Nanak Pura, Phagwara [PAN: ABQPS 4502E] (Appellant) (Respondent) I.T.A. No. 512/Asr/2017 Assessment Year: 2009-10

Assistant Commissioner of vs. Sh. Manjit Kumar, H. No. 618, Income Tax, Circle Moga, Dev Samaj Street, Moga Moga [PAN: ACCPK 4197J] (Appellant) (Respondent)

I.T.A. No. 175/Asr/2013 Assessment Year: 2009-10

Deputy Commissioner of vs. Sh. Manjit Kumar, Income Tax, Circle Moga #618, Dev Samaj Street, Moga [PAN: ACCPK 4197J] (Appellant) (Respondent)

I.T.A. No. 45/Asr/2011 Assessment Year: 2007-08

The Deputy Commissioner of vs. Sh. Rakesh Kumar Agarwal, Income Tax, Range-III, 301-A, Guru Tegh Bahadur Jalandhar Nagar, Jalandhar [PAN: AAKPA 3150H] (Appellant) (Respondent)

Appellants by: Sh. Charan Dass (D.R.) Respondents by : S/Sh. Vineet Krishan (Adv.), Avish Mahajan (CA), Written Submission, Sandeep Vijh (CA)

Date of Hearing: 23.08.2019 Date of Pronouncement: 23.08.2019

ORDER Per Bench: The Revenue Department has preferred the captioned appeals against the orders impugned herein passed by the Ld. CIT(A) in the captioned matter u/s 250(6) of the Act, 1961 (hereinafter called as the ‘Act’).