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ITAT Amritsar Bench

3,233 judgments

SHRI IQBAL SINGH,BATHINDA vs INCOME TAX OFFICER WARD 1(3), BATHINDA

ITA 394/ASR/2018[2009-10]Status: Disposed28/8/2019AY 2009-10

SHRI IQBAL SINGH,BATHINDA vs INCOME TAX OFFICER, WARD 1(3), BATHINDA

ITA 393/ASR/2018[2008-09]Status: Disposed28/8/2019AY 2008-09

JOINT COMMISSIONER OF INCOME TAX (OSD),CIRCLE -II, BATHINDA vs MEASAGE SATIA SYNTHETICS LIMITED, MUKTSAR

ITA 301/ASR/2019[2014-15]Status: Disposed23/8/2019AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE MOGA, MOGA vs THE RASULPUR CO-OP AGRICULTURE SERVICEC SOCIETY, LUDHIANA

ITA 24/ASR/2019[2012-13]Status: Disposed23/8/2019AY 2012-13

INCOME TAX OFFICER WARD-4(3), JALANDHAR vs SH. MOHINDER SINGH L/H OF SH. KAMALDEEP SINGH, JALANDHAR

ITA 234/ASR/2019[2015-16]Status: Disposed23/8/2019AY 2015-16

INCOME TAX OFFICER WARD-1(5), MANSA vs SH. GURCHARAN SINGH S/O SH. HAKAM SINGH, MANSA

ITA 214/ASR/2019[2011-12]Status: Disposed23/8/2019AY 2011-12

DY,. COMMISSIONER OF INCOME TAX CIRCLE, HOSHIARPUR vs M/S ATLANTIC POWER (P) LIMITED, HOSHIAR PUR

ITA 186/ASR/2019[2013-14]Status: Disposed23/8/2019AY 2013-14

INCOME TAX OFFICER WARD -1(1), BATHINDA vs MESSAGE INDIAN TRACTOR COMPANY, BATHINDA

ITA 171/ASR/2019[2012-13]Status: Disposed23/8/2019AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE - V, AMRITSAR vs AMRITSAR SWEDESHI TEXTILE CORP.PRIVATE LIMITED, AMRITSAR

ITA 609/ASR/2018[2007-08]Status: Disposed23/8/2019AY 2007-08

DY. COMMISSIONER OF INCOME TAX, BATHINDA vs M/S KRISHNA'S DREAMLAND, MUKTSAR

ITA 577/ASR/2018[2013-14]Status: Disposed23/8/2019AY 2013-14

INCOME TAX OFICER-3(4), JALANDHAR vs SHRI JAGJIT SINGH JABBLE, JALANDHAR

ITA 462/ASR/2018[2009-10]Status: Disposed23/8/2019AY 2009-10

INCOME TAX OFFICER WARD-2, PHAGWARA vs SHRI SADHU SINGH, JALANDHAR

ITA 43/ASR/2018[2009-10]Status: Disposed23/8/2019AY 2009-10

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-II, AMRITSAR vs SHRI ASHOK KUMAR LUTHRA, BATALA

ITA 140/ASR/2018[2012-13]Status: Disposed23/8/2019AY 2012-13

DEPUTY COMMISSIONER OF INCOMETAX CIRCLE-1, BATHINDA vs SHRI DHARAM PAL GOYAL, BATHINDA

ITA 799/ASR/2017[2010-11]Status: Disposed23/8/2019AY 2010-11

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA vs SHRI. DHARAM PAL GOYAL, BATHINDA

ITA 798/ASR/2017[2009-10]Status: Disposed23/8/2019AY 2009-10

INCOME TAX OFFICER WARD-II(1), JALANDHAR vs SHRI ANTHONY F.R MADASEER, JALANDHAR

ITA 765/ASR/2017[2014-15]Status: Disposed23/8/2019AY 2014-15

THE INCOME TAX OFFICER, WARD - 6(3), PATHANKOT vs SH. SAKUN AGGARWAL, PATHANKOT

ITA 670/ASR/2017[2010-11]Status: Disposed23/8/2019AY 2010-11

INCOME TAX OFFICER, WARD- IV (2), JALANDHAR vs SMT. GURJEET KAUR, JALANDHAR

ITA 620/ASR/2017[2009-10]Status: Disposed23/8/2019AY 2009-10

INCOME TAX OFFICER, (EXAMPTION), JALANDHAR vs SHREE GURU HARGOBIND SAHIB CHARITABLE TRUST, LUDHIANA

ITA 609/ASR/2017[2013-14]Status: Disposed23/8/2019AY 2013-14

INCOME TAX OFFICER, WARD - 2(1), AMRITSAR vs SH. BALBIR SINGH, AMRITSAR

ITA 597/ASR/2017[2013-14]Status: Disposed23/8/2019AY 2013-14