← All Benches
ITAT Amritsar Bench
3,234 judgments
SH.SUKHDEEP SINGH,JALANDHAR vs INCOME TAX OFFICER, JALANDHAR
ITA 14/ASR/2019[2015-16]Status: Disposed9/10/2019AY 2015-16
V R A COTTON MILLS.,ABOHAR vs DY.COMMISSIONER OF INCOME TAX, BATHINDA
ITA 10/ASR/2019[2008-09]Status: Disposed9/10/2019AY 2008-09
GRAM VIKAS EDUCATIONAL SOCIETY,FEROZPUR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 470/ASR/2018[2017-18]Status: Disposed9/10/2019AY 2017-18
SHRI RINKU KUMAR,MOGA vs JOINT DIRECTOR OF INCOME TAX (APPEALS-3), LUDHIANA
ITA 265/ASR/2018[2017-18]Status: Disposed9/10/2019AY 2017-18
PRABIR FOOD STUFF FACTORY,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3, AMRITSAR
ITA 19/ASR/2018[2012-13]Status: Disposed9/10/2019AY 2012-13
M/S SACHEDEVA & SONGS INDUSTRIES PVT. LTD,AMRITSAR. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, AMRITSAR.
ITA 657/ASR/2017[2013-14]Status: Disposed9/10/2019AY 2013-14
A.C.I.T., CIRCLE -3, SRINAGAR vs M/S KHYBER INDUSTRIES PVT . LTD, SRINAGAR
ITA 646/ASR/2017[2014-15]Status: Disposed9/10/2019AY 2014-15
INCOME TAX OFFICER, WARD 2(5), KATRA vs SH. CHAIN SINGH, KATRA
ITA 635/ASR/2017[2010-11]Status: Disposed9/10/2019AY 2010-11
M/S BEST FILAM CORPORATION,LUDHIANA vs D.C.I.T, CENTRAL CIRCLE-II, JALANDHAR
ITA 327/ASR/2017[2013-14]Status: Disposed9/10/2019AY 2013-14
SH. JATINDER SINGH,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.
ITA 332/ASR/2016[2005-06]Status: Disposed9/10/2019AY 2005-06
INCOME TAX OFFICER, AMRITSAR. vs SMT. KULWANT KAUR, AMRITSAR.
ITA 301/ASR/2016[2005-06]Status: Disposed9/10/2019AY 2005-06
SHRI MOHIT SHARMA,BATHINDA vs INCOME TAX OFFICER, WARD 1 (1), BATHINDA
ITA 370/ASR/2018[2009-10]Status: Disposed30/8/2019AY 2009-10
SHRI MOHIT SHARMA,BATHINDA vs INCOME TAX OFFICER, WARD 1 (1), BATHINDA
ITA 369/ASR/2018[2008-09]Status: Disposed30/8/2019AY 2008-09
SHRI TARSEM LAL DHINGRA,BATHINDA vs INCOME TAX OFFICER, WARD 1 (3), BATHINDA
ITA 368/ASR/2018[2009-10]Status: Disposed30/8/2019AY 2009-10
SHRI TARSEM LAL DHINGRA,BATHINDA vs INCOME TAX OFICER, WARD 1 (3), BATHINDA
ITA 367/ASR/2018[2008-09]Status: Disposed30/8/2019AY 2008-09
SHRI TEJA SINGH,BATHINDA vs INCOME TAX OFFICER, WARD 2 (1), BATHINDA
ITA 366/ASR/2018[2008-09]Status: Disposed30/8/2019AY 2008-09
SHRI TEJA SINGH BHULLAR,BATHINDA vs INCOME TAX OFFICER, WARD 2(1), BATHINDA
ITA 365/ASR/2018[2009-10]Status: Disposed30/8/2019AY 2009-10
SHRI LASHMAN DASS,BATHINDA vs INCOME TAX OFFICER, WARD 1 (1), BATTHINDA
ITA 361/ASR/2018[2009-10]Status: Disposed30/8/2019AY 2009-10
SHRI LASHMAN DASS,BATHINDA vs INCOME TAX OFFICER, WARD 1(1), BATHINDA
ITA 360/ASR/2018[2008-09]Status: Disposed30/8/2019AY 2008-09
SHRI BHARAT KUMAR RAIGR,LUCKNOW vs INCOME TAX OFICER WARD 5(1), AMRITSAR
ITA 139/ASR/2018[2012-13]Status: Disposed30/8/2019AY 2012-13
