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ITAT Amritsar Bench
3,234 judgments
LIONS EYE HOSPITAL CHARITABLE SOCIETY,JALANDHAR vs THE COMMISSIONER OF INCOME-TAX (EXEMPTIONS), CHANDIGARH
ITA 591/ASR/2019[2019-20]Status: Disposed25/11/2019AY 2019-20
SHRI SURJIT SINGH,HOSHIARPUR vs INCOME TAX OFFICER WARD -4, HOSHIARPUR
ITA 560/ASR/2019[2010-11]Status: Disposed25/11/2019AY 2010-11
MISSION GREEN,AMRITSAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 399/ASR/2019[2019-20]Status: Disposed25/11/2019AY 2019-20
SHRI MANDEEP SINGH DHILLON,BATHINDA vs PRINCIPAL COMMISSIONER OF INCOME TAX, BATHINDA
ITA 300/ASR/2019[2014-15]Status: Disposed25/11/2019AY 2014-15
DIGESTIVE DISEASES CARE FOUNDATION.,LUDHIANA vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 210/ASR/2019[2018-19]Status: Disposed25/11/2019AY 2018-19
M/S BHAGWATI COLONIZERS PT. LTD,MANSA vs THE INCOME TAX OFFICER, MANSA
ITA 169/ASR/2015[2006-07]Status: Disposed25/11/2019AY 2006-07
INCOME TAX OFFICER, ANANTNAG vs SHRI ISHAQ AHMAD KHAN, KULGAM
ITA 351/ASR/2019[2009-10]Status: Disposed14/10/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAMMU vs SHRI SACHIN VERMA, RAMBAN
ITA 37/ASR/2018[2013-14]Status: Disposed14/10/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAMMU vs M/S HOTEL RAMBAN REGENCY, RAMBAN
ITA 36/ASR/2018[2013-14]Status: Disposed14/10/2019AY 2013-14
INCOME TAX OFFICER, WARD - 3(3), SRINAGAR vs SH. TASADUQ HUSSAIN DEV, KASHMIR
ITA 426/ASR/2017[2012-13]Status: Disposed14/10/2019AY 2012-13
INCOME TAX OFFICER, INCOME TAX OFFICER, WARD 5(2), AMRITSAR vs M/S. JNR MITTER REAL ESTATE PRIVATE LIMITED, 9, CANTONMENT, AMRITSAR
ITA 318/ASR/2017[2014-15]Status: Disposed14/10/2019AY 2014-15
DY. COMMISSIONER OF INCOME TAX, JAMMU vs SH. PRADEEP NISCHAL PROP., JAMMU
ITA 559/ASR/2016[2013-14]Status: Disposed14/10/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, JAMMU vs SH. NARSEH SABHARWAL, DELHI
ITA 557/ASR/2016[2010-11]Status: Disposed14/10/2019AY 2010-11
THE INCOME TAX OFFICER, AMRITSAR. vs SHRI BALJINDERR SINGH CHAHAL, AMRITSAR.
ITA 441/ASR/2016[2010-11]Status: Disposed14/10/2019AY 2010-11
THE INCOME TAX OFFICER, AMRITSAR. vs SH. SURJIT SINGH, AMRITSAR.
ITA 433/ASR/2016[2008-09]Status: Disposed14/10/2019AY 2008-09
THE INCOME TAX OFFICER (TDS), SRINAGAR vs M/S TRANS ASIA INDUSTRIES EXPOSITION (P) LTD, SRINAGAR
ITA 750/ASR/2014[2012-13]Status: Disposed14/10/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE - 3, SRINAGAR vs MEASAGE LADAKH ROADLINES, SRINAGAR
ITA 355/ASR/2019[2015-16]Status: Disposed11/10/2019AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE- 3, SRINAGAR vs MEASAGE LANDS END AUTOMOTIVE LIMITED, SRINAGAR
ITA 354/ASR/2019[2014-15]Status: Disposed11/10/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE- 3, SRINAGAR vs MEASAGE HOTEL MOUNT VIEW, SRINAGAR
ITA 352/ASR/2019[2011-12]Status: Disposed11/10/2019AY 2011-12
GURDWARA SHRI GURU ARJAN DEV JI BABA MAL MALRI (REGD),NAKODAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 458/ASR/2019[2017-18]Status: Disposed9/10/2019AY 2017-18
