← All Benches
ITAT Amritsar Bench
3,234 judgments
PUNJAB IRON AND STEEL COMPANY LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JALANDHAR
ITA 516/ASR/2018[2008-09]Status: Disposed18/12/2019AY 2008-09
SH. SATPAL SHARMA,JAMMU vs THE INCOME TAX OFFICER, JAMMU
ITA 93/ASR/2017[2009-10]Status: Disposed18/12/2019AY 2009-10
SH. SATPAL SHARMA,JAMMU vs THE INCOME TAX OFFICER, JAMMU
ITA 92/ASR/2017[2008-09]Status: Disposed18/12/2019AY 2008-09
SH. MOHAMAD YAQOOB KHAN,KASHMIR vs INCOME TAX OFFICER, WARD ANANTNAG, ANANTNAG
ITA 436/ASR/2017[2010-11]Status: Disposed18/12/2019AY 2010-11
SH SATPAL SHARMA,JAMMU vs THE INCOME TAX OFFICER, JAMMU
ITA 163/ASR/2017[2009-10]Status: Disposed18/12/2019AY 2009-10
SH SATPAL SHARMA,JAMMU vs THE INCOME TAX OFFICER, JAMMU
ITA 162/ASR/2017[2008-09]Status: Disposed18/12/2019AY 2008-09
M/S FAIRDEAL MOTORS & WORKSHOP,SRINAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, SRINAGAR
ITA 794/ASR/2017[2013-14]Status: Disposed16/12/2019AY 2013-14
THE DEPUTY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 1, JALANDHAR vs M/S. SMT. KRISHNA GANDHI WELFARE SOCIETY, NAWANSHAHR
ITA 421/ASR/2017[2007-08]Status: Disposed16/12/2019AY 2007-08
SH. TEJWANT SINGH CHEEMA CHARITABLE AND WELEFARE TRUST,LUDHIANA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 71/ASR/2019[2018-19]Status: Disposed2/12/2019AY 2018-19
SHRI ARUN KUMAR PROP . MAHALAXMI BUILDERS & COLONIZERS,AMRITSAR vs INCOME TAX OFFICER WARD - 4 (1), AMRITSAR
ITA 686/ASR/2019[2006-07]Status: Disposed2/12/2019AY 2006-07
HARDEV KAUR,HOSHIARPUR vs INCOME TAX OFFICER, WARD - 2, HOSHIARPUR
ITA 563/ASR/2019[2011-12]Status: Disposed27/11/2019AY 2011-12
MESERS SVIM TECH SOFTWARE PRIVATE LIMITED,FIROZPUR vs INCOME TAX OFFICER (TDS), BATHINDA
ITA 428/ASR/2018[2014-15]Status: Disposed27/11/2019AY 2014-15
MESERS SVIM TECH SOFTWARE PRIVATE LIMITED,FIROZPUR vs INCOME TAX OFFICER (TDS), BATHINDA
ITA 427/ASR/2018[2013-14]Status: Disposed27/11/2019AY 2013-14
GAGANDEEP SINGH,AMRITSAR. vs THE JOINT COMMISSIONER OF INCOME TAX, AMRITSAR.
ITA 242/ASR/2016[2011-12]Status: Disposed27/11/2019AY 2011-12
THE GRAM VIKAS EDUCATIONAL SOCIETY,FEROZEPUR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 621/ASR/2019[2019-20]Status: Disposed26/11/2019AY 2019-20
SHRI. NIRMAL SINGH THROUGH LEGAL HEIR SHRI. INDERJIT SINGH,NAWANSHAHAR vs INCOME TAX OFFICER, NAWASHAHAR
ITA 654/ASR/2019[2009-10]Status: Disposed25/11/2019AY 2009-10
M/S SAIFCO CEMENTS PRIVATE LIMITED,SRINAGAR vs ASSTT. COMMISSIONER OF INCOME TAX, SRINAGAR
ITA 639/ASR/2019[2007-08]Status: Disposed25/11/2019AY 2007-08
THE J.N. EDUCATIONAL SOCIETY,FEROZEPUR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 626/ASR/2019[2019-20]Status: Disposed25/11/2019AY 2019-20
SH. SATINDER SINGH DHILLON,JALANDHAR vs INCOME TAX OFFICER, JALANDHAR
ITA 622/ASR/2019[2010-11]Status: Disposed25/11/2019AY 2010-11
M/S SHRI. GURU RAM DASS EDUCATIONAL,BATHINDA vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 611/ASR/2019[2019-20]Status: Disposed25/11/2019AY 2019-20
