← All Benches
ITAT Amritsar Bench
3,234 judgments
DR. HARPRIT SINGH,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, JALANDHAR
ITA 195/ASR/2018[2011-12]Status: Disposed19/12/2019AY 2011-12
M/S. GRAND LILLY MOTELS LTD,JALANDHAR vs THE ADDITIONAL COMMISSIONER OF INCOME-TAX, RANGE-3, JALANDHAR
ITA 669/ASR/2017[2012-13]Status: Disposed19/12/2019AY 2012-13
M/S GRAND LILLY MOTELS LIMITED,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX RANGE -3, JALANDHAR
ITA 668/ASR/2017[2011-12]Status: Disposed19/12/2019AY 2011-12
M/S GRAND LILLY LIMITED,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 667/ASR/2017[2010-11]Status: Disposed19/12/2019AY 2010-11
M/S. KING ENTERTAINMENT PRIVATE LIMITED,NAWANSHAHR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - II, JALANDHAR
ITA 523/ASR/2017[2005-06]Status: Disposed19/12/2019AY 2005-06
SH. CHET RAM NARESH KUMAR,MUKTSAR vs DEPUTY COMMISSIONER OF INCOME TAX- CENTRAL CIRCLE- III, LUDHIANA
ITA 372/ASR/2017[2008-09]Status: Disposed19/12/2019AY 2008-09
SH. CHET RAM NARESH KUMAR,MUKTSAR vs DEPUTY COMMISSIONER OF INCOME TAX- CENTRAL CIRCLE- III, LUDHIANA
ITA 371/ASR/2017[2007-08]Status: Disposed19/12/2019AY 2007-08
SH. CHET RAM NARESH KUMAR,MUKTSAR vs DEPUTY COMMISSIONER OF INCOME TAX- CENTRAL CIRCLE- III, LUDHIANA
ITA 370/ASR/2017[2006-07]Status: Disposed19/12/2019AY 2006-07
SH. CHET RAM NARESH KUMAR,MUKTSAR vs DEPUTY COMMISSIONER OF INCOME TAX- CENTRAL CIRCLE- III, LUDHIANA
ITA 369/ASR/2017[2005-06]Status: Disposed19/12/2019AY 2005-06
SH. CHET RAM NARESH KUMAR,MUKTSAR vs DEPUTY COMMISSIONER OF INCOME TAX- CENTRAL CIRCLE- III, LUDHIANA
ITA 368/ASR/2017[2004-05]Status: Disposed19/12/2019AY 2004-05
SH. CHET RAM NARESH KUMAR,MUKTSAR vs DEPUTY COMMISSIONER OF INCOME TAX- CENTRAL CIRCLE- III, LUDHIANA
ITA 367/ASR/2017[2003-04]Status: Disposed19/12/2019AY 2003-04
SH. CHET RAM NARESH KUMAR,MUKTSAR vs DEPUTY COMMISSIONER OF INCOME TAX- CENTRAL CIRCLE- III, LUDHIANA
ITA 366/ASR/2017[2002-03]Status: Disposed19/12/2019AY 2002-03
SH. RAJINDER KUMAR CHADHA,BEAS vs INCOME TAX OFFICER, AMRITSAR.
ITA 28/ASR/2017[2003-04]Status: Disposed19/12/2019AY 2003-04
SH JATINDERPAL SINGH,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.
ITA 195/ASR/2017[2008-09]Status: Disposed19/12/2019AY 2008-09
SH. PIYUSH SARAF,JAMMU vs THE INCOME TAX OFFICER, JAMMU
ITA 146/ASR/2017[2011-12]Status: Disposed19/12/2019AY 2011-12
THE BARAMULLA CENTRAL COPERATIVE BANK LTD,KASHMIR vs THE DY. COMMISSIONER OF INCOME TAX, SRINAGAR
ITA 359/ASR/2016[2007-08]Status: Disposed19/12/2019AY 2007-08
THE INCOME TAX OFFICER, BATHINDA vs SH. SURINDER KUMAR BANSAL (HUF), BATHINDA
ITA 657/ASR/2015[2009-10]Status: Disposed19/12/2019AY 2009-10
SH. RAGHUNATH SAHAI PURI(DECD),PATHANKOT vs THE DEPTY COMMISSIONER OF INCOME TAX, PATHANKOT
ITA 633/ASR/2014[2007-08]Status: Disposed19/12/2019AY 2007-08
SIKH EDUCATIONAL COUNCIL,HOSHIAR PUR vs COMMISSIONER OF INCOME TAX (EXEMPTION ), CHANDIGARH
ITA 580/ASR/2018[2018-19]Status: Disposed18/12/2019AY 2018-19
SUNRISE EDUATION SOCIETY,HOSHIAR PUR vs COMMISSIONER OF INCOME TAX (EXEMPTION ), CHANDIGARH
ITA 579/ASR/2018[2018-19]Status: Disposed18/12/2019AY 2018-19
