← All Benches
ITAT Amritsar Bench
3,234 judgments
SH SUMIT MAHAJAN,JAMMU vs THE DY COMMISSIONER OF INCOME TAX, JAMMU
ITA 43/ASR/2017[2006-07]Status: Disposed30/12/2019AY 2006-07
SH AMIT MAHAJAN,JAMMU vs THE DY COMMISSIONER OF INCOME TAX, JAMMU
ITA 42/ASR/2017[2087-09]Status: Disposed30/12/2019AY 2087-09
SH AMIT MAHAJAN,JAMMU vs THE DY COMMISSIONER OF INCOME TAX, JAMMU
ITA 41/ASR/2017[2007-08]Status: Disposed30/12/2019AY 2007-08
SH AMIT MAHAJAN,JAMMU vs THE DY COMMISSIONER OF INCOME TAX, JAMMU
ITA 40/ASR/2017[2006-07]Status: Disposed30/12/2019AY 2006-07
THE COLLECTOR LAND ACQUISITION,SRINAGAR vs INCOME TAX OFFICER, (TDS), SRINAGAR
ITA 300/ASR/2017[2011-12]Status: Disposed30/12/2019AY 2011-12
J N R MITER RAEL ESTATE P LTD,AMRITSAR vs INCOME TAX OFFICER, WARD 5(2), AMRITSAR
ITA 296/ASR/2017[2014-15]Status: Disposed30/12/2019AY 2014-15
THE INCOME TAX OFFICER, TARN TARAN vs ESTATE OF LATE SH. JAGIR SINGH BHULLAR, TARN TARAN
ITA 591/ASR/2015[2007-08]Status: Disposed30/12/2019AY 2007-08
SH. KASTURI LAL MAHAJAN,JAMMU vs THE DY. COMMISSIONER OF INCOME-TAX, JAMMU
ITA 190/ASR/2015[2008-09]Status: Disposed30/12/2019AY 2008-09
SH. MANOJ RANCHAL,BATALA vs THE INCOME TAX OFFICER, BATALA
ITA 356/ASR/2014[2009-10]Status: Disposed30/12/2019AY 2009-10
ESTATE OF SH. JAGIR SINGH BHULLAR,AMRITSAR. vs THE INCOME TAX OFFICER, TARN TARAN
ITA 306/ASR/2014[2007-08]Status: Disposed30/12/2019AY 2007-08
M/S. MOHD YOUSUF KUCHAY & OTHER,KASHMIR vs THE ASSESSING OFFICER, SRINAGAR (J&K)
ITA 473/ASR/2013[2004-05]Status: Disposed30/12/2019AY 2004-05
SHRIMATI SHASHI DOGRA,JAMMU vs INCOME TAX OFFICER WARD- 1 (3), JAMMU
ITA 700/ASR/2019[2010-11]Status: Disposed20/12/2019AY 2010-11
SHRI BIKRAM SINGH,TARN TARAN vs INCOME TAX OFFICER,WARD-1, TARN TARAN
ITA 54/ASR/2018[2014-15]Status: Disposed20/12/2019AY 2014-15
M/S. KAKKAR COMPLEX STELS PVT. LTD,HOSHIARPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, RANGE-III, CIRCLE-III, JALANDHAR
ITA 149/ASR/2018[2014-15]Status: Disposed20/12/2019AY 2014-15
THE HOSHIARPUR CENTRAL COOP. BANK LTD,HOSHIARPUR vs THE DY COMMISSIONER OF INCOME TAX, HOSHIARPUR
ITA 156/ASR/2017[2013-14]Status: Disposed20/12/2019AY 2013-14
THE ASSTT. COMMISSIONER OF INCOME-TAX, HOSHIARPUR vs THE HOSIARPUR CENTRAL CO-OPERATIVE BANK LTD., HOSHIARPUR
ITA 700/ASR/2014[2011-12]Status: Disposed20/12/2019AY 2011-12
THE HOSHIARPUR CENTRAL COOP. BANK LTD.,HOSHIARPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, HOSHIARPUR
ITA 121/ASR/2013[2009-10]Status: Disposed20/12/2019AY 2009-10
THE DEPUTY COMMISSIONER OF INCOME TAX, HOSHIARPUR vs HOSHIARPUR CENTRAL COOP. BANK LTD., HOSHIARPUR
ITA 120/ASR/2013[2009-10]Status: Disposed20/12/2019AY 2009-10
M/S. ANAND TEXTILES,PATHANKOT vs INCOME TAX OFFICER WARD- 4 (1), AMRITSAR
ITA 674/ASR/2019[2008-09]Status: Disposed19/12/2019AY 2008-09
SHRI SATISH KUMAR. S/O. SH. HANS RAJ,HOSHIARPUR vs INCOME TAX OFFICER WARD-4, HOSHIARPUR
ITA 258/ASR/2019[2014-15]Status: Disposed19/12/2019AY 2014-15
