← All Benches
ITAT Amritsar Bench
3,234 judgments
MESERS BORDER PEOPLE EDUCATION SOCIETY,FEROZPUR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 469/ASR/2018[2016-17]Status: Disposed15/1/2020AY 2016-17
SHRI JASBIR SINGH,JALANDHAR vs INCOME TAX OFFICER,WARD-I (2), JALANDHAR
ITA 426/ASR/2018[2011-12]Status: Disposed15/1/2020AY 2011-12
M/S SHREE BABA GAJJA JI JAIN SOCIETY (REGD.),JALANDHAR vs INCOME TAX OFFICER, (EXAMPTION), JALANDHAR
ITA 539/ASR/2017[2014-15]Status: Disposed15/1/2020AY 2014-15
SHRI KASHMIRA SINGH,FEROZEPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 275/ASR/2019[2011-12]Status: Disposed1/1/2020AY 2011-12
SHRI KASHMIR SINGH,FEROZEPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 274/ASR/2019[2010-11]Status: Disposed1/1/2020AY 2010-11
SHRI GURMEET SINGH,FEROZEPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 273/ASR/2019[2011-12]Status: Disposed1/1/2020AY 2011-12
SHRI GURMEET SINGH,FEROZEPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 272/ASR/2019[2010-11]Status: Disposed1/1/2020AY 2010-11
SMT. MANJU MITTAL,FEROZE PUR CANTT vs DY. COMMISSIONER OF INCOME VTAX CENTRAL CIRCLE-1, JALANDHAR
ITA 193/ASR/2019[2012-13]Status: Disposed1/1/2020AY 2012-13
SH. ARUN NARULA,AMRITSAR vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 128/ASR/2019[2011-12]Status: Disposed1/1/2020AY 2011-12
SH.ARUN NARULA,AMRITSAR vs DY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 127/ASR/2019[2010-11]Status: Disposed1/1/2020AY 2010-11
PUNJAB ICT EDUCATIONAL SOCIETY,HOSHIARPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC- TDS, GHAZIABAD
ITA 658/ASR/2019[2013-14 Q- 3]Status: Disposed30/12/2019
M/S. REBEL & REBEL (INDIA),JALANDHAR vs INCOME TAX OFFICER, JALANDHAR
ITA 207/ASR/2019[2015-16]Status: Disposed30/12/2019AY 2015-16
NAVYUG SIKHIA VIKAS SOCIETY,MOGA vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 610/ASR/2018[2018-19]Status: Disposed30/12/2019AY 2018-19
INCOME TAX OFFICER-3 (4), JALANDHAR vs SHRI HARNIDHAN SINGH, JLANDHAR
ITA 486/ASR/2018[2014-15]Status: Disposed30/12/2019AY 2014-15
M/S CONSTRUCTION ENGINEERS,SRINAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3, SRINAGAR
ITA 29/ASR/2018[2014-15]Status: Disposed30/12/2019AY 2014-15
MESERS CONSTRUCTION ENGINEERS,JAMMU & KASHMIR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3, SRINAGAR
ITA 129/ASR/2018[2011-12]Status: Disposed30/12/2019AY 2011-12
SH. KULDEEP SINGH,AMRITSAR vs INCOME TAX OFFICER, WARD - 5(3), AMRITSAR
ITA 579/ASR/2017[2009-10]Status: Disposed30/12/2019AY 2009-10
SH. KASTURI LAL MAHAJAN,JAMMU vs THE DY COMMISSIONER OF INCOME TAX, JAMMU
ITA 46/ASR/2017[2007-08]Status: Disposed30/12/2019AY 2007-08
SH SUMIT MAHAJAN,JAMMU vs THE DY COMMISSIONER OF INCOME TAX, JAMMU
ITA 45/ASR/2017[2008-09]Status: Disposed30/12/2019AY 2008-09
SH SUMIT MAHAJAN,JAMMU vs THE DY COMMISSIONER OF INCOME TAX, JAMMU
ITA 44/ASR/2017[2007-08]Status: Disposed30/12/2019AY 2007-08