PUNJAB ICT EDUCATIONAL SOCIETY,HOSHIARPUR vs. DEPUTY COMMISSIONER OF INCOME TAX, CPC- TDS, GHAZIABAD

PDF · subscribers
ITA 658/ASR/2019Status: DisposedITAT Amritsar30 December 2019

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →