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ITAT Amritsar Bench

3,234 judgments

SH. RAJAN BHARDWAJ,AMRITSAR. vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-II, AMRITSAR.

ITA 285/ASR/2016[2011-12]Status: Disposed30/6/2020AY 2011-12

GMG HEALTHCARE PRIVATE LIMITED,JALANDHAR vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, JALANDHAR

ITA 191/ASR/2016[2007-08]Status: Disposed30/6/2020AY 2007-08

SH. PUNEET SEHDEV PROP,JAMMU vs THE INCOME-TAX OFFICER, JAMMU

ITA 305/ASR/2015[2008-09]Status: Disposed30/6/2020AY 2008-09

SH. TARLOK KUMAR, PRO. HOTEL SHAGU,BATHINDA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, BATHINDA

ITA 501/ASR/2014[2009-10]Status: Disposed30/6/2020AY 2009-10

SH. PUNEET SEHDEV PROP;,JAMMU vs THE INCOME-TAX OFFICER, JAMMU

ITA 5/ASR/2013[2009-10]Status: Disposed30/6/2020AY 2009-10

KRISHIV RAMA FOUNDATION,JAMMU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH

ITA 648/ASR/2019[2019-20]Status: Disposed29/6/2020AY 2019-20

SHRI HARVINER SINGH,PATHANKOT vs INCOME TAX OFFICER WARD-6(1), PATHANKOT

ITA 98/ASR/2018[2013-14]Status: Disposed6/2/2020AY 2013-14

SMT .ASHARANI,MUKTSAR vs THE INCOME TAX OFFICER, MUKTSAR

ITA 62/ASR/2017[2010-11]Status: Disposed6/2/2020AY 2010-11

SHRI. AMARJIT KUMAR S/O. SHRI OM PARKASH,NAWANSHAHR vs INCOME TAX OFFICER, NAWANSHAR

ITA 294/ASR/2019[2011-12]Status: Disposed5/2/2020AY 2011-12

MESERS S.B GLOBAL,AMRITSAR vs INCOME TAX OFFIER WARD 4 (5), AMRITSAR

ITA 197/ASR/2018[2014-15]Status: Disposed5/2/2020AY 2014-15

SHRI PARDEEP KUMAR,AMRITSAR vs INCOME TAX OFFICER WARD 3(3), AMRITSAR

ITA 734/ASR/2017[2004-05]Status: Disposed5/2/2020AY 2004-05

SHRIMATI SARBJIT KAUR,HOSHIARPUR vs INCOME TAX OFFICER WARD-4, HOSHIARPUR

ITA 721/ASR/2019[2011-12]Status: Disposed3/2/2020AY 2011-12

SHRI BALJINDER SINGH GREWAL,NAWANSHAHAR vs INCOME TAX OFFICER, NAWANSHAHAR

ITA 552/ASR/2019[2011-12]Status: Disposed3/2/2020AY 2011-12

ADVANCED MEDICAL IMAGING AND RESEARCH PRIVATE LIMITED,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX,CPC,TDS, GHAZIABAD

ITA 446/ASR/2018[2014-15]Status: Disposed3/2/2020AY 2014-15

SHRIMATI NEETIMA GOYAL,FEROZPUR CANTT. vs INCOME TAX OFFICER,3(2), FEROZPUR

ITA 184/ASR/2018[2011-12]Status: Disposed3/2/2020AY 2011-12

SH. KIRPAL SINGH,KAPURTHALA vs THE INCOME TAX OFFICER, KAPURTHALA

ITA 167/ASR/2017[2010-11]Status: Disposed3/2/2020AY 2010-11

ADVANCE MEDICAL IMAGINE AND RESEARCH PRIVATE LIMITED,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX,CPC,TDS, GHAZIABAD

ITA 447/ASR/2018[2014-15]Status: Disposed3/2/2020AY 2014-15

SH. BARAT PAL SOOD,PHAGWARA vs THE INCOME TAX OFFICER, PHAGWARA

ITA 11/ASR/2015[2009-2010]Status: Disposed3/2/2020AY 2009-2010

SH. KARAMJIT SINGH RAI,HOSHIARPUR vs INCOME TAX OFFICER, HOSHIARPUR

ITA 227/ASR/2019[2010-11]Status: Disposed15/1/2020AY 2010-11

SHRIMATI HARMOHINDER KAUR,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, OFFICER CENTRAL CIRCLE-II, JALANDHAR

ITA 568/ASR/2018[2009-10]Status: Disposed15/1/2020AY 2009-10