← All Benches
ITAT Amritsar Bench
3,234 judgments
SHRI SUMIT HANDA,SRINAGAR vs INCOME TAX WARD- 3 (3), SRINAGAR
ITA 411/ASR/2019[2013-14]Status: Disposed14/8/2020AY 2013-14
MEASAGE GEE ENN SONS,SRINAGAR vs INCOME TAX OFFICER WARD- 1, SRINAGAR
ITA 386/ASR/2019[2007-08]Status: Disposed14/8/2020AY 2007-08
MEASAGE UMER LATIEF KAKAW,SRINAGAR vs INCOME TAX OFFICER WARD- 3 (3), SRINAGAR
ITA 350/ASR/2019[2008-09]Status: Disposed14/8/2020AY 2008-09
KAMRAJ RURAL BANK,SAPORE vs INCOME TAX OFFICER WARD -3(3), SRINAGAR
ITA 298/ASR/2019[2010-11]Status: Disposed14/8/2020AY 2010-11
M/S KWALITY PHARMACEUTICALS P.LTD,AMRITSAR. vs THE DY COMMISSIONER OF INCOME TAX, AMRITSAR.
ITA 587/ASR/2016[2012-13]Status: Disposed14/8/2020AY 2012-13
SHRIMATI SUDHA AGGARWAL,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE- 2, JALANDHAR
ITA 525/ASR/2019[2017-18]Status: Disposed30/6/2020AY 2017-18
SHRIMATI MEERA AGGARWAL,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE- 2, JALANDHAR
ITA 511/ASR/2019[2017-18]Status: Disposed30/6/2020AY 2017-18
MEASAGE POOJA FLOOR MILLS,AMRITSAR vs INCOME TAX OFFICER (TDS), AMRITSAR
ITA 371/ASR/2019[2015-16]Status: Disposed30/6/2020AY 2015-16
MEASAGE POOJA FLOOR MILLS,AMRITSAR vs INCOME TAX OFFICER WARD- TDS, AMRITSAR
ITA 370/ASR/2019[2014-15]Status: Disposed30/6/2020AY 2014-15
MEASAGE POOJA FLOOR MILLS,AMRITSAR vs INCOME TAX OFFICER WARD- TDS, AMRITSAR
ITA 369/ASR/2019[2013-14]Status: Disposed30/6/2020AY 2013-14
SH.SHREE GURU NANAK DEV QUIN-CENTENARY CELEBRATION COMMITTEE,LUDHIANA vs INCOME TAX OFFICER (EXEMPTION), JALANDHAR
ITA 238/ASR/2019[2010-11]Status: Disposed30/6/2020AY 2010-11
M/S. MASTER JASWANT SINGH EDUCATIONAL SOCIETY,LUDHIANA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 575/ASR/2018[2017-18]Status: Disposed30/6/2020AY 2017-18
SUMITRA DEVI ARYA SR.SEC.SCHOOL,DINANAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 546/ASR/2018[2018-19]Status: Disposed30/6/2020AY 2018-19
SHIV SHAKTI MANDIR,JALANDHAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 533/ASR/2018[2018-19]Status: Disposed30/6/2020AY 2018-19
MESERS S.B. GLOBAL,AMRITSAR vs INCOME TAX OFFIER, WARD4(5), AMRITSAR
ITA 196/ASR/2018[2014-15]Status: Disposed30/6/2020AY 2014-15
SHRI RAGHVENDRA SEWA TRUST,JAMMU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS0, CHANDIGARH
ITA 742/ASR/2017[2017-18]Status: Disposed30/6/2020AY 2017-18
SH. SARABJEET SINGH GUMTALA,AMRITSAR vs INCOME TAX OFFICER, WARD - 5(4), AMRITSAR
ITA 261/ASR/2017[2006-07]Status: Disposed30/6/2020AY 2006-07
HARISH SHOOR,JALANDHAR vs INCOME TAX OFFICER, WARD 3(4), JALANDHAR
ITA 247/ASR/2017[2008-09]Status: Disposed30/6/2020AY 2008-09
PUNEET SAHDEV,JAMMU vs THE INCOME TAX OFFICER, JAMMU
ITA 579/ASR/2016[2009-10]Status: Disposed30/6/2020AY 2009-10
INCOME TAX OFFICER, JAMMU vs SH. PUNEET SEHDEV, PROP., JAMMU
ITA 547/ASR/2016[2009-10]Status: Disposed30/6/2020AY 2009-10
