← All Benches
ITAT Amritsar Bench
3,234 judgments
SH. TILAK CHAND JAIN S/O SH. AMRIT LAL JAIN (DECEASED),RAIKOT vs THE INCOME TAX OFFICER, JAGRAON
ITA 372/ASR/2016[2006-07]Status: Disposed23/9/2020AY 2006-07
SH. AMRIT LAL JAIN S/O SH. MOTI LAL JAIN (DECEASED),RAIKOT vs THE INCOME TAX OFFICER, JAGRAON
ITA 371/ASR/2016[2006-07]Status: Disposed23/9/2020AY 2006-07
SH. GURDEV SINGH RANDHAWA,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.
ITA 310/ASR/2016[2011-12]Status: Disposed23/9/2020AY 2011-12
SH. GURDIP SINGH,JALANDHAR vs INCOME TAX OFFICER, PHAGWARA
ITA 196/ASR/2019[2010-11]Status: Disposed22/9/2020AY 2010-11
ASTRO HEALTH CARE AND RESEARCH AND DEVELOPMENT PVT. LTD,JAMMU vs CPC TDS, GHAZIBAD
ITA 158/ASR/2019[2013-14]Status: Disposed22/9/2020AY 2013-14
ASTRO HEALTH CARE RESEARCH AND DEVELOPMENT PVT. LTD,JAMMU vs CPC TDS, GHAZIABAD
ITA 157/ASR/2019[2013-14]Status: Disposed22/9/2020AY 2013-14
DIRECTOR PUNJAB AGRICULTURAL UNIVERSITY FRUIT RESEARCH,HOSHIARPUR vs INCOME TAX OFFICER (TDS), JALANDHAR
ITA 135/ASR/2019[2015-16]Status: Disposed22/9/2020AY 2015-16
DIRECTOR PUNJAB AGRICULTURAL UNIVERSITY FRUIT RESEARCH,HOSHIARPUR vs INCOME TAX OFFICER (TDS), JALANDHAR
ITA 134/ASR/2019[2015-16]Status: Disposed22/9/2020AY 2015-16
DIRECTOR PUNJAB AGRICULTURAL UNIVERSITY FRUIT RESEARCH,HOSHIARPUR vs INCOME TAX OFFICER (TDS), JALANDHAR
ITA 133/ASR/2019[2014-15]Status: Disposed22/9/2020AY 2014-15
DIRECTOR PUNJAB AGRICULTURAL UNIVERSITY FRUIT RESEARCH,HOSHIARPUR vs INCOME TAX OFFICER (TDS), JALNDHAR
ITA 132/ASR/2019[2014-15]Status: Disposed22/9/2020AY 2014-15
DIRECTOR PUNJAB AGRICULTURAL UNIVERSITY FRUIT RESEARCH,HOSHIARPUR vs INCOME TAX OFFICER (TDS), JALANDHAR
ITA 131/ASR/2019[2014-15]Status: Disposed22/9/2020AY 2014-15
DIRECTOR PUNJAB AGRICULTURAL UNIVERSITY FRUIT RESEARCH,HOSHIARPUR vs INCOME TAX OFFICER (TDS), JALANDHAR
ITA 130/ASR/2019[2013-14]Status: Disposed22/9/2020AY 2013-14
MESERS KASHMIR ROAD LINES,JAMMU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, JAMMU
ITA 547/ASR/2018[2013-14]Status: Disposed22/9/2020AY 2013-14
ASSISTANT CONTROLLER CIVIL SURGEON,HOSHIARPUR vs INCOME TAX OFFICER (TDS), JALANDHAR
ITA 607/ASR/2019[2017-18]Status: Disposed21/9/2020AY 2017-18
SH. ABDUL HAMEED SOFI,SRINAGAR vs INCOME TAX OFFICER, SRINAGAR
ITA 48/ASR/2019[2009-10]Status: Disposed21/9/2020AY 2009-10
MEASAGE LASA LAMA ARTS,SRINAGAR vs INCOME TAX OFFICER WARD -3 (2), SRINAGAR
ITA 388/ASR/2019[2007-08]Status: Disposed21/9/2020AY 2007-08
SH. MUZAFFER JAN PAMPORI,SRINAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE, SRINAGAR
ITA 233/ASR/2019[2009-10]Status: Disposed21/9/2020AY 2009-10
SHRI JATINDER KUMAR S/O SHRI KEWAL SINGH,PHILLAUR vs INCOME TAX OFFICER WARD-2, PHAGWARA
ITA 120/ASR/2020[2011-12]Status: Disposed14/8/2020AY 2011-12
M/S MOTO SCHOOL TRASPORT,ANANTNAG vs INCOME TAX OFFICER WARD-3(4), ANANTNAG
ITA 96/ASR/2019[2009-10]Status: Disposed14/8/2020AY 2009-10
MEASAGE MEDI KING PHARMA,HOSHIARPUR vs INCOME TAX OFFICER (TDS)-1, JALANDHAR
ITA 732/ASR/2019[2013-14]Status: Disposed14/8/2020AY 2013-14