← All Benches
ITAT Amritsar Bench
3,234 judgments
SHRI BALBIR SINGH,HOSHIARPUR vs INCOME TAX OFICER, DASUYA
ITA 161/ASR/2018[2010-11]Status: Disposed25/11/2020AY 2010-11
SHRI BALBIR SINGH,HOSHIARPUR vs INCOME TAX OFICER, DASUYA
ITA 160/ASR/2018[2011-12]Status: Disposed25/11/2020AY 2011-12
SHRI BALBIR SINGH,HOSHIARPUR vs INCOME TAX OFFICER, DASUYA
ITA 159/ASR/2018[2012-13]Status: Disposed25/11/2020AY 2012-13
SHRI BALBIR SINGH,HOSHIARPUR vs INCOME TAX OFFICR, DASUYA, HOSHIARPUR
ITA 158/ASR/2018[2013-14]Status: Disposed25/11/2020AY 2013-14
SHRIMATI JASWINDER KAUR,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, JALANDHAR
ITA 108/ASR/2018[2011-12]Status: Disposed25/11/2020AY 2011-12
SHRI HARPREET SINGH SIDHU,JALANDHAR vs INCOME TAX OFFICER WARD-II(1), JALANDHAR
ITA 44/ASR/2020[2008-09]Status: Disposed10/11/2020AY 2008-09
SHRI TAJINDER PAL SINGH,HOSHIARPUR vs INCOME TAX OFFICER WARD-4, HOSHIARPUR
ITA 111/ASR/2020[2010-11]Status: Disposed10/11/2020AY 2010-11
EPICURE MARKETING. PRIVATE. PTD,MOGA vs INCOME TAX OFFICER WARD -1, MOGA
ITA 73/ASR/2019[2009-10]Status: Disposed10/11/2020AY 2009-10
SHRI PRABHJYOT PAL MULTANI,MUKERIAN vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE, HOSHIARPUR
ITA 678/ASR/2019[2016-17]Status: Disposed10/11/2020AY 2016-17
SHRI VIJAY KUMAR,BATHINDA vs INCOME TAX OFFICER (TDS), BATHINDA
ITA 315/ASR/2019[2014-15]Status: Disposed10/11/2020AY 2014-15
M/S ARORA METAL WORKS,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-II, JALANDHAR
ITA 83/ASR/2018[2010-11]Status: Disposed10/11/2020AY 2010-11
M/S TORRENT ROOFING SYSTEM,UNA vs INCOME TAX OFFICER, HOSHIARPUR
ITA 654/ASR/2018[2015-16]Status: Disposed10/11/2020AY 2015-16
SHRIMATI BRIJ BALA GOEL,HOSHIARPUR vs DEPUTY COMMISSIONER OF INCOME TAX, HOSHIARPUR CIRCLE, HOSHIARPUR
ITA 302/ASR/2018[2014-15]Status: Disposed10/11/2020AY 2014-15
SHRI VARINDER SINGH BAINS,HOSHIARPUR vs INCOME TAX OFFICER, WARD-4, HOSHIARPUR
ITA 569/ASR/2018[2010-11]Status: Disposed23/9/2020AY 2010-11
SHRI GAGAN ARORA HUF,JALANDHAR vs INCOME TAX OFFICER,WARD I (5), JALANDHAR
ITA 357/ASR/2018[2014-15]Status: Disposed23/9/2020AY 2014-15
SHRI RAJIV KUMAR KHANNA,ABOHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-II, BATHINDA
ITA 349/ASR/2018[2012-13]Status: Disposed23/9/2020AY 2012-13
SHRI SARWAN SINGH CHANDI,KAPURTHA;LA vs INCOME TAX OFFICER, WARD-2, KAPURTHALA
ITA 263/ASR/2018[2014-15]Status: Disposed23/9/2020AY 2014-15
SHRIMATI RAJINDER KAUR,LUDHIANA vs INCOME TAX OFFICER WARD-2, JAGRAON
ITA 241/ASR/2018[2011-12]Status: Disposed23/9/2020AY 2011-12
SHRI KARNAIL SINGH LAHORIAN WALA,HOSHIARPUR vs INCOME TAX OFFICER WARD DASUYA, DASUYA
ITA 180/ASR/2018[2013-14]Status: Disposed23/9/2020AY 2013-14
SMT RUPINDER KAUR.PROPRITER,JALANDHAR vs INCOME TAX OFFICER WARD 1(3), JALANDHAR
ITA 469/ASR/2017[2009-10]Status: Disposed23/9/2020AY 2009-10
