← All Benches
ITAT Amritsar Bench
3,234 judgments
SH. ANJANA SHARMA,JALANDHAR vs THE INCOME TAX OFFICER, JALANDHAR
ITA 188/ASR/2017[2012-13]Status: Disposed21/1/2021AY 2012-13
SH. HARGOPAL BANSAL,BATHINDA vs THE INCOMEA-TAX OFFICER, BATHINDA
ITA 334/ASR/2014[2009-10]Status: Disposed21/1/2021AY 2009-10
SH. RAKESH BAJAJ,KOTKAPURA vs INCOME TAX OFFICER WARD- 3(3), FARIDKOT
ITA 80/ASR/2019[2011-12]Status: Disposed4/1/2021AY 2011-12
SHRIMATI JASVIR KAUR,KAPUTHALA vs INCOME TAX OFFICER WARD-2, KAPURTHALA
ITA 595/ASR/2019[2009-10]Status: Disposed4/1/2021AY 2009-10
SH. ASHOK KUMAR S/O.SH. ROSAN LAL,HOSHIARPUR vs INCOME TAX OFFICER, DASUYA
ITA 222/ASR/2019[2011-12]Status: Disposed4/1/2021AY 2011-12
SH.AYUDIA KUMAR MANAWA,JAMMU vs INCOME TAX OFFICER, JAMMU
ITA 20/ASR/2019[2011-12]Status: Disposed4/1/2021AY 2011-12
SHRI SOHAN SINGH,NAWANSHAHAR vs INCOME TAX OFFICER, NAWANSHAHAR
ITA 501/ASR/2018[2010-11]Status: Disposed4/1/2021AY 2010-11
SHRI GAGANDEEP SINGH,SBS NAGAR vs INCOME TAX OFFICER, NAWANSHAHAR
ITA 500/ASR/2018[2009-10]Status: Disposed4/1/2021AY 2009-10
SHRI NARESH MITTAL,NAWANSHAHAR vs INCOME TAX OFFICER, NAWANSHAHAR
ITA 218/ASR/2018[2011-12]Status: Disposed4/1/2021AY 2011-12
DEMOCRATIC COUNCIL,JALANDHAR vs COMMISSIONER OF INCOME-TAX(EXEMPTIONS), CHANDIGARH
ITA 171/ASR/2020[2020-21]Status: Disposed25/11/2020AY 2020-21
SH. BAWA BRAHM DEV JI TRUST,JAMMU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 158/ASR/2020[2017-18]Status: Disposed25/11/2020AY 2017-18
BHAI DAYA SINGH JI BHAI DHARAM SINGH JI,LUDHIANA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 151/ASR/2020[2020-21]Status: Disposed25/11/2020AY 2020-21
M/S KHIDMAT RAHAT RASAAN TRUST,JAMMU & KASHMIR vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), CHANDIGARH
ITA 149/ASR/2020[2020-21]Status: Disposed25/11/2020AY 2020-21
SHRI ABDUL WAHID SHAH,SRINAGAR vs INCOME TAX OFFICER WARD-3(1), SRINAGAR
ITA 108/ASR/2020[2016-17]Status: Disposed25/11/2020AY 2016-17
SHRI RAJIV CHAWLA,JALANDHAR vs INCOME TAX OFFICER WARD - 1 (3), JALANDHAR
ITA 580/ASR/2019[2011-12]Status: Disposed25/11/2020AY 2011-12
SHRI BALKAR SINGH,JALANDHAR vs INCOME TAX OFFICER WARD- 1 ( 1 ), JALANDHAR
ITA 492/ASR/2019[2016-17]Status: Disposed25/11/2020AY 2016-17
SHRI GAGAN SURI,GURDASPUR vs INCOME TAX OFFICER, WARD -6(4), GURDASPUR
ITA 532/ASR/2018[2015-16]Status: Disposed25/11/2020AY 2015-16
SHRI JIWAN DASS,JALANDHAR vs INCOME TAX OFFICER WARD -1(2), JALANDHAR
ITA 312/ASR/2018[2010-11]Status: Disposed25/11/2020AY 2010-11
MESERS AMAR NATH VINAY KUMAR,DASUYA vs INCOME TAX OFFICER, DASUYA
ITA 262/ASR/2018[2005-06]Status: Disposed25/11/2020AY 2005-06
MESERS THE GAURANGATE CO-OP SOCIETY LIMITED,HOSHIARPUR vs INCOME TAX OFFICER WARD-4, HOSHIARPUR
ITA 230/ASR/2018[2014-15]Status: Disposed25/11/2020AY 2014-15
