← All Benches
ITAT Amritsar Bench
3,234 judgments
SH. AMRIT LAL S/O SH. ROSHAN LAL,HOSHIARPUR vs INCOME TAX OFFICER, DASUYA
ITA 220/ASR/2019[2011-12]Status: Disposed16/2/2021AY 2011-12
SH. RAKESH KUMAR CHOPRA,NAWANSHAHR vs INCOME TAX OFFICER, NAWANSHAHR
ITA 154/ASR/2019[2014-15]Status: Disposed16/2/2021AY 2014-15
SHRI DAVINDER PAL ARORA,HOSHIARPUR vs INCOME TAX OFICER, WARD-1, HOSHIARPUR
ITA 281/ASR/2018[2014-15]Status: Disposed16/2/2021AY 2014-15
M/S ROYAL ENCLAVE LIMITED,BATHINDA vs INCOME TAX OFFICER, WARD-1(1), BATHINDA
ITA 142/ASR/2018[2009-10]Status: Disposed16/2/2021AY 2009-10
M/S CHATURNJUJ MITTAL (HUF),JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-III, JALANDHAR
ITA 134/ASR/2018[2014-15]Status: Disposed16/2/2021AY 2014-15
SH. DINSH KUMAR AULUCK,JALANDHAR vs D.C.I.T., CENTRAL CIRCLE-II, JALANDHAR
ITA 448/ASR/2017[2010-11]Status: Disposed16/2/2021AY 2010-11
SH. DINSH KUMAR AULUCK,JALANDHAR vs D.C.I.T., CENTRAL CIRCLE-II, JALANDHAR
ITA 447/ASR/2017[2009-10]Status: Disposed16/2/2021AY 2009-10
SH. DINSH KUMAR AULUCK,JALANDHAR vs D.C.I.T., CENTRAL CIRCLE-II, JALANDHAR
ITA 446/ASR/2017[2008-09]Status: Disposed16/2/2021AY 2008-09
SH. DINSH KUMAR AULUCK,JALANDHAR vs D.C.I.T., CENTRAL CIRCLE-II, JALANDHAR
ITA 445/ASR/2017[2007-08]Status: Disposed16/2/2021AY 2007-08
SH, PARMINDER SINGH SANDHU,AMRITSAR vs INCIOME TAX OFFICER, WARD 4(3), AMRITSAR
ITA 269/ASR/2017[2009-10]Status: Disposed16/2/2021AY 2009-10
M/S BAWA GURMUKH SINGH & CO.,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.
ITA 588/ASR/2015[2010-11]Status: Disposed16/2/2021AY 2010-11
SH. CHARANJIT SINGH CHANNI,JALANDHAR vs THE ASSTT. COMMISSIONER OF INCOME-TAX, JALANDHAR
ITA 569/ASR/2014[2012-13]Status: Disposed16/2/2021AY 2012-13
SHRI JAGTAR SINGH,AMRITSAR vs INCOME TAX OFFICER WARD-3(2), AMRITSAR
ITA 57/ASR/2020[2014-15]Status: Disposed21/1/2021AY 2014-15
SHRI KASHIF NASEEM QURESHI,JALANDHAR vs INCOME TAX OFFICER WARD-1(2), JALANDHAR
ITA 727/ASR/2019[2016-17]Status: Disposed21/1/2021AY 2016-17
SHRIMATI SUDHA AGGARWAL,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE - 2, JALANDHAR
ITA 524/ASR/2019[2016-17]Status: Disposed21/1/2021AY 2016-17
SHRIMATI URMILA KUMARI,KOTKAPURA vs INCOME TAX OFFICER WARD -3 ( 3 ), FARIDKOT
ITA 484/ASR/2019[2010-11]Status: Disposed21/1/2021AY 2010-11
MESERS BHARAT MILK PRODUCTS PRIVATE LIMITED,KOTAKPURA vs DEPUTY COMMISSIONER OF INCOME TAX .CIRCLE-3, FEROZPUR
ITA 421/ASR/2018[2015-16]Status: Disposed21/1/2021AY 2015-16
SHRIMATI TARA MATI,JALANDHAR vs INCOME TAX OFFICER, WARD-I(4), JALANDHAR
ITA 333/ASR/2018[2011-12]Status: Disposed21/1/2021AY 2011-12
SHRIMATI TARA MATI,JALANDHAR vs INCOME TAX OFFICER, WARD-1(5), JALANDHAR
ITA 332/ASR/2018[2011-12]Status: Disposed21/1/2021AY 2011-12
SH. JAGTAR SINGH,AMRITSAR vs D.C.I.T, CIRCLE-III, AMRITSAR
ITA 483/ASR/2017[2014-15]Status: Disposed21/1/2021AY 2014-15
