← All Benches
ITAT Amritsar Bench
3,234 judgments
D.D. INTERNATIONAL PRIVATE LIMITED,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX.CIRCLE-5, AMRITSAR
ITA 458/ASR/2018[2013-14]Status: Disposed23/2/2021AY 2013-14
SHRI AMAR SINGH,MOGA vs INCOME TAX OFICER,WARD-3, MOGA
ITA 415/ASR/2018[2009-10]Status: Disposed23/2/2021AY 2009-10
MESERS JATINDER FINANCE PRIVATE LIMITED,RANCHI vs INCOME TAX OFFICER, WARD 3(1), JALANDHAR
ITA 296/ASR/2018[2012-13]Status: Disposed23/2/2021AY 2012-13
SHRI VIPAN KUMAR,FAZIKLA vs INCOME TAX OFFICER, WARD-2(4), ABOHAR
ITA 166/ASR/2018[2011-12]Status: Disposed23/2/2021AY 2011-12
M/S PAPNEJA AGRI FARMS (P) LTD.,FAZILKA vs INCOM TAX OFFICER, WARD-2(4), ABOHAR
ITA 165/ASR/2018[2011-12]Status: Disposed23/2/2021AY 2011-12
SHRI RANJIT SINGH BRAHAMPURA,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3, AMRITSAR
ITA 789/ASR/2017[2008-09]Status: Disposed23/2/2021AY 2008-09
SH SHANKER KEDIA HUF,AMRITSAR. vs THE DY COMMISSIONER OF INCOME TAX, AMRITSAR.
ITA 622/ASR/2016[2012-13]Status: Disposed23/2/2021AY 2012-13
SH SHANKER KEDIA HUF,AMRITSAR. vs THE DY COMMISSIONER OF INCOME TAX, AMRITSAR.
ITA 621/ASR/2016[2011-12]Status: Disposed23/2/2021AY 2011-12
SH. SHANKER KEDIA HUF,AMRITSAR. vs DY COMMISSIONER OF INCOME TAX, AMRITSAR.
ITA 620/ASR/2016[2010-11]Status: Disposed23/2/2021AY 2010-11
SH. SHANKER KEDIA HUF,AMRITSAR. vs DY COMMISSIONER OF INCOME TAX, AMRITSAR.
ITA 619/ASR/2016[2009-10]Status: Disposed23/2/2021AY 2009-10
SHRI SHANKER KEDIA ( HUF),AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 618/ASR/2016[2008-09]Status: Disposed23/2/2021AY 2008-09
SHRI SHANKER KEDIA ( HUF),AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 617/ASR/2016[23007-08]Status: Disposed23/2/2021
DARSHAN GARG (HUF),BATHINDA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, BATHINDA
ITA 300/ASR/2016[2006-07]Status: Disposed23/2/2021AY 2006-07
SHRI RAMESH KUMAR NARULA,AMRITSAR vs INCOME TAX OFFICER WARD-5 (4), AMRITSAR
ITA 689/ASR/2019[2011-12]Status: Disposed16/2/2021AY 2011-12
SHRI SATWINDER SINGH,HOSHIARPUR vs INCOME TAX OFFICER, DASUYA
ITA 597/ASR/2019[2011-12]Status: Disposed16/2/2021AY 2011-12
SHRI VINOD SHARMA,AMRITSAR vs INCOME TAX OFFICER WARD- 3 (4), AMRITSAR
ITA 424/ASR/2019[2010-11]Status: Disposed16/2/2021AY 2010-11
MEASAGE. HOTEL SAPPHIRE,BATHINDA vs INCOME TAX OFFICER WARD- 1 (1), BATHINDA
ITA 312/ASR/2019[2015-16]Status: Disposed16/2/2021AY 2015-16
SHRI BASANT KUMAR,ABOHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-II, BATHINDA
ITA 308/ASR/2019[2011-12]Status: Disposed16/2/2021AY 2011-12
SHRI. AVINASH CHANDER,JALANDHAR vs INCOME TAX OFFICER WARD-II(1), JALANDHAR
ITA 254/ASR/2019[2016-17]Status: Disposed16/2/2021AY 2016-17
SHRI MANIK GARG,JALANDHAR vs INCOME TAX OFFICER WARD-II(2), JALANDHAR
ITA 253/ASR/2019[2016-17]Status: Disposed16/2/2021AY 2016-17
