← All Benches
ITAT Amritsar Bench
3,234 judgments
SH. BALKAR SINGH,NAWANSHAHR vs INCOME TAX OFFICER, NAWANSHAHR
ITA 47/ASR/2019[2008-09]Status: Disposed9/3/2021AY 2008-09
SH. KULDEP PARKASH KAPOOR,AMRITSAR vs INCOME TAX OFFICER, AMRITSAR
ITA 197/ASR/2019[2010-11]Status: Disposed9/3/2021AY 2010-11
SHRI SUSHIL PURI,JALANDHAR vs INCOME TAX OFFICER, WARD-3(2), JALANDHAR
ITA 86/ASR/2018[2000-01]Status: Disposed9/3/2021AY 2000-01
SHRI SUKHBIR SINGH,KAPURTHALA vs INCOME TAX OFFICER, WARD-2, KAPURTHALA
ITA 515/ASR/2018[2009-10]Status: Disposed9/3/2021AY 2009-10
SHRI MANJINER SINGH CHATHA,JALANDHAR vs INCOME TAX OFFICER WARD -II(2), JALANDHAR
ITA 45/ASR/2018[2006-07]Status: Disposed9/3/2021AY 2006-07
SHRI JOGINDER SINGH,HOSHIARPUR vs INCOME TAX OFFICER, DASUYA, HOSHIARPUR
ITA 226/ASR/2018[2010-11]Status: Disposed9/3/2021AY 2010-11
SHRI DHRUV KUMAR MITTAL,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -III, JALANDHAR
ITA 135/ASR/2018[2014-15]Status: Disposed9/3/2021AY 2014-15
SMT. VISHAKHA ARORA,AMRITSAR. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, AMRITSAR.
ITA 561/ASR/2015[2007-08]Status: Disposed9/3/2021AY 2007-08
M/S JULLUNDER MODEL SCHOOL KMV MARG,JALANDHAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 82/ASR/2020[2017-18]Status: Disposed24/2/2021AY 2017-18
SHRI ATAM VALLABH SHRAMNOPASAK GURUKUL TRUST ( CHARITABLE),LUDHIANA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 52/ASR/2020[2019-20]Status: Disposed23/2/2021AY 2019-20
SHRI RASPAT RAI,MALOUT vs INCOME TAX OFFICER WARD-2 (5), MUKTSAR
ITA 155/ASR/2020[2012-13]Status: Disposed23/2/2021AY 2012-13
SHRI RAMESH GALHOTRA,MALOUT vs INCOME TAX OFFICER WARD-2 (5), MUKTSAR
ITA 154/ASR/2020[2012-13]Status: Disposed23/2/2021AY 2012-13
SHRI SWARAN SINGH THAKUR,PATHANKOT vs INCOME TAX OFFICERAWRD-6 (3), PATHANKOT
ITA 642/ASR/2019[2011-12]Status: Disposed23/2/2021AY 2011-12
SHRI SWARAN SINGH THAKUR,PATHANKOT vs INCOME TAX OFFICER WARD-6(3), PATHANKOT
ITA 641/ASR/2019[2010-11]Status: Disposed23/2/2021AY 2010-11
SHRIMATI NIRMAL KAUR,JALANDHAR vs INCOME TAX OFFICER WARD-3 (2), JALANDHAR
ITA 345/ASR/2019[2010-11]Status: Disposed23/2/2021AY 2010-11
M/S JATINDER FINANCE PVT.LTD,RANCHI vs INCOME TAX OFFICER WARD -3(4), JALANDHAR
ITA 146/ASR/2019[2014-15]Status: Disposed23/2/2021AY 2014-15
SH. DEEPAK SONI.,PHAGWARA vs INCOME TAX OFFICER, PHAGWARA
ITA 12/ASR/2019[2010-11]Status: Disposed23/2/2021AY 2010-11
M/S BATHINDA INDUSTRIAL GASES PRIVATE LIMITED,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA
ITA 566/ASR/2018[2014-15]Status: Disposed23/2/2021AY 2014-15
MESERS GOLDEN SERVICE CENTRE,JALANDHAR vs INCOME TAX OFFICER, WARD- 4(2), JALANDHAR
ITA 489/ASR/2018[2015-16]Status: Disposed23/2/2021AY 2015-16
D.D. INTERNATIONAL PRIVATE LIMITED,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-5, AMRITSAR
ITA 459/ASR/2018[2013-14]Status: Disposed23/2/2021AY 2013-14
