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आदेश आदेश/Order आदेश आदेश
PER N.K. SAINI, VICE PRESIDENT:
All these appeals by the different assessees are directed against the separate orders of different Ld. Commissioners of Income Tax (Appeal) at various stations as per following details:
Sl.No. Appeal No. Name of Case CIT(Appeal / s ) Order dt.
1. Shri Darshan Garg CIT(A), Bathinda 28/03/2016 ITA No. 165/ASR/2018 2. Pupneja Agri Farms P. Ltd. CIT(A), Bathinda 27/02/2018 ITA No. 166 /ASR/2018 3. Shri Vipin Kumar CIT(A), Bathinda 27/02/2018 ITA No. 789/ASR/2017 Shri Ranjit Singh Thakur 4. CIT(A), Amritsar 21/09/2017 ITA No. 641/ASR/2019 Shri Swaran Singh Thakur 5. CIT(A)-2, Amritsar 31/07/2019 ITA No. 642 /ASR/2019 Shri Swaran Singh Thakur 6. CIT(A)-2, Amritsar 31/07/2019 ITA No. 296/ASR/2018 Jatinder Finance P. Ltd.
CIT(A)-2, Jalandhar 16/03/2018 ITA No. 146/ASR/2019 8. Jatinder Finance P. Ltd. CIT(A)-2, Jalandhar 26/12/2018 ITA No. 415/ASR/2018 9. Amar Singh CIT(A)-4, Ludhiana 25/04/2018 ITA No. 458/ASR/2018 10. D.D. International P.Ltd. CIT(A)-2, Amritsar 20/06/2018 ITA No.459/ASR/2018 11. D.D. International P. Ltd. CIT(A)-2, Amritsar 25/06/2
12. Golden Service Centre CIT(A)-2, Jalandhar 05/07/2018
In all the above appeals the assessees / Ld. Counsels for the Assessees furnished separate applications for withdrawal of the appeals.
During the course of hearing the Ld. Counsels for the Assessees submitted that since the assessees have availed the immunity scheme i.e; Vivad Se Vishwas and the Income Tax Department has since issued Form No. 3, in response to the applications filed by the assessees, under section 5(1) of the Direct Tax Vivad se Vishwas Act, 2020, therefore the appeals of the assessees may be allowed to be withdrawn. The details of above said certificates are as under:
Sl.No. Appeal No. Name of Case Certificate No.
Shri Darshan Garg 203403400120121 ITA No. 165/ASR/2018 2. Pupneja Agri Farms P. Ltd. 790506950071220 ITA No. 166 /ASR/2018 3. Shri Vipin Kumar 883735040241220 ITA No. 789/ASR/2017 4. Shri Ranjit Singh Thakur 234622200310121 ITA No. 641/ASR/2019 Shri Swaran Singh Thakur 5. 203414180120121 ITA No. 642 /ASR/2019 6. Shri Swaran Singh Thakur 203418200120121 ITA No. 296/ASR/2018 Jatinder Finance P. Ltd. 7. 234523720310121 ITA No. 146/ASR/2019 8. Jatinder Finance P. Ltd. 234524350310121 ITA No. 415/ASR/2018 9. Amar Singh 239000760030221 ITA No. 458/ASR/2018 10. D.D. International P.Ltd. 237188850020221 ITA No.459/ASR/2018 11. D.D. International P. Ltd. 237188850020
Golden Service Centre 244835030080221
The Ld. DR did not object if the above appeals of the assessees are dismissed as withdrawn.
In view of the above the appeals of the assessees are dismissed as withdrawn.
In the result, appeals of the assessees are dismissed.
Order pronounced on 23/02/2021.