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ITAT Amritsar Bench
3,234 judgments
MEASAGE VERMA TRASPORT COMPANY(LUBES DIVISION),JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, JALANDHAR
ITA 716/ASR/2019[2017-18]Status: Disposed1/4/2021AY 2017-18
SHRIMATI PARVEEN KALIA,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, JALANDHAR
ITA 559/ASR/2019[2013-14]Status: Disposed1/4/2021AY 2013-14
SHRIMATI PARVEEN KAILA,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, JALANDHAR
ITA 558/ASR/2019[2012-13]Status: Disposed1/4/2021AY 2012-13
SHRIMATI PARVEEN KAILA,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, JALANDHAR
ITA 557/ASR/2019[2011-12]Status: Disposed1/4/2021AY 2011-12
SHRI PAWAN KUMAR ABROL,BATALA vs INCOME TAX OFFICER WARD- 2, BATALA
ITA 422/ASR/2019[2010-11]Status: Disposed1/4/2021AY 2010-11
MAX FINANCIAL SERVICE LIMITED,NAWANSHAHR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, JALANDHAR
ITA 121/ASR/2020[2015-16]Status: Disposed31/3/2021AY 2015-16
SH.KHEM CHAND BAHADAR CHAND AHUJA,FAZILKA vs DY.COMMISSIONER OF INCOME TAX, BATHINDA
ITA 9/ASR/2019[2015-16]Status: Disposed17/3/2021AY 2015-16
SMT. MANJU RINWA,ABOHAR vs INCOME TAX OFFICER WARD -2(3), ABOHAR
ITA 79/ASR/2019[2007-08]Status: Disposed17/3/2021AY 2007-08
SMT. MANJU RINWA,ABOHAR vs INCOME TAX OFFICER WARD -2(3), ABOHAR
ITA 78/ASR/2019[2007-08]Status: Disposed17/3/2021AY 2007-08
SMT. SUNIT KAUR W/O. L/H LATE. SH. DALER SINGH,DASUYA vs INCOME TAX OFFICER, DASUYA
ITA 565/ASR/2018[2013-14]Status: Disposed17/3/2021AY 2013-14
SHRI VIJIA KUMAR ARORA,JALANDHAR vs INCOME TAX OFFICER, WARD-3 (2), JALANDHAR
ITA 461/ASR/2018[2010-11]Status: Disposed17/3/2021AY 2010-11
SHRIMATI SARITA KHANNA,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRLCE-II, JALANDHAR
ITA 424/ASR/2018[2012-13]Status: Disposed17/3/2021AY 2012-13
SHRIMATI SARITA KHANNA,JALANDHAR vs ASISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-II, JALANDHAR
ITA 423/ASR/2018[2011-12]Status: Disposed17/3/2021AY 2011-12
SHRI ROHIT INDER SINGH,JALANDHAR vs INCOME TAX OFFIER WARD -1(3), JALANDHAR
ITA 257/ASR/2018[2011-12]Status: Disposed17/3/2021AY 2011-12
SHRIMATI VISHAKHA ARORA,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5, AMRITSAR
ITA 206/ASR/2018[2014-15]Status: Disposed17/3/2021AY 2014-15
SHRI BALBIR SINGH,HOSHIARPUR vs INCOME TAX OFFICER, DASUYA
ITA 162/ASR/2018[2008-09]Status: Disposed17/3/2021AY 2008-09
M/S STAR PLYWOOD,HOSHIARPUR vs INCOME TAX OFFICER, WARD-1, HOSHIARPUR
ITA 232/ASR/2017[2009-10]Status: Disposed17/3/2021AY 2009-10
M/S BAWA GURMUKH SINGH & SONS,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.
ITA 589/ASR/2015[2010-11]Status: Disposed17/3/2021AY 2010-11
SHRIMATI JASVIR KAUR SAHOTA,HOSHIARPUR vs INCOME TAX OFFICER, DASUYA
ITA 582/ASR/2019[2011-12]Status: Disposed9/3/2021AY 2011-12
MEASAGE HORIZON POLYMERS,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE- II, JALANDHAR
ITA 474/ASR/2019[2013-14]Status: Disposed9/3/2021AY 2013-14
