← All Benches
ITAT Amritsar Bench
3,234 judgments
SHRI NARESH PURI,PATHANKOT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-VI, PATHANKOT
ITA 557/ASR/2017[2014-15]Status: Disposed22/6/2021AY 2014-15
SHRI NARESH PURI,PATHANKOT vs THE ASSISTANT COMMISSIONER OF INCOME TAX, PATHANKOT
ITA 302/ASR/2016[2011-12]Status: Disposed22/6/2021AY 2011-12
SH. MANIK ANAND,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.
ITA 559/ASR/2015[2011-12]Status: Disposed22/6/2021AY 2011-12
SHRI VASUDEV S/O MULKH RAJ,AMRITSAR vs INCOME TAX OFFICER WARD-4 (4), AMRITSAR
ITA 656/ASR/2019[AAPPV2500D]Status: Disposed29/4/2021
SHRI AMARDEEP SINGH MAKKR,JALANDHAR vs INCOME TAX OFFICER WARD - 4 (2), JA;LANDHAR
ITA 418/ASR/2019[2010-11]Status: Disposed29/4/2021AY 2010-11
SHRI KAMALJIT SINGH,HOSHIARPUR vs INCOME TAX OFFICER, DASUYA
ITA 384/ASR/2019[2011-12]Status: Disposed29/4/2021AY 2011-12
SH.KARAMJIT SINGH,KAPURTHALA vs INCOME TAX OFFICER KAPURTHALA-1, KAPURTHALA
ITA 137/ASR/2019[2010-11]Status: Disposed29/4/2021AY 2010-11
SHRI BALWINDER SINGH,KAPURTHALA vs INCOME TAX OFFICER, KAPURTHALA
ITA 575/ASR/2017[2008-09]Status: Disposed29/4/2021AY 2008-09
SH. GURMANJIT SINGH,KAPURTHALA vs THE INCOME TAX OFFICER, KAPURTHALA
ITA 164/ASR/2017[2010-11]Status: Disposed29/4/2021AY 2010-11
DR. G.B. SINGH PROP.,PHAGWARA vs THE DY. COMMISSIONER OF INCOME TAX, PHAGWARA
ITA 297/ASR/2016[2005-06]Status: Disposed29/4/2021AY 2005-06
SHRI .BALBIR SINGH S/O MOTA SINGH,NAWANSHAHAR vs INCOME TAX OFFICER, NAWANSHAHR
ITA 291/ASR/2019[2006-07]Status: Disposed7/4/2021AY 2006-07
SH.GURSHARAN SINGH,JALANDHAR vs INCOME TAX OFFICER, JALANDHAR
ITA 630/ASR/2018[2010-11]Status: Disposed7/4/2021AY 2010-11
SHRI SURESH KUMAR,BARETA vs INCOME TAX OFFICER, WARD-1(5), MANSA
ITA 509/ASR/2018[2012-13]Status: Disposed7/4/2021AY 2012-13
SHRI NARESH KUMAR,FAZILKA vs INCOME TAX OFFICER WARD 2 (4), ABOHAR
ITA 464/ASR/2018[2014-15]Status: Disposed7/4/2021AY 2014-15
SHRI AVINASH CHANDER,FAZILKA vs INCOME TAX OFFIER,WARD 2(4), ABOHAR
ITA 463/ASR/2018[2014-15]Status: Disposed7/4/2021AY 2014-15
SHRI RAM LUBHAYA,JALANDHAR vs INCOME TAX OFFICER, WARD 3(3), JALANDHAR
ITA 392/ASR/2018[2007-08]Status: Disposed7/4/2021AY 2007-08
SHRI DEBU RAM,HOSHIARPUR vs INCOME TAX OFFICER, WARD -1, HOSHIARPUR
ITA 374/ASR/2018[2009-10]Status: Disposed7/4/2021AY 2009-10
THE SEHMBI CO-OPERATIVE LABOOUR AND CONSTRUCTION SOCIETY LIMITED,NAWANSHEHAR vs INCOME TAX OFFICER, NAWANSHAHAR
ITA 219/ASR/2018[2013-14]Status: Disposed7/4/2021AY 2013-14
M/S ANURAJ HOTELS & RESORTS PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4, JALANDHAR
ITA 759/ASR/2017[2009-10]Status: Disposed7/4/2021AY 2009-10
SMT. SAKHSHI KHANNA,JALANDHAR vs A.C.I.T., CIRCLE-3, JALNDHAR
ITA 564/ASR/2017[2013-14]Status: Disposed7/4/2021AY 2013-14
