← All Benches
ITAT Amritsar Bench
3,234 judgments
SH. GURPREET SINGH,MOHALI vs D.C.I.T, CENTRAL CIRCLE-II, JALANDHAR
ITA 343/ASR/2017[2008-09]Status: Disposed7/7/2021AY 2008-09
SH. GURPREET SINGH,MOHALI vs D.C.I.T, CENTRAL CIRCLE - II, JALANDHAR
ITA 342/ASR/2017[2007-08]Status: Disposed7/7/2021AY 2007-08
SH. RAM LUBHAYA RETD. DTO,JALANDHAR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-2, JALANDHAR
ITA 290/ASR/2016[2007-08]Status: Disposed7/7/2021AY 2007-08
SH. RAM LUBHAYA RETD. DTO,JALANDHAR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-2, JALANDHAR
ITA 289/ASR/2016[2006-07]Status: Disposed7/7/2021AY 2006-07
SH. MANINDER SINGH CHEEMA,HOSHIARPUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, HOSHIARPUR
ITA 702/ASR/2013[2009-10]Status: Disposed7/7/2021AY 2009-10
SH. VINOD KUMAR GOYAL,GIDDERBAHA vs THE INCOME TAX OFFICER, BATHINDA
ITA 131/ASR/2016[2009-10]Status: Disposed6/7/2021AY 2009-10
SH. VINOD KUMAR GOYAL,GIDDERBAHA vs THE INCOME TAX OFFICER, BATHINDA
ITA 130/ASR/2016[2007-08]Status: Disposed6/7/2021AY 2007-08
SHRI ANGAD SINGH,NAWANSHAHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -5, AMRITSAR
ITA 173/ASR/2019[2014-15]Status: Disposed5/7/2021AY 2014-15
SHRI NAROTAM SINGH,MANSA vs INCOME TAX OFFICER WARD -1(4), MANSA
ITA 307/ASR/2019[2012-13]Status: Disposed30/6/2021AY 2012-13
SHRI TARLOCHAN SINGH,MANSA vs INCOME TAX OFFICER WARD-1(4), MANSA
ITA 306/ASR/2019[2012-13]Status: Disposed30/6/2021AY 2012-13
SHRI SATNAM SINGH,JALANDHAR vs INCOME TAX OFFICER WARD - 1 (4), JALANDHAR
ITA 579/ASR/2019[2013-14]Status: Disposed29/6/2021AY 2013-14
SHRI RAJINDER PAL GUPTA,PATHANKOT vs INCOME TAX OFFICER WARD-6 (2), PATHANKOT
ITA 395/ASR/2019[2010-11]Status: Disposed29/6/2021AY 2010-11
SHRI SARABJIT SINGH,HOSHIARPUR vs INCOME TAX OFFICER, DASUYA
ITA 535/ASR/2018[2008-09]Status: Disposed29/6/2021AY 2008-09
M/S. K.C. SOLVENT EXTRACTION PRIVATE LIMITED,FAZILKA vs DY. COMMISSIONER OF INCOME TAX CIRCLE - II, BATHINDA
ITA 70/ASR/2019[2010-11]Status: Disposed22/6/2021AY 2010-11
SHRI VIJAY KUMAR S/O SHRI BRIJ LAL,BATHINDA vs INCOME TAX OFFICER WARD- 2 (1), BATHINDA
ITA 412/ASR/2019[2010-11]Status: Disposed22/6/2021AY 2010-11
SH.RAJ KUMAR COLONISER,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -IV, JALANDHAR
ITA 633/ASR/2018[2015-16]Status: Disposed22/6/2021AY 2015-16
SH. RAKESH KUMAR GUPTA,JALANDHAR CANNT vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE- IV, JALANDHAR
ITA 631/ASR/2018[2015-16]Status: Disposed22/6/2021AY 2015-16
M/S. B.L. MEHTA PROJECTS PRIVATE LIMITED,BATHINDA vs DEPYTY COMMISSIONER OF INCOME TAX, CIRCLE-1, BATHINDA
ITA 574/ASR/2018[2014-15]Status: Disposed22/6/2021AY 2014-15
SHRI VARINDER KUMAR SAREEN,NAWANSHAHAR vs INCOME TAX OFFICER, NAWANSHSHAR
ITA 346/ASR/2018[2009-10]Status: Disposed22/6/2021AY 2009-10
SHRI GULHAN KUMAR,JALANDHAR vs INCOME TAX OFFICER, WARD 4 (2), JALANDHAR
ITA 173/ASR/2018[2009-10]Status: Disposed22/6/2021AY 2009-10
