← All Benches
ITAT Amritsar Bench
3,234 judgments
M/S AMBEY CONSTRUTECH PRIVATE LIMITED,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA
ITA 62/ASR/2020[2015-16]Status: Heard12/7/2021AY 2015-16
BHAGYATARA CHARITABLE TRUST,HOSHIARPUR vs COMMISSIONER OF INCOME TAX (EXEMPIONS), CHANDIGARH
ITA 31/ASR/2020[2019-20]Status: Disposed8/7/2021AY 2019-20
GULZAR WALAIT CHARITABLE TRUST,HOSHIARPUR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 30/ASR/2020[2019-20]Status: Disposed8/7/2021AY 2019-20
THE J.S GROVER CONSTRUCTION,PATHANKOT vs ASSISTANT COMMISSIONER OF INCOEM TAX, CIRCLE-IV, AMRITSAR
ITA 213/ASR/2018[2013-14]Status: Disposed8/7/2021AY 2013-14
INCOME TAX OFFICER, AMRITSAR. vs M/S THE AJNALA CO. OP. SUGAR MILL LTD., AMRITSAR.
ITA 545/ASR/2016[2006-07]Status: Disposed8/7/2021AY 2006-07
THE MANSA CENTRAL COOPERATIVE BANK LOMITED,MANSA vs DIRECTOR OF INCOME TAX (I & CI), CHANDIGARH
ITA 429/ASR/2018[2013-14]Status: Disposed7/7/2021AY 2013-14
SHRI RAM LUBHAYA,JALANDHAR vs INCOME TAX OFFICER,WARD 3 (3), JALANDHAR
ITA 389/ASR/2018[2006-07]Status: Disposed7/7/2021AY 2006-07
MESERS HIM AGRI FESH PVT. LTD,JALANDHAR vs INCOME TAX OFICER WARD-1(2), JALANDHAR
ITA 224/ASR/2018[2014-15]Status: Disposed7/7/2021AY 2014-15
SMT. HAARPREET KAUR,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-II, JALANDHAR
ITA 728/ASR/2017[2013-14]Status: Disposed7/7/2021AY 2013-14
SMT. HAARPREET KAUR,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-II, JALANDHAR
ITA 727/ASR/2017[2012-13]Status: Disposed7/7/2021AY 2012-13
SMT. HAARPREET KAUR,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-II, JALANDHAR
ITA 726/ASR/2017[2011-12]Status: Disposed7/7/2021AY 2011-12
SMT. HAARPREET KAUR,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-II, JALANDHAR
ITA 725/ASR/2017[2010-11]Status: Disposed7/7/2021AY 2010-11
SMT. HAARPREET KAUR,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-II, JALANDHAR
ITA 724/ASR/2017[2009-10]Status: Disposed7/7/2021AY 2009-10
SMT. HAARPREET KAUR,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-II, JALANDHAR
ITA 723/ASR/2017[2008-09]Status: Disposed7/7/2021AY 2008-09
SMT. HAARPREET KAUR,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-II, JALANDHAR
ITA 722/ASR/2017[2007-08]Status: Disposed7/7/2021AY 2007-08
SH. GURPREET SINGH,MOHALI vs D.C.I.T, CENTRAL CIRCLE-II, JALANDHAR
ITA 348/ASR/2017[2013-14]Status: Disposed7/7/2021AY 2013-14
SH. GURPREET SINGH,MOHALI vs D.C.I.T, CENTRAL CIRCLE-II, JALANDHAR
ITA 347/ASR/2017[2012-13]Status: Disposed7/7/2021AY 2012-13
SH. GURPREET SINGH,MOHALI vs D.C.I.T, CENTRAL CIRCLE-II, JALANDHAR
ITA 346/ASR/2017[2011-12]Status: Disposed7/7/2021AY 2011-12
SH. GURPREET SINGH,MOHALI vs D.C.I.T, CENTRAL CIRCLE-II, JALANDHAR
ITA 345/ASR/2017[2010-11]Status: Disposed7/7/2021AY 2010-11
SH. GURPREET SINGH,MOHALI vs D.C.I.T, CENTRAL CIRCLE-II, JALANDHAR
ITA 344/ASR/2017[2009-10]Status: Disposed7/7/2021AY 2009-10