← All Benches
ITAT Amritsar Bench
3,234 judgments
M/S AMARNATH BUILDERS PVT LTD,BATHINDA vs THE ASSTT. COMMISSIONER OF INCOME TAX,
ITA 161/ASR/2015[2010-11]Status: Disposed15/7/2021AY 2010-11
THE ASSISATANT COMMISSIOENR OF INCOME-TAX, BATHINDA vs M/S. AMARNATH AGGARWAL BUILDERS PVT.LTD, BATHINDA
ITA 657/ASR/2013[2010-11]Status: Disposed15/7/2021AY 2010-11
THE INCOME-TAX OFICER, BATHINDA vs M/S. SHREE HARI SPINTEX LTD, MAUR MANDI
ITA 22/ASR/2013[2008-09]Status: Disposed15/7/2021AY 2008-09
ATC LOGISTICAL SOLUTIONS,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX - CPC-, BENGALURU
ITA 152/ASR/2020[2017-18]Status: Disposed14/7/2021AY 2017-18
SHRIMATI RAVINDER BAWA,JALANDHAR vs INCOME TAX OFFICER WARD-2(3), JALANDHAR
ITA 703/ASR/2019[2011-12]Status: Disposed14/7/2021AY 2011-12
SHRIMATI SUKHWINDER KAUR,BATHINDA vs INCOME TAX OFFICER WARD- 2 ( 1 ), BATHINDA
ITA 459/ASR/2019[2010-11]Status: Disposed14/7/2021AY 2010-11
THE RAMPURA CO -OP.CUM PROCESSING SOCIETY,BATHINDA vs INCOME TAX OFFICER, BATHINDA
ITA 29/ASR/2019[2015-16]Status: Disposed14/7/2021AY 2015-16
SHRI BALBIR SINGH S/O SHRI ROOMI SINGH,BATHINDA vs INCOME TAX OFFICER WARD-1(2), BATHINDA
ITA 281/ASR/2019[2010-11]Status: Disposed14/7/2021AY 2010-11
SH. BHIM SEN S/O. SH. SURESH CHAND,RAMPURA PHUL vs INCOME TAX OFFICER WARD.1(3), BATHINDA
ITA 101/ASR/2019[2014-15]Status: Disposed14/7/2021AY 2014-15
SH. VIKAS KUMAR. S/O. SH. PAWAN KUMAR,RAMPURA PHUL vs INCOME TAX OFFICER WARD-1(3), BATHINDA
ITA 100/ASR/2019[2014-15]Status: Disposed14/7/2021AY 2014-15
SMT.VIPAN LATA W/O SH.BHUPINDER KUMAR,BATHINDA vs INCOME TAX OFFICER, BATHINDA
ITA 644/ASR/2018[2013-14]Status: Disposed14/7/2021AY 2013-14
SH.SHIVJI.RAM,MANSA vs INCOME TAX OFFICER, MANSA
ITA 643/ASR/2018[2002-03]Status: Disposed14/7/2021AY 2002-03
SHRIMATI SHIVANI,HOSHIARPUR vs INCOME TAX OFFICER, DASUYA
ITA 57/ASR/2018[2010-11]Status: Disposed14/7/2021AY 2010-11
SHRI JAGTAR SINGH,BUDHLADA vs INCOME TAX OFFICER,WARD 1 (5), MANSA
ITA 471/ASR/2018[2010-11]Status: Disposed14/7/2021AY 2010-11
MESERS AMARNATH AGGARWAL INVESTMENT PVT.. LTD.,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-I, BATHINDA
ITA 191/ASR/2018[2014-15]Status: Disposed14/7/2021AY 2014-15
SHRIMATI ANJALI GARG,BATHINDA vs INCOME TAX OFFICR WARD II(I), BATHINDA
ITA 183/ASR/2018[2009-10]Status: Disposed14/7/2021AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-I, JALANDHAR vs SHRI SUMAN AGGARWAL, JALANDHAR
ITA 101/ASR/2018[2009-10]Status: Disposed14/7/2021AY 2009-10
SHAM LAL SHARMA S/O SHRI KESHO RAM,RAMPURAPHUL vs INCOME TAX OFFICER, WARD 1(3), BATINDA
ITA 231/ASR/2017[2011-12]Status: Disposed14/7/2021AY 2011-12
SH. SEWAK RAM,BATHINDA vs THE INCOME-TAX OFFICER, BATHINDA
ITA 262/ASR/2015[2001-02]Status: Disposed14/7/2021AY 2001-02
SH. VISHWA MITTER SEKHRI CHARITABLE SOCIETY,BATALA vs THE INCOME TAX OFFICER, (EXEMPTION), AMRITSAR.
ITA 75/ASR/2016[2007-08]Status: Disposed13/7/2021AY 2007-08
