← All Benches
ITAT Amritsar Bench
3,234 judgments
SHRIMATI RAVNEET KAUR GREWAL,MOHALI vs DEPUTY COMMIOSSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 53/ASR/2021[2012-13]Status: Disposed20/7/2021AY 2012-13
SHRIMATI RAVNEET KAUR GREWAL,MOHALI vs DEPUTY COMMISSIONER OF INCME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 52/ASR/2021[2011-12]Status: Disposed20/7/2021AY 2011-12
SHRIMATI RAVNEET KAUR GREWAL,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 51/ASR/2021[2011-12]Status: Disposed20/7/2021AY 2011-12
SHRIMATI RAVNEET KAUR GREWAL,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 50/ASR/2021[2009-10]Status: Disposed20/7/2021AY 2009-10
SHRIMATI RAVNEET KAUR GREWAL,MOHALI vs DEPUTY COMMISSONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 49/ASR/2021[2008-09]Status: Disposed20/7/2021AY 2008-09
SHRIMATI RAVNEET KAUR GREWAL,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAXCENTRAL CIRCLE-1, JALANDHAR
ITA 48/ASR/2021[2007-08]Status: Disposed20/7/2021AY 2007-08
SHRIMATI JATINDER KAUR (ALIAS AMRITA),JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, JALANDHAR
ITA 731/ASR/2019[2016-17]Status: Disposed20/7/2021AY 2016-17
SHRIMATI JATINDER KAUR ( ALIAS AMRITA),JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, JALANDHAR
ITA 730/ASR/2019[2014-15]Status: Disposed20/7/2021AY 2014-15
SHRIMATI JATINDER KAUR ( ALIAS AMRITA ),JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, JALANDHAR
ITA 729/ASR/2019[2013-14]Status: Disposed20/7/2021AY 2013-14
SHRIMATI JATINDER KAUR(ALIAS AMRITA),JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, JALANDHAR
ITA 728/ASR/2019[2011-12]Status: Disposed20/7/2021AY 2011-12
SHRI NACHHATER SINGH S/O SHRI GURBAKSH SINGH,BATHINDA vs INCOME TAX OFFICEER, BATHINDA
ITA 164/ASR/2019[2010-11]Status: Disposed20/7/2021AY 2010-11
SHRI BABBU SINGH S/O SHRI NACHHATER SINGH,BATHINDA vs INCOME TAX OFFICEER WARD-2(1), BATHINDA
ITA 163/ASR/2019[2010-11]Status: Disposed20/7/2021AY 2010-11
SHRI.BOOTA SINGH S/O. SH. NACHATER SINGH, BATHINDA vs INCOME TAX OFFICER WARD-2(1), BATHINDA
ITA 162/ASR/2019[2010-11]Status: Disposed20/7/2021AY 2010-11
SH.DIDAR SINGH,PHAGWARA vs INCOME TAX OFFICER, PHAGWARA
ITA 13/ASR/2019[2010-11]Status: Disposed20/7/2021AY 2010-11
SHRI SARDARI LAL,S.B.S.NAGAR vs INCOME TAX OFFICER WARD- NAWANSHAHAR, NAWANSHAHAR
ITA 694/ASR/2019[2011-12]Status: Disposed15/7/2021AY 2011-12
SHRI SARDARI LAL,S.B.S.NAGAR vs INCOME TAX OFFICER WARD- NAWANSHAHAR, NAWANSHAHAR
ITA 693/ASR/2019[2010-11]Status: Disposed15/7/2021AY 2010-11
SHRI SARDARI LAL,S.B.S. NAGAR vs INCOME TAX OFFICER WARD - NAWANSHAHAR, NAWANSHAHAR
ITA 692/ASR/2019[2009-10]Status: Disposed15/7/2021AY 2009-10
SH SUNIL KUMAR,AMRITSAR. vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - II, AMRITSAR.
ITA 548/ASR/2017[2013-14]Status: Disposed15/7/2021AY 2013-14
M/S SHREE HARI SPINTEX LIMITED,RAMPURAPHUL vs ASST. C.I.T, CIRCLE -1, BATHINDA
ITA 272/ASR/2017[2008-09]Status: Disposed15/7/2021AY 2008-09
THE DY. COMMISSIONER OF INCOME TAX, BATHINDA vs M/S AMARNATH AGGARWAL BUILDERS PVTL. LTD, BATHINDA
ITA 505/ASR/2016[2010-11]Status: Disposed15/7/2021AY 2010-11