← All Benches

ITAT Amritsar Bench

3,234 judgments

SMT. PARMINDER KAUR,LUDHIANA vs INCOME TAX OFFICER, 3(3), JALANDHAR

ITA 643/ASR/2017[2009-10]Status: Disposed16/8/2021AY 2009-10

M/S BABA KUNDAN SINGH JI,LUDHIANA vs COMMISSIONER OF INCOME TAX (EXAMPTION), CHANDIGARH

ITA 593/ASR/2017[0]Status: Disposed16/8/2021

M/S MANAGING COMMITTEE SWAMI PREMANAND MAHAVIDALYA,HOSHIARPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH

ITA 476/ASR/2017[0]Status: Disposed16/8/2021

M/S KOHINOOR INDIA PVT LTD,JALANDHAR vs ASSTT. CIT, CIRCLE-1, JALANDHAR

ITA 234/ASR/2017[2012-13]Status: Disposed16/8/2021AY 2012-13

M/S SANT SHRI MAHESH MUNI JI BOREWALE EDUCATIONAL WELFARE,MOGA vs COMM. OF INCOME TAX ( EXAMPTION), CHANDIGARH

ITA 227/ASR/2017[0]Status: Disposed16/8/2021

SH. GURBACHAN SINGH BRAR,MOGA vs ITO, WARD - 1, MOGA

ITA 207/ASR/2017[2010-11]Status: Disposed16/8/2021AY 2010-11

SH. SANTOKH SINGH BRAR,MOGA vs ITO, WARD - 2, MOGA

ITA 206/ASR/2017[2010-11]Status: Disposed16/8/2021AY 2010-11

M/S STEP BY STEP JUNIOR SCHOOL SOCIETY,AMRITSAR. vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH

ITA 596/ASR/2016[2015-16]Status: Disposed16/8/2021AY 2015-16

SHIROMANI GURDWARA PARBANDHAK COMMITTEE vs COMMISSIONER OF INCOME TAX-I,

ITA 530/ASR/2009[]Status: Disposed16/8/2021

MESERS SUPERTECH FORGINGS(INDIA) PVT.LTD.,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE IV, JALANDHAR

ITA 563/ASR/2018[2010-11]Status: Disposed2/8/2021AY 2010-11

THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR vs M/S. MBD PRINTOGRAPHICS PVT. LTD, JALANDHAR

ITA 621/ASR/2014[2010-11]Status: Disposed2/8/2021AY 2010-11

M/S. MBD PRINTOGRAPHICS PVT LTD,JALANDHAR vs THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR

ITA 534/ASR/2014[2010-11]Status: Disposed2/8/2021AY 2010-11

THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR vs M/S. MBD PRINTOGRAPHICS PVT. LTD, JALANDHAR

ITA 534/ASR/2011[2009-1]Status: Disposed2/8/2021

THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR vs M/S. MBD PRINTOGRAPHICS P.LTD, JALANDHAR

ITA 533/ASR/2011[2008-09]Status: Disposed2/8/2021AY 2008-09

THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR vs M/S. MBD. PRINTOGRAPHICS P.LTD, JALANDHAR

ITA 508/ASR/2011[2007-08]Status: Disposed2/8/2021AY 2007-08

THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR vs M/S. MBD. PRINTOGRAPHICS P.LTD, JALANDHAR

ITA 507/ASR/2011[2006-07]Status: Disposed2/8/2021AY 2006-07

THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR vs M/S. MBD. PRINTOGRAPHICS P.LTD, JALANDHAR

ITA 506/ASR/2011[2005-06]Status: Disposed2/8/2021AY 2005-06

THE DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs M/S. MBD PRINTOGRAPHICS P.LTD., JALANDHAR

ITA 27/ASR/2010[2006-07]Status: Disposed2/8/2021AY 2006-07

SHRI GURJINDER PAL SINGH,JAGROAN vs INCOME TAX OFICER, WARD -1, JAGRAON

ITA 353/ASR/2018[2011-12]Status: Disposed28/7/2021AY 2011-12

MANDEEP SINGH SANDHU,CHANDIGARH vs THE INCOME TAX OFFICER, AMRITSAR.

ITA 580/ASR/2016[2006-07]Status: Disposed28/7/2021AY 2006-07