← All Benches
ITAT Amritsar Bench
3,234 judgments
SH. BALWINDER SINGH KOHLI,JALANDHAR vs THE DY COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 83/ASR/2017[2008-09]Status: Disposed1/9/2021AY 2008-09
SH. BALWINDER SINGH KOHLI,JALANDHAR vs THE DY COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 82/ASR/2017[2007-08]Status: Disposed1/9/2021AY 2007-08
SH. KULDIP SINGH,JALNDHAR vs INCOME TAX OFFICER, NAKODAR
ITA 250/ASR/2017[2009-10]Status: Disposed1/9/2021AY 2009-10
THE OXFORD EDUCATIONAL & CHARITABLE SOCIETY,FARIDKOT vs THE COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH
ITA 583/ASR/2016[]Status: Disposed31/8/2021
ASSOCIATION OF PHYSICIANS OF INDIA,BATHINDA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 138/ASR/2016[2016-17]Status: Disposed31/8/2021AY 2016-17
THE ASSTT. COMMISSIONER OF INCOME-TAX, AMRITSAR. vs M/S. BISHAN STEEL INDUSTRIES, AMRITSAR.
ITA 589/ASR/2014[2010-11]Status: Disposed24/8/2021AY 2010-11
SARSWATI EDUCATIONAL & WELFARE SOCIETY,NAWANSHAHAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHAQNDIGARH
ITA 157/ASR/2020[2020-21]Status: Disposed16/8/2021AY 2020-21
M/S ANWAR SULTANA EDUCTIONAL TRUST,SRINAGAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 140/ASR/2020[2020-21]Status: Disposed16/8/2021AY 2020-21
SHRI SARDARI LAL,S.B.S NAGAR vs INCOME TAX OFFICER WARD NAWANSHAHAR, NAWANSHAHAR
ITA 588/ASR/2019[2009-10]Status: Disposed16/8/2021AY 2009-10
M/S ACTIVE TOOLS (P). LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -II, JALANDHAR
ITA 260/ASR/2019[2014-15]Status: Disposed16/8/2021AY 2014-15
MESERS GOBIND PUBLIC SCHOOL,DINANAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 545/ASR/2018[2018-19]Status: Disposed16/8/2021AY 2018-19
MESERS BAJAJ EDUCATIONAL SOCIETY,LUDHIANA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 517/ASR/2018[2018-19]Status: Disposed16/8/2021AY 2018-19
MESERS KRISHNA DEVI EDUCATIONAL CHARITABLE SOCIETY,HOSHIARPUR vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH
ITA 391/ASR/2018[2018-19]Status: Disposed16/8/2021AY 2018-19
SHRI SURAT SINGH,SHAHKOT vs INCOME TAX OFFICER, NAKODAR
ITA 387/ASR/2018[2009-10]Status: Disposed16/8/2021AY 2009-10
GURU TEG BAHADUR EDUATIONAL TRUST,JALANDHAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 301/ASR/2018[2018-19]Status: Disposed16/8/2021AY 2018-19
MESERS BRIGHT ENTERPRISES PVT.LTD,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, JALANDHAR
ITA 169/ASR/2018[2014-15]Status: Disposed16/8/2021AY 2014-15
SHRI MADAL LAL,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JALANDHAR
ITA 112/ASR/2018[2007-08]Status: Disposed16/8/2021AY 2007-08
INCOME TAX OFFICER, WARD-2, PHAGWARA vs SH. SUCHA SINGH, PHILLAUR
ITA 702/ASR/2017[2009-10]Status: Fixed16/8/2021AY 2009-10
M/S BABA BANDA BAHADUR MEMORIAL AND EDUCATIONAL SOCIETY,FARIDKOT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 66/ASR/2017[2015-16]Status: Disposed16/8/2021AY 2015-16
BRIGHT ENTERPRISES PVT. LTD,JALANDHAR vs THE DY COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 65/ASR/2017[2013-14]Status: Disposed16/8/2021AY 2013-14