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ITAT Amritsar Bench
3,234 judgments
MESERS SHRI SWAMI SHANKARNATH PARVAT CHARITABLE AND WELFARE TRUST,KAPURTHALA vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 602/ASR/2018[2018-19]Status: Disposed21/9/2021AY 2018-19
LORD MAHAVIRA HOMOEOPHATIC MEDICAL COLLEGE AND HOSPITAL,LUDHIANA vs INCOME TAX OFFICER (EXEMPTIONS), JALANDHAR
ITA 383/ASR/2018[2014-15]Status: Disposed21/9/2021AY 2014-15
SHRI ROHIT INDER SINGH,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-1, JALANDHAR
ITA 375/ASR/2018[2013-14]Status: Disposed21/9/2021AY 2013-14
M/S R S BUILDERS,AMRITSAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, AMRITSAR
ITA 639/ASR/2017[2011-12]Status: Disposed21/9/2021AY 2011-12
THE DY. COMMISSIONER INCOME-TAX, AMRITSAR. vs M/S SHREE MANOHAR LAL RAJ KUMAR, AMRITSAR.
ITA 307/ASR/2015[2009-10]Status: Disposed21/9/2021AY 2009-10
MEASAGE ANANYA ENTERPRISES,FAZILKA vs PRINCIPAL COMMISSIONER OF INCOME TAX, BATHINDA
ITA 381/ASR/2019[2015-16]Status: Disposed17/9/2021AY 2015-16
M/S KARTAR AGRO MILLS.PVT LTD,MOGA vs INCOME TAX OFFICER WARD-1, MOGA
ITA 141/ASR/2019[2013-14]Status: Disposed17/9/2021AY 2013-14
SHRI SUKHBIR SINGH BADAL,MUKTSAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-II, BATHINDA
ITA 97/ASR/2018[2008-09]Status: Disposed17/9/2021AY 2008-09
SHRI AMAN BHALLA,JALANDHAR vs INCOME TAX OFFICER,WARD-3(1), JALANDHAR
ITA 85/ASR/2018[2008-09]Status: Disposed17/9/2021AY 2008-09
SHRIMATI VEENA SHARMA,HOSHIARPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE HOSHIARPUR, HOSHIARPUR
ITA 341/ASR/2018[2013-14]Status: Disposed17/9/2021AY 2013-14
INCOME TAX OFFICER, (EXEMPTION), AMRITSAR vs GURDASPUR IMPROVEMENT TRUST, GURDASPUR
ITA 565/ASR/2017[2014-15]Status: Disposed17/9/2021AY 2014-15
THE INCOME TAX OFFICER, AMRITSAR. vs M/S BHAGAT INDUSTRIAL CORPORATION LTD., AMRITSAR.
ITA 408/ASR/2016[2007-08]Status: Disposed17/9/2021AY 2007-08
INCOME TAX OFFICER, AMRITSAR vs M/S. VIVEK PRINTS, AMRITSAR
ITA 441/ASR/2009[2005-06]Status: Disposed17/9/2021AY 2005-06
SHRI HARPHOOL BHARDWAJ,JALANDHAR vs INCOME TAX OFICER, NAKODAR, NAKODAR
ITA 551/ASR/2018[2010-11]Status: Disposed16/9/2021AY 2010-11
M/S JOSHPH'S SCHOOL,LUDHIANA vs THE DY. COMMISSIONER OF INCOME TAX (EXCEPTIONS), CHANDIGARH
ITA 463/ASR/2016[]Status: Disposed16/9/2021
SHRI ANIL KUMAR,MALOUT vs INCOME TAX OFICER, WARD-II(2), MUKTSAR
ITA 89/ASR/2018[2011-12]Status: Disposed14/9/2021AY 2011-12
SHRI VIPAN KUMAR OHRI,CHANDIGARH vs INCOME TAX OFFICER, GURDASPUR
ITA 105/ASR/2020[1997-98]Status: Disposed1/9/2021AY 1997-98
SH. GURBINDER SINGH SIDHU,NAWANSHAHR vs INCOME TAX OFFICER, NAWANSHAHR
ITA 144/ASR/2019[2009-10]Status: Disposed1/9/2021AY 2009-10
SH. BALWINDER SINGH KOHLI,JALANDHAR vs THE DY COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 85/ASR/2017[2010-11]Status: Disposed1/9/2021AY 2010-11
SH. BALWINDER SINGH KOHLI,JALANDHAR vs THE DY COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 84/ASR/2017[2009-10]Status: Disposed1/9/2021AY 2009-10
