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ITAT Amritsar Bench
3,234 judgments
SH. PANCHAM MARWAHA,JALANDHAR vs INCOME TAX OFFICER, JALANDHAR
ITA 640/ASR/2018[2013-14]Status: Disposed11/11/2021AY 2013-14
M/S S.G PROCESSORS PVT.LTD,AMRITSAR vs INCOME TAX OFFICER WARD 5(5), AMRITSAR
ITA 52/ASR/2018[2013-14]Status: Disposed11/11/2021AY 2013-14
SHRI SUBA SINGH PROP DSP PIPE FITING WORKS,JALANDHAR vs INCOME TAX OFFICER WARD-2(4), JALANDHAR
ITA 85/ASR/2021[2019-20]Status: Disposed10/11/2021AY 2019-20
M/S BRIGHTWAY EXPORTS INTERNATIONAL,JALANDHAR vs DEPUTY /ASSISTANT COMMISSIONER OF INCME TAX CIRCLE -1, JALANDHAR
ITA 81/ASR/2021[2018-19]Status: Disposed10/11/2021AY 2018-19
SHRI INDERJIT BAJAJ,JALANDHAR vs DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR
ITA 80/ASR/2021[2019-20]Status: Disposed10/11/2021AY 2019-20
M/S P. RAM CHAND & COMPANY,JALANDHAR vs DEPUTY/ ASSSISTANAT COMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR
ITA 79/ASR/2021[2019-20]Status: Disposed10/11/2021AY 2019-20
M/S BALSON ENGINEERS,JALANDHAR vs INCOME TAX OFFICER WARD-1 (1), JALANDHAR
ITA 78/ASR/2021[2019-20]Status: Disposed10/11/2021AY 2019-20
M/S PERFECT POLYMERS,JALANDHAR vs INCOME TAX OFFICER WARD 1 (3), JALANDHAR
ITA 77/ASR/2021[2019-20]Status: Disposed10/11/2021AY 2019-20
SH. GURLAL SINGH MAAN,BATHINDA vs I. T. O. WARD 1 (1), BATHINDA
ITA 526/ASR/2019[2008/09]Status: Disposed10/11/2021
SHRIMATI MOHINDER KAUR CHATTHA,JALANDHAR vs INCOME TAX OFFICER WARD- 1 (3), JALANDHAR
ITA 364/ASR/2019[2010-11]Status: Disposed10/11/2021AY 2010-11
M/S RAMPA MOTOR,JALANDHAR vs INCOME TAX OFFICER WARD-3 (5), JALANDHAR
ITA 76/ASR/2021[2018-19]Status: Disposed8/11/2021AY 2018-19
M/S JALANDHAR LEATHER ( INDIA) PRIVATE LIMITED,JALANDHAR vs DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR
ITA 75/ASR/2021[2019-20]Status: Disposed8/11/2021AY 2019-20
PUJA ENTERPRISES,JALANDHAR vs INCOME TAX OFFICER WARD-1(3), JALANDHAR
ITA 73/ASR/2021[2018-19]Status: Disposed8/11/2021AY 2018-19
SHRI NIPUN JAIN PROP: EASTMAN RECLAMATIONS PROP :KOHINOOR EXPORTS,JALANDHAR vs DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR
ITA 72/ASR/2021[2019-20]Status: Disposed8/11/2021AY 2019-20
SHRIMATI GURIANI BRIJ BALABH KAUR TRUST,KARTARPUR vs INCOME TAX OFFICER WARD (EXEMPTIONS), JALANDHAR
ITA 3/ASR/2020[2016-17]Status: Disposed8/11/2021AY 2016-17
SHRI SHAKTI VIG,GURDASPUR vs INCOME TAX OFFICER, WARD-6(4), GURDASPUR
ITA 109/ASR/2018[2014-15]Status: Disposed8/11/2021AY 2014-15
MESERS THE BAINS COOPERATIVE THRIFT AND CREDIT SOCIETY LIMITED,HOSHIARPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, HOSHIARPUR CIRCLE, HOSHIARPUR
ITA 384/ASR/2018[2013-14]Status: Disposed22/9/2021AY 2013-14
MESERS HOTEL SAPHHIRE,BATHINDA vs INCOME TAX OFICER, WARD-1(1), BATHINDA
ITA 289/ASR/2018[2014-15]Status: Disposed22/9/2021AY 2014-15
M/S LORD MAHAVIRA HOMEOP[ATHIC MEDICAL COLLEGE & HOSPITAL,LUDHIANA vs INCOME TAX OFFICER WARD- ( EXEMPTIONS), JALANDHAR
ITA 139/ASR/2020[2015-16]Status: Disposed21/9/2021AY 2015-16
M/S LORD MAHAVIR HOMEOPATHIC MEDICAL COLLAGE & HOSPITAL,LUDHIANA vs INCOME TAX OFFICER WARD- ( EXEMPTIONS), JALANDHAR
ITA 125/ASR/2020[2016-17]Status: Disposed21/9/2021AY 2016-17