← All Benches
ITAT Amritsar Bench
3,234 judgments
M/S GLOBE AUTO ARTS REGD.,JALANDHAR vs INCOME TAX OFFICER WARD- III (4), JALANDHAR
ITA 100/ASR/2021[2019-20]Status: Disposed12/11/2021AY 2019-20
M/S JEEVAN PETROLEUM,JALANDHAR vs INCOME TAX OFFICER WARD-2(2, JALANDHAR
ITA 180/ASR/2019[2015-16]Status: Disposed12/11/2021AY 2015-16
SH.ASHOL KUMAR GUPTA,NEW DELHI vs INCOME TAX OFFICER, FEROZPUR
ITA 629/ASR/2018[2012-13]Status: Disposed12/11/2021AY 2012-13
M/S VARINDRA TOOLS PRIVATE LIMITED,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE,II, JALANDHAR
ITA 97/ASR/2021[2017-18]Status: Disposed11/11/2021AY 2017-18
MEDALLAY EXPORTS,JALANDHAR vs ASSSTANT COMMISSIONER OF NCOME TAX CIRCLE-2, JALANDHAR
ITA 95/ASR/2021[2019-20]Status: Disposed11/11/2021AY 2019-20
GENESIS TROT,JALANDHAR vs INCOME TAX OFFICER WARD -1 (1), JALANDHAR
ITA 91/ASR/2021[2019-20]Status: Disposed11/11/2021AY 2019-20
SHRIMATI SNEH LATA, DARBAR FEED MILLS,JALANDHAR vs INCOME TAX OFFICER WARD-3(2), JALANDHAR
ITA 19/ASR/2021[2018-19]Status: Disposed11/11/2021AY 2018-19
M/S PHAROSE REMEDIES LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3, JALANDHAR
ITA 131/ASR/2021[2019-20]Status: Disposed11/11/2021AY 2019-20
RAGA MOTORS PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR
ITA 126/ASR/2021[2019-20]Status: Disposed11/11/2021AY 2019-20
RAGHU EXPORTS ( INDIA ) PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSONER OF INCME TAX CIRCLE-1, JALANDHAR
ITA 125/ASR/2021[2019-20]Status: Disposed11/11/2021AY 2019-20
RAGHU EXPORTS ( INDIA) PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR
ITA 124/ASR/2021[2018-19]Status: Disposed11/11/2021AY 2018-19
LAKSHMI HANDICRAFTS,JALANDHAR CITY vs ASST. CPC / INCOME TAX OFFICER WARD-3 (4), JALANDHAR
ITA 112/ASR/2021[2018-19]Status: Disposed11/11/2021AY 2018-19
SHRI SUMAN SHARMA PROP. M/S LAXMI ENTERPRISES,KAPUTHALA vs ASST. CPC/ INCOME TAX OFFCIER WARD-2, KAPUTHALA
ITA 111/ASR/2021[2019-20]Status: Disposed11/11/2021AY 2019-20
PUNJAB KESRI,JALANDHAR vs ASST.CPC/ INCOME TAX OFFICER WARD-3 (3), JALANDHAR
ITA 110/ASR/2021[2019-20]Status: Disposed11/11/2021AY 2019-20
SHRI GURVINDER SINGH JAMMU,JALANDHAR vs ASST.CPC/DY COMMISSIONER OF INCOME TAX CIRCLE-3, JALANDHAR
ITA 109/ASR/2021[2019-20]Status: Disposed11/11/2021AY 2019-20
SHRI GURVINDER SINGH JAMMU,JALAQNDHAR vs DY. CPC BANGLORE/DY COMMISSIONER OF INCOME TAX CIRCLE -3, JALANDHAR
ITA 108/ASR/2021[2018--19]Status: Disposed11/11/2021
M/S ORTHONOVA JOINT & TRAUMA HOSPITAL PRIVATE LIMITED,JALANDHAR vs ASSISTANT COMMISSONER OF INCOME TAX CIRCLE-1, JALANDHAR
ITA 106/ASR/2021[2019-20]Status: Disposed11/11/2021AY 2019-20
M/S NAGORY INDIA,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-II, JALANADHAR
ITA 103/ASR/2021[2019-20]Status: Disposed11/11/2021AY 2019-20
M/S PARAS VALVES PRIVATE LIMITED,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE.II, JALANDHAR
ITA 102/ASR/2021[2019-20]Status: Disposed11/11/2021AY 2019-20
SH.PANCHASM,JALANDHAR vs INCOME TAX OFFICER, JALANDHAR
ITA 642/ASR/2018[2014-15]Status: Disposed11/11/2021AY 2014-15
