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ITAT Amritsar Bench
3,234 judgments
SHRI AMRINDERJIT SINGH,AMRITSAR vs INCOME TAX OFFICER WARD- 3 (1), AMRITSAR
ITA 73/ASR/2020[2012-13]Status: Disposed17/12/2021AY 2012-13
SHRI AMRINDERJIT SINGH,AMRITSAR vs INCOME TAX OFFICER WARD-3 (1), AMRITSAR
ITA 72/ASR/2020[2012-13]Status: Disposed17/12/2021AY 2012-13
SHRI AMRINDERJIT SINGH,AMRITSAR vs INCOME TAX OFFICER WARD-3(1), AMRITSAR
ITA 71/ASR/2020[2011-12]Status: Disposed17/12/2021AY 2011-12
SHRI AMRINDERJIT SINGH,AMRITSAR vs INCOME TAX WARD-3(1), AMRITSAR
ITA 70/ASR/2020[2011-12]Status: Disposed17/12/2021AY 2011-12
MESERS SEVEN SEAS RESORTS PRIVATE LIMITED,BATHINDA vs INCOME TAX OFFICER, WARD-2(1), BATHINDA
ITA 288/ASR/2018[2014-15]Status: Disposed15/12/2021AY 2014-15
SHRI CHARAN DAS,MUKTSAR vs INCOME TAX OFFICER, WARD -II (2), MUKTSAR
ITA 286/ASR/2018[2012-12]Status: Disposed15/12/2021AY 2012-12
SHRI NIKHIL MAHAJAN,PATHANKOT vs INCOME TAX OFFICER, WARD-6(2), PATHANKOT
ITA 390/ASR/2018[2015-16]Status: Disposed7/12/2021AY 2015-16
SANT SOLIDER ENGINEERS AND CONTRACTORS PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIBAD
ITA 30/ASR/2021[2014-15,Q-4]Status: Disposed3/12/2021
SANT SOLIDER ENGINEERS AND CONTRACTORS PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIBAD
ITA 29/ASR/2021[2014-15.Q-4]Status: Disposed3/12/2021
SANT SOLDIER ENGINEERS AND CONTRCTORS PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX .CPC-TDS, GHAZIBAD
ITA 28/ASR/2021[2013-14.Q-4]Status: Disposed3/12/2021
SAINT SOLDIER ENGINEERS AND CONTRACTORS PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSINER OF INCOME TAX -CPC-TDS, GHAZIABAD
ITA 27/ASR/2021[2013-14,Q-4]Status: Disposed3/12/2021
SANT SOLDIER ENGINEERS AND CONTRACTORS PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX-CPC-TDS, GHAZIABAD
ITA 26/ASR/2021[2013-14,Q-2]Status: Disposed3/12/2021
SHRI GURU NANAK DEV KHALSA GIRLS COLLEGE,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA
ITA 687/ASR/2019[2011-12]Status: Disposed3/12/2021AY 2011-12
SHRI. INDERJIT SINGH,JALANDHAR vs INCOME TAX OFFICER WARD-2(2), JALANDHAR
ITA 321/ASR/2019[2010-11]Status: Disposed3/12/2021AY 2010-11
M/S SWAMI BHAGWAN GIRI WELFERE SOCIETY,ABHOR vs COMMISSIONER OF INCOME TAX (EXEMPTION ), CHANDIGARH
ITA 578/ASR/2018[2018-19]Status: Disposed3/12/2021AY 2018-19
A.N.R MOTORS PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONE OF INCOME TAX CIRCLE-4, JALANDHAR
ITA 88/ASR/2021[2019-20]Status: Disposed30/11/2021AY 2019-20
A.N.R MOTORS PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4, JALANDHAR
ITA 87/ASR/2021[2018-19]Status: Disposed30/11/2021AY 2018-19
M/S GLOBE AUTO PARTS REGD.,JALANDHAR vs INCOME TAX OFFICER WARD-III, JALANDHAR
ITA 99/ASR/2021[2017-18]Status: Disposed12/11/2021AY 2017-18
KISHORE SAREES,AMRITSAR vs DCIT/ACIT, CIRCLE 1, AMRITSAR
ITA 90/ASR/2021[2019-20]Status: Disposed12/11/2021AY 2019-20
SHRI NARINDER SINGH.PROP M/S ACTIVE PACKAGING,JALANDHAR vs ASSISTANT COMMISSONER OF INCOME TAX CIRCLE-1, JALANDHARR
ITA 105/ASR/2021[2019-20]Status: Disposed12/11/2021AY 2019-20