← All Benches
ITAT Amritsar Bench
3,234 judgments
SHRIMATI POONAM MITTAL,JALANDHAR vs INCOME TAX OFFICER WARD-3(3), JALANDHAR
ITA 449/ASR/2018[2013-14]Status: Disposed24/12/2021AY 2013-14
THE HOSHIARPUR CENTRAL COOP BANK LIMITED,HOSHIARPUR vs DEPUTY COMMISSIONER OF INCOME TAX. CIRCLE, HOSHIARPUR
ITA 280/ASR/2018[2011-12]Status: Disposed24/12/2021AY 2011-12
JAI SHARDHA RICE MILL,JALANDHAR vs INCOME TAX OFFICER, NAKODAR
ITA 767/ASR/2017[2014-15]Status: Disposed24/12/2021AY 2014-15
SH. JASWINDER SINGH,GURDASPUR vs INCOME TAX OFFICER, WARD 6(3), PATHANKOT
ITA 585/ASR/2017[2008-09]Status: Disposed24/12/2021AY 2008-09
SHRI AVINASH CHANDER BHALLA,JALANDHAR vs INCOME TAX OFFIER WARD 3(1), JALANDHAR
ITA 527/ASR/2017[2004-05]Status: Disposed24/12/2021AY 2004-05
M/S JAI SHARDHA RICE MILLS,JALANDHAR vs INCOME TAX OFFICER, NAKODAR
ITA 502/ASR/2017[2013-14]Status: Disposed24/12/2021AY 2013-14
M/S JAI SHARDA RICE MILLS,JALANDHAR vs INCOME TAX OFFICER, NAKODAR
ITA 501/ASR/2017[2012-13]Status: Disposed24/12/2021AY 2012-13
SH. SADA RAM CHAWLA,TARN TARAN vs INCOME TAX OFFICER, WARD-2(2), TARNTARAN
ITA 479/ASR/2017[2012-13]Status: Disposed24/12/2021AY 2012-13
SH RACHHPAL SINGH,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.
ITA 140/ASR/2017[2013-14]Status: Disposed24/12/2021AY 2013-14
SHRI TANVEER SINGH,AMRITAR vs INCOME TAX OFFICER WARD 5 (5), AMRITSAR
ITA 66/ASR/2018[2009-10]Status: Disposed21/12/2021AY 2009-10
SHRI SUKHDEV SINGH KANG,JALANDHAR vs INCOME TAX OFFICR, NAKODAR
ITA 185/ASR/2018[2009-10]Status: Disposed21/12/2021AY 2009-10
SHRIMATI MANJIT KAUR,JALANDHAR vs INCOME TAX OFFICER WARD-2, PHAGWARA
ITA 690/ASR/2019[2010-11]Status: Disposed20/12/2021AY 2010-11
VIJAY PRINTING PRESS PRIVATE LIMITED,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE- 3, JALANDHAR
ITA 463/ASR/2019[2010-11]Status: Disposed20/12/2021AY 2010-11
SHRI KRISHAN KUMAR MITTAL,FEROZEPUR CANTT vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE- 1, JALANDHAR
ITA 435/ASR/2019[2016-17]Status: Disposed20/12/2021AY 2016-17
SHRI SUSHIL MITTAL,FEROZEPUR CANTT vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE- 1, JALANDHAR
ITA 434/ASR/2019[2016-17]Status: Disposed20/12/2021AY 2016-17
SHRI MATI SANJANA MITTAL,FEROZEPUR CANTT vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE- 1, JALANDHAR
ITA 433/ASR/2019[2016-17]Status: Disposed20/12/2021AY 2016-17
SHRI CHANDAN BHARDWAJ,TARN TARAN vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-1, AMRITSAR
ITA 455/ASR/2018[2012-13]Status: Disposed20/12/2021AY 2012-13
MESERS AXON LABORATORIES,HOSHIARPUR vs INCOME TAX OFFICER, WARD -3, HOSHIARPUR
ITA 316/ASR/2018[2013-14]Status: Disposed20/12/2021AY 2013-14
SH. JINDER PAL,AMRITSAR vs INCOME TAX OFFICER, WARD - 4(2), AMRITSAR
ITA 591/ASR/2017[2013-14]Status: Disposed20/12/2021AY 2013-14
M/S UNIVERSAL EDUCATIONAL SOCIETY,BATHINDA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 607/ASR/2016[]Status: Disposed20/12/2021
