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ITAT Amritsar Bench

3,234 judgments

SHRI PARTEEK KAPILA ( PROP),BATHINDA vs PRINCIPAL COMMISSIONER OF INCOME TAX, BATHINDA

ITA 269/ASR/2019[2014-15]Status: Disposed16/2/2022AY 2014-15

SH. NAVNEET KATYAL,S.A.S. NAGAR vs INCOME TAX OFFICER WARD-2(5), MUKTSAR

ITA 226/ASR/2019[2012-13]Status: Disposed16/2/2022AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR vs DOCTOR AMANDEEP KAUR,AMANDEEP HOSPITAL, AMRITSAR

ITA 6/ASR/2022[2019-20]Status: Disposed15/2/2022AY 2019-20

SHRI PARAMJIT SINGH SANDHU PROP. M/S MANIKARAN BUILDERS,AMRITSAR vs DY.CPC/ DY COMMISSIONER OF INCOME TAXCIRCLE-1, AMRITSAR

ITA 114/ASR/2021[2019-20]Status: Disposed15/2/2022AY 2019-20

SHRI AMARJEET AGGARWAL & COMPANY,BATHINDA vs INCOME TAX OFFICER WARD -1 (1), BATHINDA

ITA 5/ASR/2022[2018-19]Status: Disposed1/2/2022AY 2018-19

KOCHAR SUNG UP ACRYLIC LIMITED,AMRITSAR vs DEPUTY COMMIOSSIONER OF INCOME TAX CIRCLE-1, AMRITSAR

ITA 19/ASR/2022[2018-19]Status: Disposed1/2/2022AY 2018-19

SHRI ASHOK KUMAR,AMRITSAR vs INCOME TAX OFFICER WARD - 5 (1), AMRITSAR

ITA 18/ASR/2022[2019-20]Status: Disposed1/2/2022AY 2019-20

KOCHAR INFOTECH LIMITERD,AMRITSAR vs DEPUTY CXOMMISSIONER OF INCOME TAX CIRCLE-1, AMRITSAR

ITA 16/ASR/2022[2019-20]Status: Disposed1/2/2022AY 2019-20

M/S SPEEDWAYS RUBBER COMPANY,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2, JALANDHAR

ITA 15/ASR/2022[2019-20]Status: Disposed1/2/2022AY 2019-20

VARIETY ENTERPRISES,JALANDHAR vs DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR

ITA 149/ASR/2021[2019-20]Status: Disposed18/1/2022AY 2019-20

M/S. S S FORGINGS,JALANDHAR vs INCOME TAX OFFICER WARD -2 (4), JALANDHAR

ITA 148/ASR/2021[2019-20]Status: Disposed18/1/2022AY 2019-20

M/S DIAMOND RED TANNERIES,KAPURTHALA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 147/ASR/2021[2018-19]Status: Disposed18/1/2022AY 2018-19

TALBRO INTERNATIONAL,JALANDHAR vs INCOME TAX OFFICER WARD - 4 ( 1 ), JALANDHAR

ITA 141/ASR/2021[2018-19]Status: Disposed18/1/2022AY 2018-19

M/S CEELA SPORTS,JALANDHAR vs DEPUTY/ ASSISTANT COMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR

ITA 140/ASR/2021[2019-20]Status: Disposed18/1/2022AY 2019-20

SHRI SATISH KUMAR,JALANDHAR vs INCOME TAX FFICER WARD- 3 (3), JALANDHAR

ITA 139/ASR/2021[2019-20]Status: Heard18/1/2022AY 2019-20

M/S AMAR COACH BUILDERS,JALANDHAR vs ASSISTANT CMMISSIONER OF INCOME TAX CIRCLE-2, JALANDHAR

ITA 138/ASR/2021[2019-20]Status: Heard18/1/2022AY 2019-20

PUNJ MOTORS PRIVATE LIMITED,JALANDHAR vs CPC/INCOME TAX OFFICER WARD-3 (3), JALANDHAR

ITA 130/ASR/2021[2019-20]Status: Heard18/1/2022AY 2019-20

PUNJ MOTORS PRIVATE LIMITED,JALANDHAR vs CPC/INCOME TAX OFFICER WARD-3 (3), JALANDHAR

ITA 129/ASR/2021[2018-19]Status: Heard18/1/2022AY 2018-19

M/S SHREE GANESH KNITTERS,AMRITSAR vs ASSESSING OFFICER WARD -5 ( 5 ), AMRITSAR

ITA 101/ASR/2021[2019-20]Status: Heard18/1/2022AY 2019-20

SHRIMATI MAMTA KUMAR,JALANDHAR vs INCOME TAX OFFICER,WARD-3(5), JALANDHAR

ITA 468/ASR/2018[2010-11]Status: Disposed24/12/2021AY 2010-11