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ITAT Amritsar Bench
3,234 judgments
SHRI RAMESH KUMAR,BATHINDA vs INCOME TAX OFFICER WARD-1(3), BATHINDA
ITA 342/ASR/2019[2010-11]Status: Disposed21/2/2022AY 2010-11
M/S THE BAINS COOPERATIVE AND CREDIT SOCIETY, LIMITED,HOSHIARPUR vs DEPUTY COMMISSIONER OF INCOME TAX HOSHIARPUR CIRCLE, HOSHIARPUR
ITA 259/ASR/2019[2014-15]Status: Disposed21/2/2022AY 2014-15
SANT MAHESH MUNI JI BOREWALE WELFARE SOCIETY,MOGA vs THE INCOME TAX OFFICER(EXEMPTIONS) WARD, JALANDHAR
ITA 596/ASR/2018[2015-16]Status: Disposed21/2/2022AY 2015-16
SHRI ARVIND KUMAR,HOSHIARPUR vs INCOME TAX OFFICER WARD-1, HOSHIARPUR
ITA 49/ASR/2018[2014-15]Status: Disposed21/2/2022AY 2014-15
SHRI HARSH VARDHAN,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JALANDHAR
ITA 308/ASR/2018[2008-09]Status: Disposed21/2/2022AY 2008-09
THE NBI EMPLOYEES CO-OP NON-AGRICULTURAL THRIFT & CREDIT SOCIETY LIMITED,JALANDHAR vs PRINCIPAL COMMISIONER OF INCOME TAX-2, JALANDHAR
ITA 275/ASR/2018[2013-14]Status: Disposed21/2/2022AY 2013-14
INDIAN TOOLS TECHNOLOGY CENTRE,JALANDHAR vs INCOME TAX OFICER WARD II(1), JALANDHAR
ITA 234/ASR/2018[2014-15]Status: Disposed21/2/2022AY 2014-15
SHRI KASHMIR SINGH S/O SHRI SHINGARA SINGH,AMRITSAR vs INCOME TAX OFFICER, WARD-5(3), AMRITSAR
ITA 23/ASR/2018[2009-10]Status: Disposed21/2/2022AY 2009-10
SHRI AMARDEEP SINGH SARKARIA,AMRITSAR vs INCOME TAX OFICER WARD-2(1), AMRITSAR
ITA 174/ASR/2018[2009-10]Status: Disposed21/2/2022AY 2009-10
SHRI HARJINDER SINGH,BATHINDA vs INCOME TAX OFFICER, WARD-2(1), BATHINDA
ITA 141/ASR/2018[2009-10]Status: Disposed21/2/2022AY 2009-10
SMT. GURJEET KAUR,JALANDHAR vs INCOME TAX OFFICER, WARD- IV (2), JALANDHAR
ITA 628/ASR/2017[2009-10]Status: Disposed21/2/2022AY 2009-10
SMT. GURJEET KAUR,JALANDHAR vs INCOME TAX OFFICER, WARD- IV (2), JALANDHAR
ITA 627/ASR/2017[2008-09]Status: Disposed21/2/2022AY 2008-09
SH. KEWAL SINGH,AMRITSAR vs INCOME TAX OFFICER, WARD 4(3), AMRITSAR
ITA 566/ASR/2017[2009-10]Status: Disposed21/2/2022AY 2009-10
DUPTY COMMISSIONER OF INCOME TAX, BATHINDA vs SH. VINOD ARORA, BATHINDA
ITA 489/ASR/2017[2014-15]Status: Disposed21/2/2022AY 2014-15
M/S. CHAUDHARY ENTERPRISES,JALANDHAR vs THE INCOME TAX OFFICER, NAWANSHAHR
ITA 460/ASR/2017[2001-02]Status: Disposed21/2/2022AY 2001-02
SOM RAJ,PATHANKOT vs THE INCOME TAX OFFICER, PATHANKOT
ITA 628/ASR/2016[2010-11]Status: Disposed21/2/2022AY 2010-11
BALBIR SINGH GORAYA,BATALA vs THE JOINT COMMISSIONER OF INCOME TAX, AMRITSAR.
ITA 238/ASR/2016[2009-10]Status: Disposed21/2/2022AY 2009-10
BALBIR SINGH GORAYA,BATALA vs THE JOINT COMMISSIONER OF INCOME TAX, AMRITSAR.
ITA 237/ASR/2016[2009-10]Status: Disposed21/2/2022AY 2009-10
SH. JASWINDER SINGH,BATHINDA vs THE INCOME TAX OFFICER, BATHINDA
ITA 115/ASR/2016[2011-12]Status: Disposed21/2/2022AY 2011-12
ESS ESS KAY ENGINERING COMPANY PRIVATE LIMITED,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4, JALANDHAR
ITA 32/ASR/2022[2018-19]Status: Disposed18/2/2022AY 2018-19