← All Benches
ITAT Amritsar Bench
3,234 judgments
SHRI SAHIL BANSAL,RAMPURA PHUL vs INCOME TAX OFFICER,WARD 1 (3), BATHINDA
ITA 483/ASR/2018[2015-16]Status: Disposed2/3/2022AY 2015-16
SHRIMATI SUDESH RANI,RAMPURA PHUL vs INCOME TAX OFFICER,WARD 1 (3), BATHINDA
ITA 482/ASR/2018[2015-16]Status: Disposed2/3/2022AY 2015-16
SHRI NIRANJAN DASS,BATHINDA vs INCOME TAX OFFICER,WARD 1 (2), BATHINDA
ITA 476/ASR/2018[2010-11]Status: Disposed2/3/2022AY 2010-11
SHRI GURCHARAN SINGH,GARSHANKAR vs INCOME TAX OFFICER, WARD-1, HOSHIARPUR
ITA 318/ASR/2018[2006-07]Status: Disposed28/2/2022AY 2006-07
SHRI SHISH PAL SINGH,JALANHDHAR vs INCOME TAX OFFICER, WARD 1(4) JALANDHAR
ITA 309/ASR/2017[2008-09]Status: Disposed28/2/2022AY 2008-09
KAMAL RAHIL,JALANDHAR vs THE INCOME TAX OFFICER, JALANDHAR
ITA 168/ASR/2017[2009-10]Status: Disposed28/2/2022AY 2009-10
MESERS DARSHAN BRICKS CO.,BATHINDA vs COMMISSIONER OF INCOME TAX (APPEALS), BATHINDA
ITA 514/ASR/2018[2006-07]Status: Disposed25/2/2022AY 2006-07
SHRI HARISH GARG,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-I, BATHINDA
ITA 513/ASR/2018[2014-15]Status: Disposed25/2/2022AY 2014-15
MESERS DARSHAN BRICKS COMPANY,BATHINDA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, BATHINDA
ITA 291/ASR/2018[2006-07]Status: Disposed25/2/2022AY 2006-07
SH. AMRINDER SINGH DHIMAN,NAKODAR vs ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE PHAGWARA, PHAGWARA
ITA 584/ASR/2017[2010-11]Status: Disposed25/2/2022AY 2010-11
J.M.C PLYWOOD,GORAYA vs INCOME TAX OFFICER WARD-3, PHAGWARA
ITA 4/ASR/2022[2018-19]Status: Disposed24/2/2022AY 2018-19
M/S DIAMOND RED TANNERIES,KAPURTHALA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 21/ASR/2022[2019-20]Status: Disposed24/2/2022AY 2019-20
KHALSA BAKERY,KAPUTHALA vs INCOME TAX OFFICER WARD -4 (2), JALANDHAR
ITA 20/ASR/2022[2019-20]Status: Disposed24/2/2022AY 2019-20
LATE SHRI BALKAR SINGH THROUGH,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-II, JALANDHAR
ITA 606/ASR/2019[2015-16]Status: Disposed23/2/2022AY 2015-16
LATE SHRI BALKAR SINGH THROUGH,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAXCIRCLE-II, JALANDHAR
ITA 605/ASR/2019[2014-15]Status: Disposed23/2/2022AY 2014-15
SUKHBIR SINGH PRO SATGURU WOD WORKS,AMRITSAR vs ICOME TAX OFFICER WARD -5 ( 5 ), AMRITSAR
ITA 93/ASR/2021[2017-18]Status: Disposed21/2/2022AY 2017-18
DERA SWAMI JAGAT GIRI TRUST ( REGD),PATHANKOT vs COMMISSIONER ODF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 118/ASR/2020[2019-20]Status: Disposed21/2/2022AY 2019-20
SHRI BARJINDERPAL SINGH BHULLAR,MOHALI vs INCOME TAX OFFICER WARD- 1 (3), BATHINDA
ITA 672/ASR/2019[2008-09]Status: Disposed21/2/2022AY 2008-09
SHRI BRIJINDERPAL SINGH BHULLAR,MOHALI vs INCOME TAX OFFICER WARD- 1 (3), BATHINDA
ITA 671/ASR/2019[2008-09]Status: Disposed21/2/2022AY 2008-09
SHRI TARSEM LAL S/O SHRI KRISHAN CHAND,NAWANSHAR vs INCOME TAX OFFICER, NAWANSHAHAR
ITA 551/ASR/2019[2011-12]Status: Disposed21/2/2022AY 2011-12