← All Benches
ITAT Amritsar Bench
3,234 judgments
HARISH GARG,BATHINDA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, BATHINDA
ITA 299/ASR/2016[2006-07]Status: Disposed19/4/2022AY 2006-07
SHRIMATI CHANDA GUPTA,JALANDHAR vs INCOME TAX OFFICER,WARD-4 (2), JALANDHAR
ITA 460/ASR/2018[2005-06]Status: Disposed18/4/2022AY 2005-06
SACRED HEART EDUCATIONAL RELIGIOUS & CHARITABLE SOCIETY,LUDHIANA vs INCOME-TAX OFFICER (EXEMPTIONS) WARD, JALANDHAR
ITA 561/ASR/2019[2014-15]Status: Disposed18/3/2022AY 2014-15
MESERS SPEED SURYA MOVIES,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-II, JALANDHAR
ITA 417/ASR/2018[2013-14]Status: Disposed18/3/2022AY 2013-14
KC SOCIAL WELFARE TRUST (REGD),NAWANSHAHR vs INCOME TAX OFFICER . TDS., JALANDHAR
ITA 45/ASR/2019[2015-16]Status: Disposed3/3/2022AY 2015-16
M/S CENTRE FOR SUSTAINABLE DEVELOPMENT AND FOOD SECURITY,LEH vs COMMISSIONER OF INCOME TAX (APPEALS), JAMMU
ITA 390/ASR/2017[2011-12]Status: Disposed3/3/2022AY 2011-12
VAAHO AGENCIES PRIVATE LIMITED,AMRITSAR vs INCOME TAX OFFICER WARD -1 ( 1 ), AMRITSAR
ITA 30/ASR/2022[2019-20]Status: Disposed2/3/2022AY 2019-20
SHRI KAILASH CHAND (PROP) M.K. STEELS,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-II, JALANDHAR
ITA 170/ASR/2020[2010-11]Status: Disposed2/3/2022AY 2010-11
MEASAGE GRAM SEWA AND VIKLANG SHAYTA SANSTHA REGD,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, (EXEMPTION), CHANDIGARH
ITA 619/ASR/2019[2016-17]Status: Disposed2/3/2022AY 2016-17
SHRI SITA RAM MAHAJAN,PATHANKOT vs INCOME TAX OFFICER WARD- 6 (3), PATHANKOT
ITA 602/ASR/2019[2015-16]Status: Disposed2/3/2022AY 2015-16
MEASGE V K VALVES PRIVATE LIMITED,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2, JALANDHAR
ITA 575/ASR/2019[2016-17]Status: Disposed2/3/2022AY 2016-17
SHRI LAKHWINDER SINGH,AMRITSAR vs INCOME TAX OFFICER WARD - 3 (2), AMRITSAR
ITA 403/ASR/2019[2011-12]Status: Disposed2/3/2022AY 2011-12
SMT.SAROJ BALA W/O SH. RAJ KUMAR SODHI,HOSHIARPUR vs INCOME. TAX. OFFICER, DASUYA
ITA 608/ASR/2018[2010-11]Status: Disposed2/3/2022AY 2010-11
SHRI MUKESH CHOPRA,JALANDHAR vs INCOME TAX OFFICER,WARD II(2), JALANDHAR
ITA 376/ASR/2018[2009-10]Status: Disposed2/3/2022AY 2009-10
M/S ATHOULA CO-OP AGRICLUTURE MULTIPURPOSE SERVICE SOCIETY LTD,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, JALANDHAR
ITA 133/ASR/2018[2015-16]Status: Disposed2/3/2022AY 2015-16
MESRES ATHOULA CO-OP AGRICULTURE MULTIPURPOSE SERVICE SOCIETY LTD,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4, JALANDHAR
ITA 132/ASR/2018[2014-15]Status: Disposed2/3/2022AY 2014-15
M/S TILAK RAJ AGGARWAL & BROTHERS,JALANDHAR vs INCOME TAX OFFICER WARD IV (1), JALANDHAR
ITA 459/ASR/2017[2008-09]Status: Disposed2/3/2022AY 2008-09
SH. CHANDER MOHAN MEHRA,AMRITSAR vs INCOME TAX OFFICER, WARD 4(1), AMRITSAR
ITA 237/ASR/2017[2012-13]Status: Disposed2/3/2022AY 2012-13
SHRI SURINDER KUMAR,RAMPURA PHUL vs INCOME TAX OFFICER, WARD 1 (3), BATHINDA
ITA 571/ASR/2018[2015-16]Status: Disposed2/3/2022AY 2015-16
SHRI SURINDER KUMAR,RAMPURA PHUL vs INCOME TAX OFICER,WARD 1 (3), BATHINDA
ITA 484/ASR/2018[2014-15]Status: Disposed2/3/2022AY 2014-15
