← All Benches
ITAT Amritsar Bench
3,234 judgments
SHRI GURWINDER SINGH,BATHINDA vs PRINCIPAL COMMMISSIONER OF INCOME TAX, BATHINDA
ITA 292/ASR/2019[2010-11]Status: Disposed3/6/2022AY 2010-11
KASHMIR DISTILLERIES PRIVATE LIMITED,JAMMU vs CPC TDS, GHAZIBAD
ITA 160/ASR/2019[2014-15]Status: Disposed3/6/2022AY 2014-15
VARINDERA OVERSEAS (P) LTD,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE-1, JALANDHAR
ITA 713/ASR/2017[2006-07]Status: Disposed17/5/2022AY 2006-07
SH. SARJU MITTAL,KATHUA vs INCOME TAX OFFICER, KATHUA
ITA 504/ASR/2017[2011-12]Status: Disposed17/5/2022AY 2011-12
NEERAJ MITTAL,KATHUA vs INCOME TAX OFFICER, KATHUA
ITA 503/ASR/2017[2011-12]Status: Disposed17/5/2022AY 2011-12
THE ASSTT. COMMISSIONER OF INCOME-TAX, BATHINDA vs M/S THE MUKTSAR CENTRAL CO-OP.BANK LTD, MUKTSAR
ITA 270/ASR/2015[2008-09]Status: Disposed17/5/2022AY 2008-09
SH. GURMAIL DASS SIDDHAR (DECEASED),HOSHIARPUR vs PR.COMMISSIONER OF INCOME TAX -1, JALANDHAR
ITA 231/ASR/2019[2009-10]Status: Disposed4/5/2022AY 2009-10
SHRI RAJEEV BHATIA,JALANDHAR vs INCOME TAX OFFICER, WARD 2 (3), JALANDHAR
ITA 595/ASR/2018[2010-11]Status: Disposed4/5/2022AY 2010-11
SHRI JAGMOHAN SINGH S/O SHRI TARSEM SINGH,JALANDHAR vs INCOME TAX OFFICER WARD-2, PHAGWARA
ITA 2/ASR/2018[2013-14]Status: Disposed4/5/2022AY 2013-14
SH. PARMINDER SINGH,JALANDHAR vs INCOME TAX OFFICER, PHAGWARA
ITA 706/ASR/2017[2013-14]Status: Disposed4/5/2022AY 2013-14
SH. PREM PAL GANDHI,NAWANSHAHR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- II, JALANDHAR
ITA 455/ASR/2017[2005-06]Status: Disposed4/5/2022AY 2005-06
INCOME TAX OFFICER, WARD- 1(5), SAMBA vs M/S GANESH METAL INDUSTRIES, SAMBA
ITA 297/ASR/2017[2008-09]Status: Disposed4/5/2022AY 2008-09
INCOME TAX OFICER WARD -2, PHAGWARA vs SHRI SUKHDEV SINGH S/O SHRI SUCHA SINGH, PHILLAUR
ITA 770/ASR/2017[2009-10]Status: Disposed22/4/2022AY 2009-10
RASHMI GHOSH,AMRITSAR vs INCOME TAX OFFICER WARD-4 (4), AMRTSAR
ITA 120/ASR/2021[2017-18]Status: Disposed20/4/2022AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JALANDHAR vs MESERS K.C. EDUCATIONAL SOCIAL WELFARE SOCIETY, HIMACHAL PRADESH
ITA 530/ASR/2018[2015-16]Status: Disposed20/4/2022AY 2015-16
MESERS K.C. EDUCATIONAL SOCIAL WELFARE SOCIETY,HIMACHAL PRADESH vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, JALANDHAR
ITA 529/ASR/2018[2015-16]Status: Disposed20/4/2022AY 2015-16
INCOME TAX OFFICER, WARD - 4(3), AMRITSAR vs SH. MUKESH KUMAR, AMRITSAR
ITA 477/ASR/2017[2012-13]Status: Disposed20/4/2022AY 2012-13
MEASAGE F.C SONDHI AND COMPANY (INDIA) PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, JALNDHAR
ITA 566/ASR/2019[2017-18]Status: Disposed19/4/2022AY 2017-18
SH. PRATAP SINGH SAMRA,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.
ITA 189/ASR/2017[2008-09]Status: Disposed19/4/2022AY 2008-09
HARISH GARG,BATHINDA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, BATHINDA
ITA 174/ASR/2017[2007-08]Status: Disposed19/4/2022AY 2007-08
