← All Benches
ITAT Amritsar Bench
3,234 judgments
SHRI AJAY KUMAR GROVER,SRINAGAR vs INCOME TAX OFFICER WARD 3(1), SRINAGAR
ITA 277/ASR/2018[2012-13]Status: Disposed16/6/2022AY 2012-13
SHRI VIJAY KUMAR GROVER,SRINAGAR vs INCOME TAX OFFICER, WARD 3(3), SRINAGAR
ITA 276/ASR/2018[2013-14]Status: Disposed16/6/2022AY 2013-14
KASHMIR DISTILLERIES PRIVATE LIMITED,JAMMU vs CPC TDS, GHAZIBAD
ITA 159/ASR/2019[2013-14]Status: Disposed13/6/2022AY 2013-14
SH. JOGINDER SINGH CHATHA,JALANDHAR vs INCOME TAX- WARD, NAKODAR
ITA 102/ASR/2019[2007-08]Status: Disposed13/6/2022AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAMMU vs MESERS KASHMIR STEEL ROLLING MILLS, JAMMU
ITA 382/ASR/2018[2013-14]Status: Disposed13/6/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-1, JAMMU vs MESERS KASHMIR STEEL ROLLING MILLS, JAMMU
ITA 381/ASR/2018[2012-13]Status: Disposed13/6/2022AY 2012-13
SHRI KASHMIR SINGH,AMRITSAR vs INCOME TAX OFFICER WARD 5(3), AMRITSAR
ITA 730/ASR/2017[F.Y-2009-10]Status: Disposed13/6/2022
M/S GOODWIL TRADERS,SRINAGAR vs INCOME TAX OFFICER, SRINAGAR
ITA 30/ASR/2017[2013-14]Status: Disposed13/6/2022AY 2013-14
M/S. SHREE-E-KASHMIR COLLEGE OF EDUCATIONAL,JAMMU vs THE INCOME-TAX OFFICER, JAMMU
ITA 558/ASR/2011[2008-09]Status: Disposed13/6/2022AY 2008-09
M/S. SHREE-E-KASHMIR COLLEGE OF EDUCATIONAL,JAMMU vs THE INCOME-TAX OFFICER, JAMMU
ITA 557/ASR/2011[2007-08]Status: Disposed13/6/2022AY 2007-08
M/S. SHREE-E-KASHMIR COLLEGE OF EDUCATIONAL,JAMMU vs THE INCOME-TAX OFFICER, JAMMU
ITA 556/ASR/2011[2006-07]Status: Disposed13/6/2022AY 2006-07
M/S. SHREE-E-KASHMIR COLLEGE OF EDUCATIONAL,JAMMU vs THE INCOME-TAX OFFICER, JAMMU
ITA 555/ASR/2011[2005-06]Status: Disposed13/6/2022AY 2005-06
SH. JOGINDER SINGH. CHATHA,JALANDHAR vs INCOME TAX OFFICER, JALANDHAR
ITA 54/ASR/2019[2006-07]Status: Disposed3/6/2022AY 2006-07
SHRI VIKRAMJIT SINGH,AMRITSAR vs INCOME TAX OFFICER WARD- 2 ( 2 ), AMRITSAR
ITA 439/ASR/2019[2008-09]Status: Disposed3/6/2022AY 2008-09
SHRI VIKRAMJIT SINGH,AMRITSAR vs INCOME TAX OFFICER WARD- 2 (2 ), AMRITSAR
ITA 438/ASR/2019[2008-09]Status: Disposed3/6/2022AY 2008-09
SHRI VIKRAMJIT SINGH,AMRITSAR vs INCOME TAX OFFICER WARD- 2( 2), AMRITSAR
ITA 437/ASR/2019[2008-09]Status: Disposed3/6/2022AY 2008-09
SH. SATNAM SINGH,KAPURTHALA vs ITO WARD-2, KAPURTHALA, KAPURTHALA
ITA 401/ASR/2019[2009/10]Status: Disposed3/6/2022
SHRI GURBINDER SINGH SIDHU,NAWANSHAHR vs COMMISSIONER OF INCOME TAX (APPEAL) -1, JALANDHAR
ITA 367/ASR/2019[2009-10]Status: Disposed3/6/2022AY 2009-10
GOODWILL TRADERS,SRINAGAR vs INCOME TAX OFFICER WARD-3(1), SRINAGAR
ITA 327/ASR/2019[2015-16]Status: Disposed3/6/2022AY 2015-16
GOODWILL TRADERS.,SRINAGAR vs INCOME TAX OFFICER WARD-3(1), SRINAGAR
ITA 326/ASR/2019[2014-15]Status: Disposed3/6/2022AY 2014-15
